Citation : 2024 Latest Caselaw 9704 Kant
Judgement Date : 3 April, 2024
-1-
NC: 2024:KHC-D:6102
RSA No. 101406 of 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 3RD DAY OF APRIL, 2024
BEFORE
THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR
REGULAR SECOND APPEAL NO. 101406 OF 2022 (PAR/POS)
BETWEEN:
1. RAMAPPA S/O. RANGAPA HUNASHYAL,
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O: MADANAMATTI,
TQ: RABAKAVI-BANAHATTI,
DIST: BAGALKOT -587101.
2. SANJU S/O. SURESH HUNASHAYAL
AGE: 20 YEARS, OCC: AGRICULTURE,
R/O: ASANGI, TQ: RABAKAVI-BANAHATTI,
DIST: BAGALKOT.
3. BASAPPA S/O. BHIMAPPA HUNASYAL
AGE: 37 YEARS, OCC: AGRICULTURE,
R/O: ASANGI, TQ: RABAKAVI-BANHATTI,
DIST. BAGALKOT.
...APPELLANTS
(BY SRI SHIVARAJ P. MUDHOL, ADVOCATE.)
Digitally AND:
signed by
SUJATA 1. GULAPPA S/O. KALAPPA HUNASYAL
SUBHASH AGE: 47 YEARS, OCC: AGRICULTURE,
PAMMAR
R/O: MADANAMATTI, TQ: JAMKHANDI,
Location: NOW AT HALINGALI, TQ: RABAKAVI-BANAHATTI,
HIGH COURT
OF DIST: BAGALKOT.
KARNATAKA
2. LAXMAN S/O. RANGAPPA HUNASYAL
AGE: 81 YEARS, OCC: AGRICULTURE,
R/O: MADANAMATTI, TQ: JAMKHANDI,
DIST: BAGALKOT.
3. SMT. BALAWWA W/O. KALLAPPA BEKKERI,
AGE: 71 YEARS, OCC: HOUSEHOLD,
R/O: MADANAMATTI, TQ: JAMKHANDI,
DIST: BAGALKOT.
-2-
NC: 2024:KHC-D:6102
RSA No. 101406 of 2022
4. SATYAPPA S/O. GULAPA KUSHAPANNAVAR
AGE: 76 YEARS, OCC: AGRICULTURE,
R/O: MAHISHWADAGI,
TQ: ATHANI, DIST: BELAGAVI.
5. SANGAPPA S/O. GULAPPA KUSHAPANNAVAR
AGE: 86 YEARS, OCC: AGRICULTURE,
R/O: KARALATTI, MAHISHWADAGI,
TQ: ATHANI, DIST: BELAGAVI.
6. SMT. CHANDRAWWA W/O. TIPPANNA PUJARI,
AGE: 76 YEARS, OCC: AGRICULTURE,
R/O: MADARAKHANDI, TQ: JAMKHANDI,
DIST: BAGALKOT.
7. VITTAL S/O. RAMAPPA HUNASYAL,
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O: MADANAMATTI,
TQ: JAMKHANDI, DIST: BAGALKOT.
8. SIDDAPPA S/O. RAMAPPA HUNASYAL,
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: MADANAMATTI, TQ: JAMKHANDI,
DIST: BAGALKOT.
9. SHANKAR S/O. RAMAPPA HUNASYAL,
AGE: 57 YEARS, OCC: AGRICULTURE,
R/O: MADANAMATTI, TQ: JAMKHANDI,
DIST: BAGALKOT.
10. SMT. CHAMPAWWA W/O. MAHADEVI HIPPARAGI,
AGE: 64 YEARS, OCC: AGRICULTURE,
R/O: HOSUR, TQ: RABAKAVI-BANAHATTI,
DIST: BAGALKOT.
11. SMT. RATNAWWA W/O. ANNAPPA KARIGOUDA,
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O: MADARAKHANDI,
TQ: JAMKHANDI, DIST: BAGALKOT.
12. SMT. SHOBHA W/O. NAGAPPA HONNUR,
AGE: 55 YEARS, OCC: HOUSEHOLD,
R/O: KULAHALLI, TQ: RABAKAVI-BANAHATTI,
DIST: BAGALKOT.
13. SMT. SATYAWWA W/O. BHEERAPPA KARIGAR,
-3-
NC: 2024:KHC-D:6102
RSA No. 101406 of 2022
AGE: 53 YEARS, OCC: HOUSEHOLD,
R/O: GOLBHANVI, TQ: RABAKAVI-BANAHATTI,
DIST: BAGALKOT.
14. SMT. SANYAWWA W/O. YAMANAPPA BANDAGAR,
AGE: 68 YEARS, OCC: HOUSEHOLD,
R/O: BHARAMAKODI, TQ: ATHANI,
DIST: BELAGAVI.
15. KALLAPPA S/O. RANGAPPA HUNASHYAL,
AGE: 84 YEARS, OCC: AGRICULTURE,
R/O: ASANGI, TQ: JAMKHANDI,
DIST: BAGALKOT - 587301.
...RESPONDENTS
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF THE CODE OF CIVIL PROCEDURE, 1908, PRAYING TO SET-
ASIDE THE JUDGMENT AND DECREE DATED 02.06.2022 IN
R.A.NO.16/2020 PASSED BY THE SENIOR CIVIL JUDGE AND JMFC,
BANAHATTI AND THE JUDGMENT AND DECREE DATED 28.08.2020 IN
O.S.NO.49/2006 PASSED BY THE CIVIL JUDGE AT BANAHATTI AND
TO DISMISS THE SUIT FILED BY THE RESPONDENT NO.1 BY
ALLOWING THIS APPEAL IN THE INTEREST OF JUSTICE AND EQUITY.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT
PASSED THE FOLLOWING:
ORDER
Learned counsel for the appellants files a memo stating
that the appeal may be dismissed as withdrawn since the
dispute between the parties is settled out of the Court.
2. The memo is placed on record. In view of the
memo, the appeal is dismissed as not pressed.
Sd/-
JUDGE MRK/ CT:ANB
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!