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Smt.Roopa W/O Channaramappa ... vs 1A. Smt.Shantavva W/O Shivanand ...
2023 Latest Caselaw 6568 Kant

Citation : 2023 Latest Caselaw 6568 Kant
Judgement Date : 19 September, 2023

Karnataka High Court
Smt.Roopa W/O Channaramappa ... vs 1A. Smt.Shantavva W/O Shivanand ... on 19 September, 2023
Bench: Anant Ramanath Byarhj
                                                  -1-
                                                        NC: 2023:KHC-D:10833
                                                          RFA No. 100107 of 2022




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 19TH DAY OF SEPTEMBER, 2023

                                                BEFORE
                            THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                      REGULAR FIRST APPEAL NO. 100107 OF 2022 (PAR/POS-)
                      BETWEEN:

                      1.    SMT. ROOPA W/O CHANNARAMAPPA JAVALAGI
                            AGE: 40 YEARS, OCC: HOUSEHOLD WORK,
                            R/O: F2, NARMADA RESIDENCY,
                            VIJAY NAGAR, HUBBALLI-580031,
                            TQ: HUBBALLI, DIST: DHARWAD.

                      2.    SMT. NEELAMMA W/O SUDARSHANGOUDA
                            AGE: 65 YEARS, OCC: HOUSEHOLD,
                            R/O: F2, NARMADA RESIDENCY,
                            VIJAY NAGAR, HUBBALLI-580031,
                            TQ: HUBBALLI, DIST: DHARWAD.

                      3.    SRI. SHANTAPPA S/O YALLAPPA KADIWAL
                            AGE: 44 YEARS, OCC: BUSINESS,
                            R/O: H.NO.6/7, RAGHAVENDRA COLONY,
                            UNKAL CROSS, HUBBALLI.

                      4.    SRI. SHEKHAPPA S/O YALLAPPA KADIWAL
         Digitally
         signed by
                            AGE: 49 YEARS, OCC: BUSINESS,
         GIRIJA A
GIRIJA A BYAHATTI
BYAHATTI Date:
                            R/O: H.NO.6/7, RAGHAVENDRA COLONY,
         2023.09.21
         11:07:04
         +0530
                            UNKAL CROSS, HUBBALLI.
                                                                    ...APPELLANTS
                      (BY SRI. SANTOSH NARAGUND, ADVOCATE)

                      AND:

                      1.     SMT. SHANKARAVVA
                             W/O SHIVANAGOUDA MANAGUNDI( DEAD)
                             HER LRS.

                      1A.    SMT. SHANTAVVA W/O SHIVANAND PAGAD
                             AGE: 55 YEARS, OCC: HOUSEHOLD,
                             R/O: GAMANAGATTI, TQ: HUBBALLI,
                            -2-
                                 NC: 2023:KHC-D:10833
                                   RFA No. 100107 of 2022




      DIST: DHARWAD,
      NOW AT KYARAKOPPA.

1B.   BASAVARAJ SHIVANAGOUDA MANAGUNDI(DEAD)
      HIS LRS.

1B1. SMT. KALAVATI W/O BASAVARAJ MANAGUNDI
     AGE: 48 YEARS, OCC: HOUSEHOLD,
     R/O: KYARAKOPPA,
     TQ AND DIST: DHARWAD.

      R/BY NATURAL MOTHER 1(B2) TO 1(B4) SINCE
      MINORS,

1B2. ISHWARYA D/O BASAVARAJ MANAGUNDI
     AGE: 16 YEARS, OCC: STUDENT,
     R/O: KYARAKOPPA,
     TQ AND DIST: DHARWAD.

1B3. SUNIL S/O BASAVARAJ MANAGUNDI
     AGE: 14 YEARS, OCC: STUDENT,
     R/O: KYARAKOPPA,
     TQ AND DIST: DHARWAD.

1B4. SRIKANT S/O BASAVARAJ MANAGUNDI
     AGE: 14 YEARS, OCC: STUDENT,
     R/O: KYARAKOPPA,
     TQ AND DIST: DHARWAD.

1C.   SRIKANT S/O SHIVANGOUDA MANAGUNDI(DEAD)
      HIS LRS.

1C1. SMT. MANJULA W/O SRIKANT MANAGUNDI
     AGE: 25 YEARS, OCC: HOUSEHOLD,
     R/O: KYARAKOPPA,
     TQ AND DIST: DHARWAD.

      R/BY NATURAL MOTHER OF 1C2
      SINCE MINORS.

1C2. SMT. SANTOSH S/O SRIKANT MANAGUNDI
     AGE: 14 YEARS, OCC: STUDENT,
     R/O: KYARAKOPPA,
     TQ AND DIST: DHARWAD.
                            -3-
                                 NC: 2023:KHC-D:10833
                                   RFA No. 100107 of 2022




2.    SMT. NEELAVVA @ MALLAVVA
      W/O SOMAPPA JAPANNAVAR
      AGE: 40 YEARS, OCC: HOUSEHOLD,
      R/O: NAVALUR, TQ AND DIST: DHARWAD.

3.    SMT. SHANTAVVA W/O SHIVANAND PAGAD
      AGE: 46 YEARS, OCC: HOUSEHOLD,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

4.    SMT. MANJAVVA W/O SRIKANT MANAGUNDI
      AGE: 28 YEARS, OCC: HOUSEHOLD,
      R/O: KYARAKOPPA,
      TQ AND DIST: DHARWAD.

5.    SRI. SHANKRAPPA S/O MARIKALLAPPA PAGAD
      AGE: 69 YEARS, OCC AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

6.    SRI. BASAPPA S/O MARIKALLAPPA PAGAD
      AGE: 64 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

7.    KARIYAPPA S/O BASAPPA GURANNAVAR
      AGE 68 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

8.    SMT. PARAVVA W/O SHIVAPUTRAPPA PAGAD
      AGE: 48 YEARS, OCC: HOUSEHOLD,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

9.    KARABASAPPA S/O BASAPPA GURANNAVAR
      AGE: 44 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

10.   SHIVANAND S/O BASAPPA GURANNAVAR
      AGE: 46 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.
                            -4-
                                 NC: 2023:KHC-D:10833
                                   RFA No. 100107 of 2022




11.   SMT. NEELAVVA W/O MAHADEVAPPA PAGAD
      AGE: 66 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

12.   SMT. ANASAVVA MUDDI
      AGE: 46 YEARS, OCC: HOUSEHOLD,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

13.   MANJAPPA S/O MAHADEVAPPA PAGAD
      AGE: 46 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

14.   SRI. KARIBASAPPA S/O MAHADEVAPPA PAGAD
      AGE: 44 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

15.   SRI. SHIVAPUTRAPPA S/O MARIKALLAPPA PAGAD
      AGE: 54 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

16.   SRI. SUBHAS S/O MARIKALLAPPA PAGAD
      AGE: 52 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

17.   SRI. SHIVANAND GRAHA NIRMAN SAHAKAR SANGH
      NIYAMIT, DHARWAD,
      R/O: DHARWAD, ITS SECRETARY.

18.   SRI. VEERAPPA S/O BASAPPA PAGAD
      AGE: 34 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

19.   SRI. BASAPPA S/O KARIYAPPA MALAGI
      AGE: 56 YEARS, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.
                              -5-
                                    NC: 2023:KHC-D:10833
                                        RFA No. 100107 of 2022




20.   SRI. GOVINDAPPA S/O YALLAPPA KALASANNAVAR
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

21.   SRI. KARIMSAB S/O HUSENSAB NADAF
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

22.   SRI. ALLABAX S/O HUSENSAB NADAF
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O: GAMANAGATTI, TQ: HUBBALLI,
      DIST: DHARWAD.

23.   SRI. PRABHAKAR S/O BASAVANEPPA YATNALI
      AGE: MAJOR, OCC: BUSINESS/DOCTOR,
      R/O: H.NO.EWS 253, NAVANAGAR,
      HUBBALLI, TQ: HUBBALLI,
      DIST: DHARWAD.

24.   SRI. GURUNATH S/O BASAVANNEPPA YATNALI
      AGE: MAJOR, OCC: BUSINESS/DOCTOR,
      R/O: H.NO.EWS 253, NAVANAGAR,
      HUBBALLI, TQ: HUBBALLI,
      DIST: DHARWAD.
                                                 ...RESPONDENTS

      THIS RFA IS FILED UNDER SECTION 96 OF CPC., 1908,
AGAINST   THE   JUDGMENT   AND DECREE DATED 20.07.2016
PASSED    IN   O.S.NO.258/2012     ON   THE   FILE   OF   THE   III
ADDITIONAL      SENIOR   CIVIL     JUDGE      HUBBALLI,   PARTLY
DECREEING THE SUIT FILED FOR PARTITION AND SEPARATE
POSSESSION.


      THIS APPEAL, COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
                               -6-
                                    NC: 2023:KHC-D:10833
                                      RFA No. 100107 of 2022




                           ORDER

Learned counsel for the appellants seeks permission of

the Court to withdraw the appeal and accordingly, has filed the

memo.

Memo is accepted.

Appeal is dismissed as withdrawn.

Sd/-

JUDGE

GAB,PMP CT-PA

 
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