Citation : 2024 Latest Caselaw 5285 Kant
Judgement Date : 21 February, 2024
-1-
NC: 2024:KHC-D:4233-DB
WA No.100658 of 2023
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 21ST DAY OF FEBRUARY, 2024
PRESENT
THE HON'BLE MR JUSTICE S G PANDIT
AND
THE HON'BLE MR JUSTICE K V ARAVIND
WRIT APPEAL NO.100658 OF 2023 (KLR)
BETWEEN
SHANTABAI
W/O MARUTI MAHAR @ MADAR
AGE: 47 YEARS, OCC: HOUSEHOLD WORK,
R/O BACHOLI, TQ: KHANAPUR
DIST BELAGAVI-591302.
...APPELLANT
(BY SRI. HARSHWARDHAN M. PATIL, ADVOCATE - ABSENT)
AND:
1. AKKATAI W/O MAHADEAV HUDEDAR,
AGE: 53 YEARS,
OCC: AGRI & HOUSEHOLD WORK,
Digitally
signed by
JAGADISH
JAGADISH T R
R/O: HOUSE. NO. 644/1,
TR Date:
2024.02.23
10:34:52
+0530
RAJAHANSA GALLI, ANGOL
DIST:BELAGAVI - 590006.
2. SUNITA W/O PARASHURAM HUDEDAR,
AGE: 41 YEARS,
OCC: AGRI & HOUSEHOLD WORK,
R/O: BRAHMALINGA GALLI, YALLUR,
TQ: & DIST: BELAGAVI - 590005.
3. KALLAPPA S/O PARASHURAM HUDEDAR,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: WARD NO. 9 PATIL GALLI,
VADAGAON, BELAGAVI - 590005.
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NC: 2024:KHC-D:4233-DB
WA No.100658 of 2023
4. THE DEPUTY COMMISSIONER,
BELAGAVI, TQ& DT: BELAGAVI - 590001.
5. THE ASSISTANT COMMISSIONER,
BELAGAVI SUB DIVISION, BELAGAVI,
TQ& DIST: BELAGAVI - 590001.
SRI: MARUTI
S/O YALLAPPA MAHAR @ MADAR
SINCE DEAD R/BY HIS LR'S
6 MAHADEVI
W/O MARUTI MAHAR @ MADAR
AGE: MAJOR,
OCC: HOUSEHOLD WORK & AGRI
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
7. KIRAN S/O MARUTI MAHAR @ MADAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
8. SRI: BABU S/O MARUTI MAHAR @ MADAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
9. SRI: PARASHURAM
S/O MARUTI MAHAR @MADAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
10. NAGARAJ MARUTI MAHAR @ MADAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
11. RENUKA D/O MARUTI MAHAR @ MADAR,
SINCE MINOR R/BY HER NATURAL MOTHER,
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NC: 2024:KHC-D:4233-DB
WA No.100658 of 2023
RESPONDENT NO.6.
12. PARASHURAM
S/O IRRAPPA MAHAR @ MADAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
MANOHAR
S/O BASAPPA MAHAR @ MADAR,
SINCE DEAD R/BY HIS LR'S
13. LAKSHMI
W/O MANOHAR MAHAR @ MADAR,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
14. SAVITA W/O FAKKIRAPPA ALAWAD,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
15. SANJAY
S/O MANOHAR MAHAR @ MADAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
16. SHANKAR
S/O MANOHAR MAHAR @ MADAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: BACHOLI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
...RESPONDENTS
THIS WRIT APPEAL IS FILED U/S.4 OF KARNATAKA HIGH
COURT ACT, 1961, PRAYING THIS HON'BLE COURT TO, SET-
ASIDE THE ORDER PASSED BY THE LEARNED SINGLE JUDGE
DATED 18/03/2021 PASSED IN WP NO.110228/2019 AND
REMAND MATTER TO THE LEARNED SINGLE JUDGE FOR FRESH
CONSIDERATION IN THE INTEREST OF JUSTICE AND EQUITY.
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NC: 2024:KHC-D:4233-DB
WA No.100658 of 2023
THIS APPEAL, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, S G PANDIT, J., DELIVERED THE FOLLOWING:
JUDGMENT
On 23.01.2024, there was no representation for the
appellant in the morning session as well as in the afternoon
session and hence, the matter was ordered to be listed week
after next. The matter was listed on 19.02.2024, on which day
also, there was no representation for the appellant and the
matter was directed to be listed on 21.02.2024.
Today, when the matter was called in the morning
session, there was no representation for the appellant. The
matter is called again in the afternoon session, and there is no
representation for the appellant. It appears that the appellant is
not interested in prosecuting the appeal. Hence, the appeal is
dismissed for non-prosecution.
Sd/-
JUDGE
Sd/-
JUDGE KMS
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