Citation : 2024 Latest Caselaw 5129 Kant
Judgement Date : 20 February, 2024
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NC: 2024:KHC-D:4084
RSA No. 100784 of 2023
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 20TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE R.NATARAJ
REGULAR SECOND APPEAL NO.100784/2023(PAR)
BETWEEN:
B. TIPPESWAMY S/O. VALMIKE BANGARAPPA,
AGED: 48 YEARS, OCC: AGRICULTURIST,
R/O: B.G.KERE POST, MOLAKALMUR (TQ)
CHITRADURGA (DIST), PIN CODE: 577529.
...APPELLANT
(BY SRI BASAVANA GOUD T., ADVOCATE)
AND:
1. M. NAGARAJ S/O. VALMIKI BANGARAPPA,
AGE: 55 YEARS, OCC: AGRICUTLURIST,
R/O: OPPOSITE SERICULTURE OFFICE,
AZAD NAGAR, COWL BAZAR, BALLARI-583 102.
2. B. BASAVARAJ S/O. VALMIKI BANGARAPPA,
AGE: 49 YEARS, OCC: AGRICULTURIST,
R/O: OPPOSITE SERICULTURE OFFICE,
AZAD NAGAR, COWL BAZAR, BALLARI.
Digitally
signed by
VINAYAKA 3. SMT. THIPPAMMA W/O. MALLESHAPPA
BV AGE: 65 YEARS, OCC: HOUSE WIFE,
R/O: BANDIHATI VILLAGE, BALLARI TQ.
AND DIST, PINCODE: 583 102.
4. B. FATHE MOHAMMED S/O. B.KHAJA HUSSAIN,
AGE: 77 YEARS, OCC:NIL,
R/O: LALAKAMAN MUSLIM,
BRUCEPET, BALLARI, PIN CODE: 583 102.
5. SYED IQBAL S/O. SHARIFF SAB,
AGE: 61 YEARS, OCC: NIL,
R/O: DOOR NO.92, SANNA
DURUGAMMA STREET, W. NO.12,
BALLARI, PIN CODE: 583 102.
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NC: 2024:KHC-D:4084
RSA No. 100784 of 2023
6. SMT. RAZIA BEGUM W/O. MEHABOOB SAB,
AGE: MAJOR, OCC: NIL,
MILLERPET, BALLARI, PIN CODE: 583 102.
7. SMT. P.N.BINDU W/O. M.SHASHIKUMAR,
AGE: 71 YEARS, OCC: HOUSE WIFE,
R/O: BALLARI ENGINEERING
CORPORATION OPPOSITE PRABHATH
TALKIES, BALLARI - 583 102.
8. G.T.RAJU S/O. M.ASHWATH NARAYANASETTY,
AGE: 65 YEARS, OCC: RAGHAVENDRA
ENTERPRISES, BESIDE HOYSALA HOTEL,
BALLARI - 583 102.
9. JEELAN BASHA S/O. MOHAMMAD GHOUSE,
AGE: 60 YEARS, OCC: JUICE MERCHANT,
R/O: OPPOSITE PRABHATH TALKIES,
BALLARI - 583 102.
10. S. GADILINGAPPA S/O. MAHABALESHWARAPPA,
AGE: 56 YEARS, OCC: NIL,
R/O: MIG 53, GANDHI NAGAR,
KHB COLONY, BALLARI - 583 102.
11. SMT. M. LATHA W/O. MANOHAR,
AGE: 53 YEARS, OCC: HOUSE WORK,
R/O: SONTHA LINGANNA COLLONY,
BALLARI - 583 102.
12. M.NABI SAB S/O. MOHAMMED SHARIFF SAB,
AGE: 53 YEARS, OCC: NIL,
R/O C/O: AZEEZ KHAN, D.NO.33, WARD NO.25,
2ND CROSS, SHASTRI NAGAR,
BALLARI - 583 102.
13. SMT. UMA MAHESHWARI
W/O. SAMPAHT KUMAR,
AGE: 53 YEARS, OCC: HOUSE WIFE,
R/O: 4TH CROSS, RIGHT SIDE,
KAPPAGAL ROAD, BALLARI - 583 102.
14. SMT. B. NASEEM BANU
W/O. SHASHAVALI,
AGE: 55 YEARS, OCC: HOUSE WIFE,
R/O: A.K.AJAD NAGAR, BALLARI - 583 102.
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NC: 2024:KHC-D:4084
RSA No. 100784 of 2023
15. SMT. B. NEENATH
W/O. MABHU SAB,
AGE: 57 YEARS, OCC: HOUSE WIFE,
R/O: A.K.AHAD NAGAR, BALLARI - 583 102.
16. ABDUL
S/O. HUSSAIN PEERASAB,
AGE: 57 YEARS, OCC: NIL,
R/O: PLOT NO.30, LORRY TERMINAL,
BENGALURU ROAD, BALLARI - 583 102.
17. K. RAMESH
S/O. K. ERRANNA,
AGE: 44 YEARS, OCC: NIL,
R/O: HONNALI ROAD,
GUGGARAHATTI,
BALLARI - 583 102.
18. S. JEELAN BASHA
S/O. MOHABOOB SAB,
AGE: 51 YEARS, R/O: WARD NO.25,
DEVI NAGAR, BALLARI - 583 102.
19. SMT. M. NAGARATHNAMMA
W/O. M. NEELAKANTAPPA,
AGE: 61 YEARS, OCC: NIL,
R/O: GUGGARAHATTI,
BALLARI - 583 102.
20. MADANSINGH
S/O. PRATAP SINGH
RAJAPUROHIT,
AGE: 54 YEARS,
OCC: GARMENTS BUSINESS,
R/O: DOOR NO.82/1, KALAMMA STREET,
OPPOSITE, TO SRR TALKIES,
BALLARI - 583 102.
21. M. GAJENDRA
S/O. SIDDA REDDY,
AGE: 56 YEARS,
OCC: GARMENTS BUSINESS,
R/O: ANDRAHAL, VILLAGE,
BALLARI (TQ) (DIST) - 583 102.
...RESPONDENTS
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NC: 2024:KHC-D:4084
RSA No. 100784 of 2023
THIS RSA IS FILED UNDER SECTION 100 OF THE CODE OF
CIVIL PROCEDURE, 1908 PRAYING TO, CALL FOR RECORDS IN
R.A.NO. 29/2014, ON THE FILE OF THE I ADDITIONAL DISTRICT AND
SESSIONS JUDGE, BALLARI. CALL FOR RECORDS IN
O.S.NO.76/2008, ON THE FILE OF THE FIRST ADDITIONAL SENIOR
CIVIL JUDGE, BALLARI. SET-ASIDE THE JUDGMENT AND DECREE
DATED 09.06.2023, IN R.A.NO. 29/2014, ON THE FILE OF THE I
ADDITIONAL DISTRICT AND SESSIONS JUDGE, BALLARI. SET-ASIDE
THE JUDGMENT AND DECREE DATED 04.06.2014, IN
O.S.NO.76/2008, ON THE FILE OF THE FIRST ADDITIONAL SENIOR
CIVIL JUDGE BALLARI AND ETC.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
A memo is filed by the learned counsel for the appellant
seeking permission of this Court to withdraw the appeal with
liberty to present the same before the appropriate Court.
ii. In view of the memo, the appeal is dismissed as
withdrawn. Liberty, however, is reserved to the appellant to
pursue the appeal before the proper Court.
iii. The time consumed in pursuing this appeal shall be
deducted while calculating the limitation applicable to such an
appeal that may be filed.
SD/-
JUDGE SMA
CT-ASC
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