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Sri T S Nataraju vs Smt. Mahadevamma
2023 Latest Caselaw 6531 Kant

Citation : 2023 Latest Caselaw 6531 Kant
Judgement Date : 14 September, 2023

Karnataka High Court
Sri T S Nataraju vs Smt. Mahadevamma on 14 September, 2023
Bench: H.P.Sandesh
                                                 -1-
                                                         NC: 2023:KHC:33634
                                                       RSA No. 2016 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 14TH DAY OF SEPTEMBER, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 2016 OF 2021 (PAR)

                   BETWEEN:

                   1.    SRI T.S. NATARAJU
                         S/O LATE SHIVANNA
                         AGED 42 YEARS
                         R/O BALLAPURA VILLAGE
                         BELLAVI HOBLI,
                         TUMAKURU TALUK
                         TUMAKURU DISTRICT.
                                                               ...APPELLANT

                            (BY SRI M.B.CHANDRA CHOODA., ADVOCATE)
                   AND:

                   1.    SMT. MAHADEVAMMA
Digitally signed         W/O SHIVANNA,
by SHARANYA T            AGED 57 YEARS,
Location: HIGH           R/AT THIMMALAPURA VILLAGE
COURT OF
KARNATAKA                BELLAVI HOBLI,
                         TUMAKURU TALUK -572107

                   2.    SMT. JAYAMMA
                         W/O LATE MAHADEVAPPA
                         AGED 66 YEARS

                   3.    SRI. G.M.NIJAGUNA
                         S/O LATE MAHADEVAPPA
                         AGED 40 YEARS,
                            -2-
                                      NC: 2023:KHC:33634
                                    RSA No. 2016 of 2021




4.   SRI CHANDRASHEKARAIAH
     S/O LATE MAHADEVAPPA
     AGED 38 YEARS

     RESPONDENT NOS.2 TO 4 ARE
     R/AT GANJALAGUNTE VILLAGE,
     KALLAMBELLA HOBLI, SIRA TQ
     TUMKURU DISTRICT-572125.

5.   SRI DODDIRAPPA
     S/O LATE DODDEGOWDA
     AGED 68 YEARS

6.   SRI CHIKKIRAPPA
     S/O LATE DODDEGOWDA
     AGED 66 YEARS

7.   SRI D.BASAVARAJU
     S/O LATE DODDEGOWDA
     AGED 62 YEARS

8.   SRI BASAVARAJU
     S/O LATE SHIVARUDRAMMA
     AGED 46 YEARS,

     RESPONDENTS NOS.5 to 8 ARE
     BOMMEGOWDANAPALYA
     SOREKUNTE POST,
     BELLAVI HOBLI,
     TUMAKURU TALUK AND
     DISTRICT 572128.

9.   SMT.PARVATHAMMA
     W/O MAHADEVAIAH
     AGED 37 YEARS
     R/O PURADAGUNTE VILLAGE
     BELLAVI HOBLI
     TUMAKURU TQ AND DIST-572107.

10. SRI B.C.SURESH
    S/O CHIKKIRAIAH
                             -3-
                                        NC: 2023:KHC:33634
                                      RSA No. 2016 of 2021




     AGED 32 YEARS,
     R/O BOMMEGOWDANAPALYA
     BELLAVI HOBLI,
     TUMAKURU TQ AND
     DISTRICT 572 107

11. THE SPECIAL LAND ACQUISITION OFFICER KIADB
    MARUTHI TOWER 1ST FLOOR
    NEAR SIT MAIN GATE,
    B.H.ROAD, TUMAKURU 572101
                                       ...RESPONDENTS

     THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 16.08.2021 PASSED IN
RA NO.180/2019 ON THE FILE OF VII ADDITIONAL DISTRICT
JUDGE, AT TUMAKURU DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 17.06.2016
PASSED IN OS NO.152/2019 ON THE FILE OF III ADDITIONAL
SENIOR CIVIL JUDGE AND JMFC AT TUMAKURU.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                         JUDGMENT

Learned counsel for appellant submits that the

appellant is not co-operating to comply with the office

objections. Hence, in view of the submission of the counsel

for appellant, the appeal is dismissed for non compliance

of office objections.

Sd/-

JUDGE RHS

 
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