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Smt.Roopa W/O. Ashok Channagoudra vs Marusiddaiah M.R. S/O. Revanasiddaiah
2024 Latest Caselaw 9609 Kant

Citation : 2024 Latest Caselaw 9609 Kant
Judgement Date : 2 April, 2024

Karnataka High Court

Smt.Roopa W/O. Ashok Channagoudra vs Marusiddaiah M.R. S/O. Revanasiddaiah on 2 April, 2024

                                                -1-
                                                        NC: 2024:KHC-D:5992-DB
                                                        MFA No.104972 of 2019




                               IN THE HIGH COURT OF KARNATAKA,
                                        DHARWAD BENCH
                            DATED THIS THE 2ND DAY OF APRIL, 2024
                                             PRESENT
                               THE HON'BLE MR JUSTICE M.I.ARUN
                                                AND
                            THE HON'BLE MR JUSTICE UMESH M ADIGA

                                  MFA NO.104972 OF 2019 (MV)
                      BETWEEN:

                      1.   SMT ROOPA
                           W/O. ASHOK CHANNAGOUDRA
                           AGE: 25 YEARS, OCC: HOUSE HOLD WORK,

                      2.   KUMAR BHUVAN
                           S/O. ASHOK CHANNAGOUDRA
                           AGE: 05 YEARS, OCC: NIL,

                      3.   KUMAR JEEVAN
                           S/O. ASHOK CHANNAGOUDRA
         Location:
         HIGH
         COURT OF
                           AGE: 03 YEARS, OCC: HOUSE HOLD WORK,
         KARNATAKA
GIRIJA A DHARWAD
BYAHATTI BENCH
         Date:
         2024.04.03
         10:50:03
         +0530
                      4.   SMT PARAVVA
                           W/O.CHANNAGOUDA CHANNAGOUDRA
                           AGE: 58 YEARS, OCC: HOUSE HOLD WORK,

                           SINCE APLNT NO.2 & 3 ARE MINOR AS SUCH THEY
                           ARE R/BY M/G. NATURAL MOTHER APLNT NO.1

                           ALL ARE R/O: JOYISARAHARALAHALLI,
                           TQ: RANEBENNUR, DIST: HAVERI-581115.
                                                                  ...APPELLANTS
                      (BY SRI. GIRISH HULMANI, ADVOCATE)
                           -2-
                                     NC: 2024:KHC-D:5992-DB
                                     MFA No.104972 of 2019




AND:


1.   MARULASIDDAIAH M R
     S/O. REVANASIDDAIAH
     AGE: 52 YEARS, OCC: BUSINESS,
     R/O: #1A, GUDDAD CAMP,
     B.S.K.N. DODDABHATHI VILLAGE,
     DIST : DAVANGERE-570002.

2.   THE DIVISIONAL MANAGER
     NATIONAL INSURANCE CO.LTD.,
     2ND FLOOR, ARIHANT PLAZA,
     KUSUGAL ROAD,
     HUBBALLI-580023.


                                            ...RESPONDENTS


       THIS MFA IS FILED U/S.173(1) OF MOTOR VEHICLES

ACT, 1988, AGAINST THE JUDGMENT AND AWARD DATED

03.09.2019 PASSED IN MVC NO.888/2017 ON THE FILE OF THE

PRINCIPAL SENIOR CIVIL JUDGE AND ADDITIONAL MOTOR

ACCIDENT     CLAIMS   TRIBUNAL,    RANEBENNUR,      PARTLY

ALLOWING THE CLAIM PETITION FOR COMPENSATION AND

SEEKING ENHANCEMENT OF COMPENSATION.


       THIS APPEAL COMING ON FOR ORDERS THIS DAY,

M.I.ARUN, J., MADE THE FOLLOWING:
                            -3-
                                   NC: 2024:KHC-D:5992-DB
                                   MFA No.104972 of 2019




                         ORDER

The appeal is of the year 2019. Till today office

objections have not been complied with.

Advocate for the appellants is absent. It appears

that the appellants are not interested in prosecuting the

appeal.

The appeal is dismissed for non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

gab/CT:VP

 
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