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Cavalier India Trust vs M/S R Star Mayur Pvt Ltd
2024 Latest Caselaw 9471 Kant

Citation : 2024 Latest Caselaw 9471 Kant
Judgement Date : 1 April, 2024

Karnataka High Court

Cavalier India Trust vs M/S R Star Mayur Pvt Ltd on 1 April, 2024

Author: S Vishwajith Shetty

Bench: S Vishwajith Shetty

                                             -1-
                                                        NC: 2024:KHC:13111
                                                     CRL.P No. 190 of 2024




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 1ST DAY OF APRIL, 2024

                                           BEFORE

                         THE HON'BLE MR JUSTICE S VISHWAJITH SHETTY

                             CRIMINAL PETITION NO. 190 OF 2024

                   BETWEEN:

                   1.  CAVALIER INDIA TRUST,
                       REPRESENTED BY ITS MANAGING TRUSTEE
                       SRI MAJOR RAVINDRAN VASUDEVAN,
                       S/O VASUDEVAN,
                       AGED ABOUT 60 YEARS,
                       R/O NO.56, CAVALIER TOWER,
                       D R BENDRE LAYOUT,
                       GUBBI CROSS,
                       KOTHANNUR POST,
                       BANGALORE - 560 007.
                                                         ...PETITIONER
                   (BY SRI. H MUNISWAMY GOWDA .,ADVOCATE)

                   AND:
Digitally signed
by GAYATHRI        1.    M/S R STAR MAYUR PVT LTD.,
PG                       NO.48, BALAJI REDDY,
Location: High           MAKALA MARUTHI ENCLAVE,
Court of                 HORAMAVU AGARA,
Karnataka                BANGALORE - 560 043.
                         REPRESENTED BY ITS DIRECTORS.
                         CIN U45200KA17PTC103305,
                         REGISTRATION NO.103305,
                         EMAIL [email protected]

                   2.    SRI BIJU SIVANAND,
                         S/O SIVANAND,
                         AGED ABOUT 45 YEARS,
                         DIN 0711126,
                         R/O NO.62, ASHWANTHANARAYANA REDDY COLONY,
                              -2-
                                            NC: 2024:KHC:13111
                                         CRL.P No. 190 of 2024




       NEW RAJANNA LAYOUT, HORAMAVU AGARA,
       BANGALORE - 560 051.

3.     SRI MINIMOL,
       C/O SIVANAND,
       AGED ABOUT 40 YEARS,
       DIN 0711126,
       R/O NO.62, ASHWANTHANARAYANA REDDY COLONY,
       NEW RAJANNA LAYOUT, HORAMAVU AGARA,
       BANGALORE - 560 051.
                                        ...RESPONDENTS

(NOTICE NOT ORDERED IN R/O RESPONDENTS)

     THIS CRIMINAL PETITION IS FILED UNDER SECTION 482
CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 07.03.2023
PASSED BY THE COURT OF LEARNED XXXIV ADDL.C.M.M,.
MAYO HALL UNIT, BENGALURU IN C.C.NO.52323/2022 AND
DIRECT THE RESPONDENTS TO DEPOSIT / PAY 20 PERCENT OF
THE CHEQUE AMOUNT TO THE PETITIONER.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:

                           ORDER

In view of the submission made by learned

Counsel for the petitioner, office objection is ignored.

2. Learned Counsel for the petitioner submits

that in view of the judgment of the co-ordinate bench of

this Court in Crl.P.N.5944/2023 disposed off on

28.07.2023, petitioner may be granted liberty to file a

criminal revision petition as against the order impugned.

NC: 2024:KHC:13111

3. Submission is placed on record. Petition is

dismissed as withdrawn with liberty as prayed for.

4. All contentions urged in this petition are kept

open.

5. Registry is directed to return the certified copy of

the order sheet to the learned Counsel for the petitioners

after retaining the Photostat copy of the same.

Sd/-

JUDGE

KVR

 
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