Sri Basavarajappa vs The Special Land Acquisition Officer
2024 Latest Caselaw 10136 Kant

Karnataka High Court

Sri Basavarajappa vs The Special Land Acquisition Officer on 8 April, 2024

                                                   -1-
                                                            NC: 2024:KHC:14400-DB
                                                            MFA No. 6519 of 2018




                       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 8TH DAY OF APRIL, 2024

                                                  PRESENT
                             THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
                                                      AND
                       THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
                       MISCELLANEOUS FIRST APPEAL NO. 6519 OF 2018 (LAC)


                      BETWEEN:

                      1.     SRI. BASAVARAJAPPA
                             SINCE DEAD HIS LRS

                      1(A) SMT. SHASHILATHA
                           W/O LATE BASAVARAJAPPA
                           AGED ABOUT 68 YEARS

                      2.     SRI. SANTHOSH B
                             S/O LATE BASAVARAJAPPA
                             AGED ABOUT 42 YEARS

                             BOTH ARE R/AT KALANAKOPPALU VILLAGE
                             ARSIKERE TALUK
Digitally signed by          HASSAN DISTRICT
MADHUSHREE H
Location: High               PIN CODE-573 101
Court of Karnataka
                             PRESENTLY R/AT NO.G.02
                             1ST FLOOR, SAI ASHIRWADH RESIDENCY
                             OLD MANGAMANAPALYA
                             BANGALORE- 8                             ...APPELLANTS

                      (BY SHRI. G.V. NARASIMHA MURTHY, ADVOCATE)

                      AND:

                      1.   THE SPECIAL LAND ACQUISITION OFFICER
                           H.R.P.NO.2, HASSAN
                           PIN-573 201
                                 -2-
                                          NC: 2024:KHC:14400-DB
                                          MFA No. 6519 of 2018




2.    THE EXECUTIVE ENGINEER
      SOUTHERN RAILWAY, ARASIKERE
      HASSAN DISTRICT
      PIN-573 101                                ...RESPONDENTS

(BY SMT. AJRA Z. DUNDGE AGA FOR R1;
    SHRI. M. SHANTHI BHUSHAN, DSGI FOR R2)

      THIS MFA IS FILED U/S 54(1) OF LAND ACQUISITION ACT
AGAINST THE JUDGMENT AND AWARD DATED 28.11.2014 PASSED IN
LAC. NO.9/2011 ON THE FILE OF THE SENIOR CIVIL JUDGE AND JMFC,
ARSIKERE, PARTLY ALLOWING REFERENCE PETITION FILED UNDER
SECTION 18(1) OF LAND ACQUISITION ACT.
     THIS MFA,   COMING    ON   FOR  ORDERS,           THIS   DAY,
ANU SIVARAMAN J., DELIVERED THE FOLLOWING:

                              JUDGMENT

It is submitted that the memo has been filed for withdrawal

of the appeal and for refund of the Court Fee.

2. The memo is taken on record and same is allowed.

3. The appeal is dismissed as withdrawn.

Registry shall take steps for refund of the Court Fee, in

accordance with law, without delay.

Sd/-

JUDGE

Sd/-

JUDGE RAK