Citation : 2024 Latest Caselaw 3784 Kant
Judgement Date : 8 February, 2024
-1-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
MISCELLANEOUS FIRST APPEAL NO. 3115 OF 2023 (CPC)
C/W
MISCELLANEOUS FIRST APPEAL NO. 3127 OF 2023 (CPC),
MISCELLANEOUS FIRST APPEAL NO. 3233 OF 2023 (CPC),
MISCELLANEOUS FIRST APPEAL NO. 3262 OF 2023 (CPC),
MISCELLANEOUS FIRST APPEAL NO. 3303 OF 2023 (CPC),
MISCELLANEOUS FIRST APPEAL NO. 3356 OF 2023 (CPC)
IN MISCELLANEOUS FIRST APPEAL NO. 3115 OF 2023:
BETWEEN:
SMT ROOPA K
AGED ABOUT 41 YEARS
W/O K.R. MANJUNATHA
R/AT No.1, 'SRINEEDHI KRUPA'
Digitally signed BASAVESHWARA LAYOUT
by SHARANYA T
GUNDAPPA ROAD
Location: HIGH
COURT OF NAGASHETTY HALLI
KARNATAKA
(NEAR RAILWAY GATE)
RMV 2ND STGE
RMV POST, SANJAYNAGARA
BANGALORE-560 094.
...APPELLANT
(BY SRI. B V BADRINATH, ADVOCATE)
AND:
1. SMT JAYAMMA
SINCE DEAD
(AMENDED CARRIED OUT VIDE COURT ORDER
DATED 4.12.2023)
-2-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
2. SRI GUNASHEKARA
AGED ABOUT 56 YEARS
S/O LATE CHIKKABYRAPPA
3. SRI UMESHA
S/O LATE CHIKKABYRAPPA
AGED ABOUT 51 YEARS
4. SMT. SUNANDA
AGED ABOUT 49 YEARS
D/O LATE CHIKKABYRAPPA
5. SMT. SUJATHA
AGED ABOUT 48 YEARS
D/O LATE CHIKKBYRAPPA
6. SMT. RENUKA
AGED ABOUT 46 YEARS
D/O LATE CHIKKABYRAPPA
7. SRI MURALI @ MURALIKRISHNA
AGED ABOUT 45 YEARS
S/O LATE CHIKKABYRAPPA
8. SRI HANUMEGOWDA
AGED ABOUT 62 YEARS
S/O LATE C BYRAPPA
@ PATEL BYREGOWDA
9. SMT. ANASUYAMMA
AGED ABOUT 53 YEARS
W/O SRI HANUMEGOWDA
RESPONDENTS 1 TO 9 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
-3-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
PINCODE 562123.
10. SMT. H. SWETHA
AGED ABOUT 34 YEARS
W/O V G MANJUNATHA
D/O HANUMEGOWDA
11. SRI V G MANJUNATH
AGED ABOUT 44 YEARS
S/O SRI GANGARAJU
RESPONDENTS 10 AND 11 ARE R/AT
No.23, SRINIDHI NILAYA
VADERAHALLI, DASANAPURA (H)
MATHAHALLI POST
BENGALURU NORTH-562123.
12. SMT. H HEMALATHA
AGED ABOUT 32 YEARS
W/O CHETHAN KUMAR
D/O HANUEGOWDA
13. SMT H GEETHA
AGED 30 YEARS
W/O MOHAN @ MOHAN KUMAR
D/O HANUMEGOWDA
14. SRI H ASWATHNARAYANA
AGED ABOUT 25 YEARS
S/O HANUMEGOWDA
RESPONDENTS 12 TO 14 ARE R/AT
CHIKKAVEERAYANAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
-4-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
15. SRI C RAJANNA
AGED ABOUT 58 YEARS
S/O CHIKKADODDAIAH
R/AT BADAKANA PALYA
PILLAHALLI VILLAGE
HUSKUR POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK-560123.
16. SRI N RAMESHA
AGED ABOUT 55 YEARS
S/O LATE NARASIMAIAH
R/AT HOUSE No.9/1
AECS LAYOUT, 6THC ROSS
RMV 2ND STAGE, RMV POST
SANJAYNAGARA
BANGALORE-560094.
17. SRI L V MANJUNATH
AGED ABOUT 47 YEARS
S/O L R VENKATESH
LAKSHMIPURA GRAMA AND POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK
BENGALURU 562123.
18. SRI ANAND KUMAR B
AGED 56 YEARS
S/O C BYLAPPA
BOODIHALA GRAMA AND POST
NELAMANGALA TALUK
BENGALURU RURAL DISTRICT-562123.
19. SMT THIMMMAMMA
AGED ABOUT 47 YEARS
W/O VENKATESH
MANAVALLI GRAMA
KOPPA POST
TUMKUR TALUK AND
-5-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
DISTRICT-572101.
20. SRI DANDU J AROGYASWAMY
AGED ABOUT 63 YEARS
S/O LATE DANDUJOJAPPA
BEGUR VILLAGE, BEGUR HOBLI
BANGALORE SOUTH TALUK
BANGALORE-560068.
...RESPONDENTS
(BY SRI. KRISHNA GANESH BHAT, ADVOCATE FOR R1, 8 TO 11;
SRI B.C. SEETHARAMA RAO, ADVOCATE FOR R2, 3 & 7;
SRI SAMPATH BAPAT, ADVOCATE FOR R15;
SRI D.J. GOVINDARAJU, ADVOCATE FOR R20;
NOTICE TO R16 IS HELD SUFFICIENT V/O DATED 29.8.2023;
R4, 5, 6, 12, 13, 14, 17, 18 ARE SERVED & UNREPRESENTED;
NOTICE TO R19 IS DISPENSED WITH V/O DATED 18.11.2023;
R-8 IS LEGAL REPRESENTATIVE OF DECEASED R1 V/O DATED
4.12.2023)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
AGAINST THE ORDER DATED 02.01.2023 PASSED ON I.A. NO.
II IN O.S.NO. 168/2022 ON THE FILE OF THE II ADDITIONAL
SENIOR CIVIL JUDGE, NELAMANGALA, REJECTING I.A. NO.II
FILED UNDER ORDER XXXIX RULE 1 AND 2 OF CPC.
IN MISCELLANEOUS FIRST APPEAL NO. 3127 OF 2023:
BETWEEN:
SMT ROOPA K
AGED ABOUT 41 YEARS
W/O K.R. MANJUNATHA
R/AT No.1, 'SRINEEDHI KRUPA'
BASAVESHWARA LAYOUT
GUNDAPPA ROAD
NAGASHETTY HALLI
(NEAR RAILWAY GATE)
RMV 2ND STGE
-6-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
RMV POST, SANJAYNAGARA
BANGALORE-560 094.
...APPELLANT
(BY SRI. B V BADRINATH, ADVOCATE)
AND:
1. SMT JAYAMMA
SINCE DEAD ON 21.11.2023
(AMENDED CARRIED OUT VIDE COURT ORDER
DATED 4.12.2023)
2. SRI GUNASHEKARA
AGED ABOUT 56 YEARS
S/O LATE CHIKKABYRAPPA
3. SRI UMESHA
S/O LATE CHIKKABYRAPPA
AGED ABOUT 51 YEARS
4. SMT. SUNANDA
AGED ABOUT 49 YEARS
D/O LATE CHIKKABYRAPPA
5. SMT. SUJATHA
AGED ABOUT 48 YEARS
D/O LATE CHIKKBYRAPPA
6. SMT. RENUKA
AGED ABOUT 46 YEARS
D/O LATE CHIKKABYRAPPA
7. SRI MURALI @ MURALIKRISHNA
AGED ABOUT 45 YEARS
S/O LATE CHIKKABYRAPPA
8. SRI HANUMEGOWDA
AGED ABOUT 62 YEARS
S/O LATE C BYRAPPA
@ PATEL BYREGOWDA
-7-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
9. SMT. ANASUYAMMA
AGED ABOUT 53 YEARS
W/O SRI HANUMEGOWDA
RESPONDENTS 1 TO 9 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
10. SMT. H. SWETHA
AGED ABOUT 34 YEARS
W/O V G MANJUNATHA
D/O HANUMEGOWDA
11. SRI V G MANJUNATH
AGED ABOUT 44 YEARS
S/O SRI GANGARAJU
RESPONDENTS 10 AND 11 ARE R/AT
No.23, SRINIDHI NILAYA
VADERAHALLI, DASANAPURA (H)
MATHAHALLI POST
BENGALURU NORTH-562123.
12. SMT. H HEMALATHA
AGED ABOUT 32 YEARS
W/O CHETHAN KUMAR
D/O HANUEGOWDA
13. SMT H GEETHA
AGED 30 YEARS
W/O MOHAN @ MOHAN KUMAR
D/O HANUMEGOWDA
-8-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
14. SRI H ASWATHNARAYANA
AGED ABOUT 25 YEARS
S/O HANUMEGOWDA
RESPONDENTS 12 TO 14 ARE R/AT
CHIKKAVEERAYANAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
15. SRI C RAJANNA
AGED ABOUT 58 YEARS
S/O CHIKKADODDAIAH
R/AT BADAKANA PALYA
PILLAHALLI VILLAGE
HUSKUR POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK-560123.
16. SRI N RAMESHA
AGED ABOUT 55 YEARS
S/O LATE NARASIMAIAH
R/AT HOUSE No.9/1
AECS LAYOUT, 6THC ROSS
RMV 2ND STAGE, RMV POST
SANJAYNAGARA
BANGALORE-560094.
17. SRI L V MANJUNATHA
AGED ABOUT 47 YEARS
S/O L R VENKATESH
LAKSHMIPURA GRAMA AND POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK
BENGALURU 562123.
-9-
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
18. SRI ANAND KUMAR B
AGED 56 YEARS
S/O C BYLAPPA
BOODIHALA GRAMA AND POST
NELAMANGALA TALUK
BENGALURU RURAL DISTRICT-562123.
19. SMT THIMMMAMMA
AGED ABOUT 47 YEARS
W/O VENKATESH
MANAVALLI GRAMA
KOPPA POST
TUMKUR TALUK AND DISTRICT-572101.
20. SRI DANDU J AROGYASWAMY
AGED ABOUT 63 YEARS
S/O LATE DANDUJOJAPPA
BEGUR VILLAGE, BEGUR HOBLI
BANGALORE SOUTH TALUK
BANGALORE-560068.
...RESPONDENTS
(BY SRI B.C. SEETHARAMA RAO, ADVOCATE FOR R2, 3 & 7;
SRI SAMPATH BAPAT, ADVOCATE FOR R15;
SRI SRINIVASA BHAT, ADVOCATE FOR R1, 8 TO 11;
SRI D.J. GOVINDARAJU, ADVOCATE FOR R20;
NOTICE TO R16 & 17 IS HELD SUFFICIENT V/O DATED
18.11.2023;
NOTICE TO R19 IS DISPENSED WITH V/O DATED 18.11.2023;
R-8 IS TREATED AS LEGAL REPRESENTATIVES OF DECEASED
R1 V/O DATED 4.12.2023;
R4, R5, R6, R12 TO R14, R18 ARE SERVED & UNREPRESENTED)
THIS MFA IS FILED U/O.43 RULE 1(r) R/W SECTION 151
OF CPC, AGAINST THE ORDER DT. 02.01.2023 PASSED ON
I.A.NO.3 IN OS.NO.168/2022 ON THE FILE OF THE II
ADDITIONAL SENIOR CIVIL JUDGE, NELAMANGALA, REJECTING
IA NO.3 FILED U/O.39 RULE 1 AND 2 OF CPC.
- 10 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
IN MISCELLANEOUS FIRST APPEAL NO. 3233 OF 2023:
BETWEEN:
SMT ROOPA K
AGED ABOUT 41 YEARS
W/O K.R. MANJUNATHA
R/AT No.1, 'SRINEEDHI KRUPA'
BASAVESHWARA LAYOUT
GUNDAPPA ROAD
NAGASHETTY HALLI
(NEAR RAILWAY GATE)
RMV 2ND STGE
RMV POST, SANJAYNAGARA
BANGALORE-560 094.
...APPELLANT
(BY SRI. B V BADRINATH, ADVOCATE)
AND:
1. SMT JAYAMMA
SINCE DEAD ON 21.11.2023
(AMENDED CARRIED OUT VIDE COURT ORDER
DATED 4.12.2023)
2. SRI GUNASHEKARA
AGED ABOUT 56 YEARS
S/O LATE CHIKKABYRAPPA
3. SRI UMESHA
S/O LATE CHIKKABYRAPPA
AGED ABOUT 51 YEARS
4. SMT. SUNANDA
AGED ABOUT 49 YEARS
D/O LATE CHIKKABYRAPPA
5. SMT. SUJATHA
AGED ABOUT 48 YEARS
D/O LATE CHIKKBYRAPPA
- 11 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
6. SMT. RENUKA
AGED ABOUT 46 YEARS
D/O LATE CHIKKABYRAPPA
7. SRI MURALI @ MURALIKRISHNA
AGED ABOUT 45 YEARS
S/O LATE CHIKKABYRAPPA
8. SRI HANUMEGOWDA
AGED ABOUT 62 YEARS
S/O LATE C BYRAPPA
@ PATEL BYREGOWDA
9. SMT. ANASUYAMMA
AGED ABOUT 53 YEARS
W/O SRI HANUMEGOWDA
RESPONDENTS 1 TO 9 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
10. SMT. H. SWETHA
AGED ABOUT 34 YEARS
W/O V G MANJUNATHA
D/O HANUMEGOWDA
11. SRI V G MANJUNATH
AGED ABOUT 44 YEARS
S/O SRI GANGARAJU
RESPONDENTS 10 AND 11 ARE R/AT
No.23, SRINIDHI NILAYA
VADERAHALLI, DASANAPURA (H)
MATHAHALLI POST
- 12 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
BENGALURU NORTH-562123.
12. SMT. H HEMALATHA
AGED ABOUT 32 YEARS
W/O CHETHAN KUMAR
D/O HANUEGOWDA
13. SMT H GEETHA
AGED 30 YEARS
W/O MOHAN @ MOHAN KUMAR
D/O HANUMEGOWDA
14. SRI H ASWATHNARAYANA
AGED ABOUT 25 YEARS
S/O HANUMEGOWDA
RESPONDENTS 12 TO 14 ARE R/AT
CHIKKAVEERAYANAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
15. SRI C RAJANNA
AGED ABOUT 58 YEARS
S/O CHIKKADODDAIAH
R/AT BADAKANA PALYA
PILLAHALLI VILLAGE
HUSKUR POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK-560123.
16. SRI N RAMESHA
AGED ABOUT 55 YEARS
S/O LATE NARASIMAIAH
R/AT HOUSE No.9/1
AECS LAYOUT, 6THC ROSS
- 13 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
RMV 2ND STAGE, RMV POST
SANJAYNAGARA
BANGALORE-560094.
17. SRI L V MANJUNATH
AGED ABOUT 47 YEARS
S/O L R VENKATESH
LAKSHMIPURA GRAMA AND POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK
BENGALURU 562123.
18. SRI ANAND KUMAR B
AGED 56 YEARS
S/O C BYLAPPA
BOODIHALA GRAMA AND POST
NELAMANGALA TALUK
BENGALURU RURAL DISTRICT-562123.
19. SMT THIMMMAMMA
AGED ABOUT 47 YEARS
W/O VENKATESH
MANAVALLI GRAMA
KOPPA POST
TUMKUR TALUK AND DISTRICT-572101.
20. SRI DANDU J AROGYASWAMY
AGED ABOUT 63 YEARS
S/O LATE DANDUJOJAPPA
BEGUR VILLAGE, BEGUR HOBLI
BANGALORE SOUTH TALUK
BANGALORE-560068.
...RESPONDENTS
(BY SRI. KRISHNA GANESH BHAT, ADVOCATE FOR R1, 8 TO 11;
SRI B.C. SEETHARAMA RAO, ADVOCATE FOR R2, 3 & 7;
SRI SAMPATH BAPATH, ADVOCATE FOR R15;
SRI D.J. GOVINDARAJU, ADVOCATE FOR R20;
NOTICE TO R16 IS HELD SUFFICIENT V/O DATED 29.8.2023;
- 14 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
R4, 5, 6, 12, 13, 14, 17, 18 ARE SERVED & UNREPRESENTED;
NOTICE TO R19 IS DISPENSED WITH V/O DATED 18.11.2023;
R-8 IS LEGAL REPRESENTATIVE OF DECEASED R1 V/O DATED
4.12.2023)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
AGAINST THE ORDER DATED 02.01.2023 PASSED ON I.A.
NO.VIII IN O.S.NO.168/2022 ON THE FILE OF THE II
ADDITIONAL SENIOR CIVIL JUDGE, NELAMANGALA,
REJECTING I.A. NO.VIII FILED UNDER ORDER XXXIX RULE 1
AND 2 OF CPC.
IN MISCELLANEOUS FIRST APPEAL NO. 3262 OF 2023:
BETWEEN:
SMT ROOPA K
AGED ABOUT 41 YEARS
W/O K.R. MANJUNATHA
R/AT No.1, 'SRINEEDHI KRUPA'
BASAVESHWARA LAYOUT
GUNDAPPA ROAD
NAGASHETTY HALLI
(NEAR RAILWAY GATE)
RMV 2ND STGE
RMV POST, SANJAYNAGARA
BANGALORE-560 094.
...APPELLANT
(BY SRI. B V BADRINATH, ADVOCATE)
AND:
1. SMT JAYAMMA
SINCE DEAD
(AMENDED CARRIED OUT VIDE COURT ORDER
DATED 4.12.2023)
- 15 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
2. SRI GUNASHEKARA
AGED ABOUT 56 YEARS
S/O LATE CHIKKABYRAPPA
3. SRI UMESHA
S/O LATE CHIKKABYRAPPA
AGED ABOUT 51 YEARS
4. SMT. SUNANDA
AGED ABOUT 49 YEARS
D/O LATE CHIKKABYRAPPA
5. SMT. SUJATHA
AGED ABOUT 48 YEARS
D/O LATE CHIKKBYRAPPA
6. SMT. RENUKA
AGED ABOUT 46 YEARS
D/O LATE CHIKKABYRAPPA
7. SRI MURALI @ MURALIKRISHNA
AGED ABOUT 45 YEARS
S/O LATE CHIKKABYRAPPA
8. SRI HANUMEGOWDA
AGED ABOUT 62 YEARS
S/O LATE C BYRAPPA
@ PATEL BYREGOWDA
9. SMT. ANASUYAMMA
AGED ABOUT 53 YEARS
W/O SRI HANUMEGOWDA
RESPONDENTS 1 TO 9 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
- 16 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
BANGALORE NORTH TALUK
PINCODE 562123.
10. SMT. H. SWETHA
AGED ABOUT 34 YEARS
W/O V G MANJUNATHA
D/O HANUMEGOWDA
11. SRI V G MANJUNATH
AGED ABOUT 44 YEARS
S/O SRI GANGARAJU
RESPONDENTS 10 AND 11 ARE R/AT
No.23, SRINIDHI NILAYA
VADERAHALLI, DASANAPURA (H)
MATHAHALLI POST
BENGALURU NORTH-562123.
12. SMT. H HEMALATHA
AGED ABOUT 32 YEARS
W/O CHETHAN KUMAR
D/O HANUEGOWDA
13. SMT H GEETHA
AGED 30 YEARS
W/O MOHAN @ MOHAN KUMAR
D/O HANUMEGOWDA
14. SRI H ASWATHNARAYANA
AGED ABOUT 25 YEARS
S/O HANUMEGOWDA
RESPONDENTS 12 TO 14 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
- 17 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
PINCODE 562123.
15. SRI C RAJANNA
AGED ABOUT 58 YEARS
S/O CHIKKADODDAIAH
R/AT BADAKANA PALYA
PILLAHALLI VILLAGE
HUSKUR POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK-560123.
16. SRI N RAMESHA
AGED ABOUT 55 YEARS
S/O LATE NARASIMAIAH
R/AT HOUSE No.9/1
AECS LAYOUT, 6THC ROSS
RMV 2ND STAGE, RMV POST
SANJAYNAGARA
BANGALORE-560094.
17. SRI L V MANJUNATH
AGED ABOUT 47 YEARS
S/O L R VENKATESH
LAKSHMIPURA GRAMA AND POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK
BENGALURU 562123.
18. SRI ANAND KUMAR B
AGED 56 YEARS
S/O C BYLAPPA
BOODIHALA GRAMA AND POST
NELAMANGALA TALUK
BENGALURU RURAL DISTRICT-562123.
19. SMT THIMMMAMMA
AGED ABOUT 47 YEARS
W/O VENKATESH
MANAVALLI GRAMA
- 18 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
KOPPA POST
TUMKUR TALUK AND DISTRICT-572101.
20. SRI DANDU J AROGYASWAMY
AGED ABOUT 63 YEARS
S/O LATE DANDUJOJAPPA
BEGUR VILLAGE, BEGUR HOBLI
BANGALORE SOUTH TALUK
BANGALORE-560068.
...RESPONDENTS
(BY SRI. KRISHNA GANESH BHAT, ADVOCATE FOR R1, 8 TO 11;
SRI B.C. SEETHARAMA RAO, ADVOCATE FOR R2, 3 & 7;
SRI SAMPATH BAPAT, ADVOCATE FOR R15;
SRI D.J. GOVINDARAJU, ADVOCATE FOR R20;
NOTICE TO R16 IS HELD SUFFICIENT V/O DATED 29.8.2023;
R4, 5, 6, 12, 13, 14, 17 & 18 ARE SERVED & UNREPRESENTED;
NOTICE TO R19 IS DISPENSED WITH V/O DATED 18.11.2023;
R-8 IS LEGAL REPRESENTATIVES OF DECEASED R1 V/O DATED
4.12.2023)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC
AGAINST THE ORDER DATED 02.01.2023 PASSED ON I.A.NO.V
IN OS.NO.168/2022 ON THE FILE OF THE II ADDITIONAL
SENIOR CIVIL JUDGE, NELAMANGALA, REJECTING THE I.A.NO.
V FILED UNDER ODER 39 RULE 1 AND 2 OF CPC.
IN MISCELLANEOUS FIRST APPEAL NO. 3303 OF 2023:
BETWEEN:
SMT ROOPA K
AGED ABOUT 41 YEARS
W/O K.R. MANJUNATHA
R/AT No.1, 'SRINEEDHI KRUPA'
BASAVESHWARA LAYOUT
GUNDAPPA ROAD
NAGASHETTY HALLI
(NEAR RAILWAY GATE)
- 19 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
RMV 2ND STGE
RMV POST, SANJAYNAGARA
BANGALORE-560 094.
...APPELLANT
(BY SRI. B V BADRINATH, ADVOCATE)
AND:
1. SMT JAYAMMA
SINCE DEAD ON 21.11.2023
(AMENDED CARRIED OUT VIDE COURT ORDER
DATED 4.12.2023)
2. SRI GUNASHEKARA
AGED ABOUT 56 YEARS
S/O LATE CHIKKABYRAPPA
3. SRI UMESHA
S/O LATE CHIKKABYRAPPA
AGED ABOUT 51 YEARS
4. SMT. SUNANDA
AGED ABOUT 49 YEARS
D/O LATE CHIKKABYRAPPA
5. SMT. SUJATHA
AGED ABOUT 48 YEARS
D/O LATE CHIKKBYRAPPA
6. SMT. RENUKA
AGED ABOUT 46 YEARS
D/O LATE CHIKKABYRAPPA
7. SRI MURALI @ MURALIKRISHNA
AGED ABOUT 45 YEARS
S/O LATE CHIKKABYRAPPA
8. SRI HANUMEGOWDA
AGED ABOUT 62 YEARS
- 20 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
S/O LATE C BYRAPPA
@ PATEL BYREGOWDA
9. SMT. ANASUYAMMA
AGED ABOUT 53 YEARS
W/O SRI HANUMEGOWDA
RESPONDENTS 1 TO 9 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
10. SMT. H. SWETHA
AGED ABOUT 34 YEARS
W/O V G MANJUNATHA
D/O HANUMEGOWDA
11. SRI V G MANJUNATH
AGED ABOUT 44 YEARS
S/O SRI GANGARAJU
RESPONDENTS 10 AND 11 ARE R/AT
No.23, SRINIDHI NILAYA
VADERAHALLI, DASANAPURA (H)
MATHAHALLI POST
BENGALURU NORTH-562123.
12. SMT. H HEMALATHA
AGED ABOUT 32 YEARS
W/O CHETHAN KUMAR
D/O HANUEGOWDA
13. SMT H GEETHA
AGED 30 YEARS
W/O MOHAN @ MOHAN KUMAR
- 21 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
D/O HANUMEGOWDA
14. SRI H ASWATHNARAYANA
AGED ABOUT 25 YEARS
S/O HANUMEGOWDA
RESPONDENTS 12 TO 14 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
15. SRI C RAJANNA
AGED ABOUT 58 YEARS
S/O CHIKKADODDAIAH
R/AT BADAKANA PALYA
PILLAHALLI VILLAGE
HUSKUR POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK-560123.
16. SRI N RAMESHA
AGED ABOUT 55 YEARS
S/O LATE NARASIMAIAH
R/AT HOUSE No.9/1
AECS LAYOUT, 6THC ROSS
RMV 2ND STAGE, RMV POST
SANJAYNAGARA
BANGALORE-560094.
17. SRI L V MANJUNATH
AGED ABOUT 47 YEARS
S/O L R VENKATESH
LAKSHMIPURA GRAMA AND POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK
- 22 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
BENGALURU 562123.
18. SRI ANAND KUMAR B
AGED 56 YEARS
S/O C BYLAPPA
BOODIHALA GRAMA AND POST
NELAMANGALA TALUK
BENGALURU RURAL DISTRICT-562123.
19. SMT THIMMMAMMA
AGED ABOUT 47 YEARS
W/O VENKATESH
MANAVALLI GRAMA
KOPPA POST
TUMKUR TALUK AND DISTRICT-572101.
20. SRI DANDU J AROGYASWAMY
AGED ABOUT 63 YEARS
S/O LATE DANDUJOJAPPA
BEGUR VILLAGE, BEGUR HOBLI
BANGALORE SOUTH TALUK
BANGALORE-560068.
...RESPONDENTS
(BY SRI. KRISHNA GANESH BHAT, ADVOCATE FOR R1, 8 TO 11;
SRI B.C. SEETHARAMA RAO, ADVOCATE FOR R2, 3 & 7;
SRI SAMPATH BAPATH, ADVOCATE FOR R15;
SRI D.J. GOVINDARAJU, ADVOCATE FOR R20;
NOTICE TO R16 IS HELD SUFFICIENT V/O DATED 29.8.2023;
R4, 5, 6, 12, 13, 14, 17 & 18 ARE SERVED & UNREPRESENTED;
NOTICE TO R19 IS DISPENSED WITH V/O DATED 18.11.2023;
R-8 IS LEGAL REPRESENTATIVES OF DECEASED R1 V/O DATED
4.12.2023)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
AGAINST THE ORDER DATED 02.01.2023 PASSED ON I.A. NO.
VI IN O.S.NO. 168/2022 ON THE FILE OF THE II ADDITIONAL
SENIOR CIVIL JUDGE, NELAMANGALA, REJECTING I.A. NO.VI
FILED UNDER ORDER XXXIX RULE 1 AND 2 OF CPC.
- 23 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
IN MISCELLANEOUS FIRST APPEAL NO. 3356 OF 2023:
BETWEEN:
SMT ROOPA K
AGED ABOUT 41 YEARS
W/O K.R. MANJUNATHA
R/AT No.1, 'SRINEEDHI KRUPA'
BASAVESHWARA LAYOUT
GUNDAPPA ROAD
NAGASHETTY HALLI
(NEAR RAILWAY GATE)
RMV 2ND STGE
RMV POST, SANJAYNAGARA
BANGALORE-560 094.
...APPELLANT
(BY SRI. B V BADRINATH, ADVOCATE)
AND:
1. SMT JAYAMMA
SINCE DEAD
(AMENDED CARRIED OUT VIDE COURT ORDER
DATED 4.12.2023)
2. SRI GUNASHEKARA
AGED ABOUT 56 YEARS
S/O LATE CHIKKABYRAPPA
3. SRI UMESHA
S/O LATE CHIKKABYRAPPA
AGED ABOUT 51 YEARS
4. SMT. SUNANDA
AGED ABOUT 49 YEARS
D/O LATE CHIKKABYRAPPA
5. SMT. SUJATHA
AGED ABOUT 48 YEARS
- 24 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
D/O LATE CHIKKBYRAPPA
6. SMT. RENUKA
AGED ABOUT 46 YEARS
D/O LATE CHIKKABYRAPPA
7. SRI MURALI @ MURALIKRISHNA
AGED ABOUT 45 YEARS
S/O LATE CHIKKABYRAPPA
8. SRI HANUMEGOWDA
AGED ABOUT 62 YEARS
S/O LATE C BYRAPPA
@ PATEL BYREGOWDA
9. SMT. ANASUYAMMA
AGED ABOUT 53 YEARS
W/O SRI HANUMEGOWDA
RESPONDENTS 1 TO 9 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
10. SMT. H. SWETHA
AGED ABOUT 34 YEARS
W/O V G MANJUNATHA
D/O HANUMEGOWDA
11. SRI V G MANJUNATH
AGED ABOUT 44 YEARS
S/O SRI GANGARAJU
RESPONDENTS 10 AND 11 ARE R/AT
No.23, SRINIDHI NILAYA
- 25 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
VADERAHALLI, DASANAPURA (H)
MATHAHALLI POST
BENGALURU NORTH-562123.
12. SMT. H HEMALATHA
AGED ABOUT 32 YEARS
W/O CHETHAN KUMAR
D/O HANUEGOWDA
13. SMT H GEETHA
AGED 30 YEARS
W/O MOHAN @ MOHAN KUMAR
D/O HANUMEGOWDA
14. SRI H ASWATHNARAYANA
AGED ABOUT 25 YEARS
S/O HANUMEGOWDA
RESPONDENTS 12 TO 14 ARE R/AT
CHIKKAVEERAYANNAPALYA VILLAGE
(PILLAHALLI)
HUCHANAPALYA GRAMA
HUSKUR POST
DASANAPURA HOBLI
BANGALORE NORTH TALUK
PINCODE 562123.
15. SRI C RAJANNA
AGED ABOUT 58 YEARS
S/O CHIKKADODDAIAH
R/AT BADAKANA PALYA
PILLAHALLI VILLAGE
HUSKUR POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK-560123.
16. SRI N RAMESHA
AGED ABOUT 55 YEARS
S/O LATE NARASIMAIAH
- 26 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
R/AT HOUSE No.9/1
AECS LAYOUT, 6THC ROSS
RMV 2ND STAGE, RMV POST
SANJAYNAGARA
BANGALORE-560094.
17. SRI L V MANJUNATH
AGED ABOUT 47 YEARS
S/O L R VENKATESH
LAKSHMIPURA GRAMA AND POST
DASANAPURA HOBLI
BENGALURU NORTH TALUK
BENGALURU 562123.
18. SRI ANAND KUMAR B
AGED 56 YEARS
S/O C BYLAPPA
BOODIHALA GRAMA AND POST
NELAMANGALA TALUK
BENGALURU RURAL DISTRICT-562123.
19. SMT THIMMMAMMA
AGED ABOUT 47 YEARS
W/O VENKATESH
MANAVALLI GRAMA
KOPPA POST
TUMKUR TALUK AND DISTRICT-572101.
20. SRI DANDU J AROGYASWAMY
AGED ABOUT 63 YEARS
S/O LATE DANDUJOJAPPA
BEGUR VILLAGE, BEGUR HOBLI
BANGALORE SOUTH TALUK
BANGALORE-560068.
...RESPONDENTS
(BY SRI. KRISHNA GANESH BHAT, ADVOCATE FOR R1, 8 TO 11;
SRI B.C. SEETHARAMA RAO, ADVOCATE FOR R2, 3 & 7;
SRI SAMPATH BAPAT, ADVOCATE FOR R15;
- 27 -
NC: 2024:KHC:5510
MFA No. 3115 of 2023
C/W MFA No. 3127 of 2023
MFA No. 3233 of 2023
MFA No. 3262 of 2023
MFA No. 3303 of 2023
MFA No. 3356 of 2023
SRI D.J. GOVINDARAJU, ADVOCATE FOR R20;
NOTICE TO R16 IS HELD SUFFICIENT V/O DATED 29.8.2023;
NOTICE TO R19 IS DISPENSED WITH V/O DATED 18.11.2023;
R-8 IS TREATED AS LEGAL REPRESENTATIVES OF DECEASED
R1 V/O DATED 4.12.2023;
R4, 5, 6, 12, 13, 14, 17 & 18 ARE SERVED & UNREPRESENTED)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) R/W
SECTION 151 OF CPC, AGAINST THE ORDER DT.02.01.2023
PASSED ON IA NO.7 IN OS.NO.168/2022 ON THE FILE OF THE
II ADDITIONAL SENIOR CIVIL JUDGE, NELAMANGALA,
REJECTING IA NO.7 THE FILED U/O.39 RULE 1 AND 2 R/W
SECTION 151 OF CPC.
THESE APPEALS, COMING ON FOR ADMISSION, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
1. the learned counsel for the appellants has filed
memo stating that appellant and respondent Nos.8 to 14 have
consented to enter into compromise in O.S.No.168/2022 on the
file of II Addl. Senior Civil Judge at Nelamangala on the terms
of joint memo which is filed today. Hence, the other
respondents are unnecessary parties for the compromise to be
entered between the appellant and respondent Nos.8 to 14.
Hence, the appeal against the other respondents are not
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NC: 2024:KHC:5510
pressed. In view of the memo filed by the appellant's counsel,
appeal against other respondents is dismissed as not pressed.
2. The parties i.e., appellant and also the respondent
Nos.8 to 14 have filed joint memo wherein they have stated
due to intervention of well wishers and family members, the
matter is settled agreeing to recognize the right of appellant in
respect of item Nos.1 and 2 which have been stated in the
schedule of the joint memo.
3. In terms of the joint memo, the parties are going to
settle the matter by filing a compromise petition before the
Trial Court. In terms of the joint memo also the appellant
undertaken to withdraw the R.A.(BN)No.241/2022 on the filed
of Assistant Commissioner, Bengaluru North Division,
Bengaluru.
4. In terms of the compromise entered between the
parties, the appellant undertaken that the appellant shall not
press the FIR lodged by her against the respondent Nos.8 to 14
and also respondent No.15 in Crime No.9/2022.
5. The joint memo is taken on record.
- 29 -
NC: 2024:KHC:5510
6. All the connected appeals are disposed of in terms
of the joint memo.
Sd/-
JUDGE
RHS
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