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Thulasibai vs Smt K R Ranganatha Rao
2024 Latest Caselaw 19449 Kant

Citation : 2024 Latest Caselaw 19449 Kant
Judgement Date : 2 August, 2024

Karnataka High Court

Thulasibai vs Smt K R Ranganatha Rao on 2 August, 2024

Author: V Srishananda

Bench: V Srishananda

                                         -1-
                                                    NC: 2024:KHC:30589
                                                  RFA No. 1648 of 2019




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 2ND DAY OF AUGUST, 2024

                                     BEFORE
                    THE HON'BLE MR JUSTICE V SRISHANANDA
                  REGULAR FIRST APPEAL NO. 1648 OF 2019 (PAR)
            BETWEEN:

            1.    THULASIBAI
                  S/O SHRIPATHI RAO
                  AGED ABOUT 58 YEARS,
                  R/O KUMARANAHALLI VILLAGE
                  DEVARAHALLI POST
                  BHADRAVATI TALUK
                  SHIVAMOGGA DISTRICT-577 301.
                                                          ...APPELLANT
            (BY SRI. S N BHAT., ADVOCATE)

            AND:

            1.    SMT K R RANGANATHA RAO
                  S/O LATE RAMACHANDRA RAO
                  AGED ABOUT 56 YEARS,
                  R/O KEREBEERANAHALLI VILLAGE,
Digitally         BHADRAVATHI TALUK
signed by         SHIVAMOGGA DISTRICT-577243.
KIRAN
KUMAR R
Location:
HIGH        2.    KOUSALYA BAI
COURT OF          W/O KRISHNOJI RAO
KARNATAKA
                  AGED ABOUT 56 YEARS,
                  R/O EMMEHATTI
                  KEREBEERANAHALLI VILLAGE,
                  ARAHATHOLALU POST
                  BHADRAVATHI TALUK
                  SHIVAMOGGA DISTRICT-577243.

            3.    SHARADABAI
                  W/O KRISHNAJIROA
                  AGED ABOUT 68 YEARS,
                           -2-
                                      NC: 2024:KHC:30589
                                    RFA No. 1648 of 2019




     R/O KUMARANAHALLI VILLAGE,
     DEVARAHALLI POST
     BHADRAVATHI TALUK
     SHIVAMOGGA DISTRICT-577301

4.   BHAGIRATHAMMA
     W/O HARIBRAO
     AGED ABOUT 56 YEARS,
     R/O NMC HOSAMANE
     2ND CROSS RIGHT SIDE
     BHADRAVATHI TALUK
     SHIVAMOGGA DISTRICT-577303.

5.   MANJULA BAI
     W/O NAGENDRA RAO, MAJOR
     R/O AISHWARAYA NILAYA
     1ST CROSS, CHURCH BACK SIDE
     GANDHI NAGARA
     BHADRAVATHI TALUK
     SHIVAMOGGA DISTRICT-577 303.

6.   RENUKA BAI
     W/O MOHAN RAO, MAJOR
     R/O 6TH WARD, PAPER TOWN
     BHADRAVATHI TALUK
     SHIVAMOGGA DISTRICT-577 303.
                                         ...RESPONDENTS

      THIS RFA IS FILED UNDER SECTION 96 OF CPC AGAINST
THE JUDGMENT AND DECREE DATED 02.04.2019 PASSED IN
O.S.No.32/2016 ON THE FILE OF THE ADDITIONAL CIVIL
JUDGE AND JMFC, BHADRAVATHI DISMISSING THE SUIT FOR
PARTITION.


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:   HON'BLE MR JUSTICE V SRISHANANDA
                                 -3-
                                          NC: 2024:KHC:30589
                                        RFA No. 1648 of 2019




                         ORAL JUDGMENT

As per the order dated 12.04.2021, necessary

affidavit has not been filed.

2. Accordingly, appeal is dismissed for non-

prosecution.

Sd/-

(V SRISHANANDA) JUDGE

GSR

 
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