Citation : 2024 Latest Caselaw 10404 Kant
Judgement Date : 15 April, 2024
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NC: 2024:KHC-K:2976-DB
MFA No. 201143 of 2017
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 15TH DAY OF APRIL, 2024
PRESENT
THE HON'BLE MR. JUSTICE H.T.NARENDRA PRASAD
AND
THE HON'BLE MR. JUSTICE K V ARAVIND
MISCL. FIRST APPEAL NO. 201143 OF 2017 (SFC)
BETWEEN:
G SHANKAR NARAYAN MALLER,
S/O LATE K.GANESH MALLER,
AGE: 70 YEARS,
OCC: RETD. CONSULTANT,
R/O NO.888, 19TH MAIN, 19TH CROSS,
BSK 2ND STAGE, BANGALORE.
NOW R/O: NO.86, 4TH MAIN ROAD,
SHREE ANANTHANAGAR, PHASE-I,
BANGALORE-560100.
Digitally signed ...APPELLANT
by VARSHA N (BY SRI. SHIVAKUMAR KALLOOR, ADVOCATE)
RASALKAR
Location: HIGH
COURT OF AND:
KARNATAKA
1. KARNATAKA STATE FINANCIAL CORPORATION,
NO.1/1, THIMMAIAH ROAD, NEAR CANTONMENT
RAILWAY STATION, BENGALURU AND INTER ALIA
ITS BRANCH OFFICE AT RACHAMMA COMPLEX,
REPRESENTED BY ITS BRANCH MANAGER.
2. M/S TARAM PHARMA PRIVATE LIMITED,
JAIDEEP NIVAS ENGIANEERING COLLEGE ROAD,
AIWAN-E-SHAHI KALABURAGI-585103.
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NC: 2024:KHC-K:2976-DB
MFA No. 201143 of 2017
3. SRI. SHARAD,
S/O MAHADEVAPPA RAMPURE,
JAIDEEP NIVAS ENGIANEERING COLLEGE ROAD,,
AIWAN-E-SHAHI
KALABURAGI-585103.
4. SRI. VIDHYASAGAR,
S/O MAHADEVAPPA RAMPURE,
JAIDEEP NIVAS ENGIANEERING COLLEGE ROAD,
AIWAN-E-SHAHI
KALABURAGI-585103.
5. SRI. JAIDEEP,
S/O MAHADEVAPPA RAMPURE,
JAIDEEP NIVAS ENGIANEERING COLLEGE ROAD,,
AIWAN-E-SHAHI
KALABURAGI-585103.
6. SRI. SURENDRANATH,
S/O CHANDRASHEKHAR SAJJAN,
RANGAMPET, SHORAPUR,
DIST. YADGIR-585201.
7. DR. SHIVASHARNAPPA,
S/O SIDDAPPA KADHARGI,
H.NO.3-399/3, GAJIPURA,
GULBARGA-585101.
8. SMT. KASTURIBAI,
W/O SURENDRANATH SAJJAN,
RANGAMPET, SHORAPUR,
DIST. YADGIR-585301.
9. SMT. SNEHA,
W/O SHARAD RAMPURE,
JAIDEEP NIVAS ENGIANEERING COLLEGE ROAD,,
AIWAN-E-SHAHI
KALABURAGI-585103.
10. APURA D/O SHARAD,
JAIDEEP NIVAS ENGIANEERING COLLEGE ROAD,,
AIWAN-E-SHAHI
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NC: 2024:KHC-K:2976-DB
MFA No. 201143 of 2017
KALABURAGI-585103.
11. SMT. REETA,
W/O DR. JAIDEEP RAMPURE,
JAIDEEP NIVAS ENGIANEERING COLLEGE ROAD,,
AIWAN-E-SHAHI
KALABURAGI-585103.
12. SRI. SURAJ,
S/O JAIDEEP RAMPURE,
JAIDEEP NIVAS ENGIANEERING COLLEGE ROAD,
AIWAN-E-SHAHI
KALABURAGI-585103.
...RESPONDENTS
(BY SRI. SHIVANAND PATIL, ADVOCATE FOR R1,
R2, R3, R4, R7 ARE SERVED)
THIS MFA IS FILED UNDER SECTION 32(9) OF STATE
FINANCIAL ACT, PRAYING TO ALLOW ABOVE MISCELLANEOUS
FIRST APPEAL AND SETASIDE THE IMPUGNED JUDGMENT AND
ORDER DATED:20.04.2017 PASSED BY PRINCIPAL DISTRICT
AND SESSIONS JUDGE BIDAR IN CIVIL MISC.NO:10/2011 AS
AGAINST APPELLANT IS CONCERNED, IN ENDS OF JUSTICE
AND EQUITY.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY
H.T.NARENDRA PRASAD J., DELIVERED THE FOLLOWING:
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NC: 2024:KHC-K:2976-DB
MFA No. 201143 of 2017
JUDGMENT
Learned counsel for the appellant has filed a memo
stating that in view of the subsequent events, the appeal
will not survive for consideration.
Memo dated 18.03.2024 is taken on record.
The appeal is disposed of as having become
infructuous.
In view of disposal of main appeal, pending IAs, if
any, do not survive for consideration and same are
disposed of.
Sd/-
JUDGE
Sd/-
JUDGE
SDU
CT;BN
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