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Sri G R Manjunath vs Sri M S Puttaswami
2023 Latest Caselaw 6861 Kant

Citation : 2023 Latest Caselaw 6861 Kant
Judgement Date : 27 September, 2023

Karnataka High Court
Sri G R Manjunath vs Sri M S Puttaswami on 27 September, 2023
Bench: H.P.Sandesh
                                               -1-
                                                          NC: 2023:KHC:35320
                                                       RSA No. 1845 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 27TH DAY OF SEPTEMBER, 2023

                                              BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 1845 OF 2021 (INJ)

                   BETWEEN:

                   1.    SRI G.R. MANJUNATH
                         S/O RUDRAPPA
                         AGED ABOUT 59 YEARS,
                         AGRICULTURIST AND BUSINESSMAN
                         R/AT 2ND CROSS,
                         LAKSHMEESHANAGARA
                         KADUR TOWN, KADUR TALUK
                         CHIKKAMAGALURU-577548
                                                                ...APPELLANT

                              (BY SRI SADASHIVAIAH K.G., ADVOCATE)
                   AND:

Digitally signed   1.    SRI M.S. PUTTASWAMI
by SHARANYA T            S/O SIDDAPPA
Location: HIGH           AGED ABOUT 75 YEARS,
COURT OF
KARNATAKA                RETIRED TEACHER
                         R/AT NIRVANASWAMY MUTT,
                         TURUVANAHALLI,
                         TURUVANAHALLI GRAMA PANCHAYATH
                         KASABA HOBLI, KADUR TALUK,
                         CHIKKAMAGALURU-577548

                   2.    SRI N.D.DURGOJIRAO
                         S/O LATE N.DEVAPPA
                         AGED 85 YEARS
                         BUSINESSMAN
                         R/AT DODDAPETE,
                             -2-
                                        NC: 2023:KHC:35320
                                      RSA No. 1845 of 2021




     KADUR TOWN AND TALUK
     CHIKKAMAGALURU-577548

3.   SRI N.MALLAPPA
     S/O LATE N.D.NARASINGHRAO
     AGED ABOUT 71 YEARS,
     AGRICULTURIST AND
     BUSINESSMAN
     R/AT DODDAPETE KADUR TOWN
     KADURU TALUK
     CHIKKAMAGALURU-577548

4.   SMT.JAHEERABHI
     W/O ABDUL BHASHIR
     AGED ABOUT 60 YEARS,
     HOUSE WIFE,
     R/AT NEAR KANAKA CIRCLE
     NAJEER SAB LAYOUT
     KADUR TOWN AND TALUK
     CHIKKAMAGALURU-577548
                                           ...RESPONDENTS

      THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 05.02.2021
PASSED IN RA.NO.26/2019 ON THE FILE OF THE SENIOR
CIVIL JUDGE, KADUR.      DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 26.03.2019
PASSED IN O.S.NO.464/2011 ON THE FILE OF THE PRINCIPAL
CIVIL JUDGE AND JMFC, KADUR.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
                         ORDER

This Court vide order dated 12.09.2023 made it clear

that if office objections are not complied, the appeal will

be dismissed. Inspite of it, the counsel for appellant has

NC: 2023:KHC:35320 RSA No. 1845 of 2021

not complied with the office objections. Hence, in view of

the order dated 12.09.2023 the appeal is dismissed for

non compliance of office objections.

Sd/-

JUDGE

RHS

 
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