Sri G Shivaramdas vs Tahsildar
2023 Latest Caselaw 6706 Kant

                                              -1-
                                                          NC: 2023:KHC:34175
                                                        MFA No. 6248 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 21ST DAY OF SEPTEMBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 6248 OF 2023 (CPC)
                   BETWEEN:

                   SRI G SHIVARAMDAS
                   S/O LATE GANGAPPA
                   AGED ABOUT 63 YEARS
                   R/AT KODATHI VILLAGE, VARTHUR HOBLI
                   BENGALURU SOUTH TALUK
                   BENGALURU DISTRICT, BANGALORE 560035
                                                                ...APPELLANT
                   (BY SRI. SRINIVASAIAH M.,ADVOCATE)

                   AND:

                   1.    TAHSILDAR
                         BENGALURU EAST TALUK
                         K R PURAM, BENGALURU 573201.
Digitally signed
by                 2.    THE UNDER SECRETARY
DHANALAKSHMI             GOVERNMENT OF KARNATAKA
MURTHY
                         DEPARTMENT OF REVENUE
Location: High
Court of                 VEEDHANA VEEDHI, BENGALURU 560001.
Karnataka
                   (SRI. SPOORTHY HEGDE N, HCGP)
                                                              ...RESPONDENTS

                        THIS MFA IS FILED UNDER ORDER 43 RULE 1(c) OF CPC,
                   AGAINST THE ORDER DATED:      07.07.2023 PASSED      IN
                   M.A.NO. 47/2020    ON THE FILE OF THE   II ADDITIONAL
                   SENIOR CIVIL JUDGE, BENGALURU RURAL DISTRICT,
                   BENGALURU,    DISMISSING THE APPEAL CHALLENGING THE
                   ORDER DATED 04.06.2012 PASSED BY THE PRINCIPAL CIVIL
                   JUDGE, BENGALURU RURAL DISTRICT, BENGALURU IN
                              -2-
                                          NC: 2023:KHC:34175
                                        MFA No. 6248 of 2023




MISCELLANEOUS PETITION NO. 13/2012 DISMISSING THE
PETITION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                         JUDGMENT

The learned counsel for the appellant has filed a

memo dated 21.9.2023 stating that the appellant may be

permitted to convert this Miscellaneous First Appeal to

Miscellaneous Second Appeal.

The memo is placed on record.

Accordingly, office is directed to convert this appeal

to Miscellaneous Second Appeal.

For statistical purpose, the appeal is disposed of.

Sd/-

JUDGE

DM