Mahaveer Babu Devaki vs Smt. Sushila W/O Neminath ...
2023 Latest Caselaw 7107 Kant

                                                    -1-
                                                          NC: 2023:KHC-D:11963
                                                            RFA No. 100423 of 2017




                            IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                DATED THIS THE 9TH DAY OF OCTOBER, 2023

                                                 BEFORE
                            THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                            REGULAR FIRST APPEAL NO. 100423 OF 2017 (PAR-)
                       BETWEEN:

                             MAHAVEER BABU DEVAKI
                             SINCE DECEASED BY HIS LRS.

                       1.    SMT.KAMALAVVA @ NIRMALA MAHAVEER DEVAKI
                             AGE: 49 YEARS, OCC: HOUSEHOLD,
                             R/O: R.S.NO.1076/1, NEAR MINAZI
                             TAHASILDAR HOUSE UJWAL NAGAR,
                             BELAGAVI, TAL: BELAGAVI,DIST: BELAGAVI-581308.

                       2.    DEVENDRAPPA MAHAVEER DEVAKI
                             AGE: 29 YEARS, OCC: AGRICULTURE,
                             R/O: R.S.NO.1076/1, NEAR MINAZI
                             TAHASILDAR HOUSE UJWAL NAGAR,
                             BELAGAVI, TAL: BELAGAVI,
                             DIST: BELAGAVI-581308.

                       3.    SMT. VIMALAVVA MAHAVEER DEVAKI
                             AGE: 27 YEARS, OCC: HOUSEHOLD,
          Digitally
          signed by
          SAROJA
                             R/O: C/O: VEERUSAB BABU BORANNAVAR,
SAROJA    HANGARAKI
HANGARAKI Date:              BELLAD BAGEVADI,
          2023.10.10
          15:12:33
          +0530              TAL: HUKKERI, DIST:BELAGAVI-571213.

                       4.  ANAND MAHAVEER DEVAKI
                           AGE: 24 YEARS, OCC:HOUSEHOLD,
                           R/O R.S.NO.1076/1, NEAR MINAZI
                           TAHASILDAR HOUSE UJWAL NAGAR,
                           BELAGAVI, TAL: BELAGAVI,DIST: BELAGAVI-581308.
                                                                    ...APPELLANTS
                       (BY SRI. BAHUBALI.N.KANABARGI, ADVOCATE)

                       AND:

                       1.    SMT. SUSHILA W/O NEMINATH ANAGOLKAR
                             AGE: 74 YEARS, OCC: HOUSEHOLD,
                             -2-
                                  NC: 2023:KHC-D:11963
                                    RFA No. 100423 of 2017




     R/O: NO.1297 RAMLING KHIND GALLI,
     TAL: BELAGAVI, DIST:BELAGAVI-591308.

2.   ANIL BABU DEVAKI
     AGE: 50 YEARS, OCC: AGRICULTURE,
     R/O: H.NO.1457, NARUTI GALLI,
     GANDHI NAGAR, TAL: BELAGAVI,
     DIST: BELAGAVI-591308.

3.   CHANDRAKANT BABU DEVAKI
     AGE: 46 YEARS, OCC: AGRICULTURE,
     R/O: H.NO.1457, NARUTI GALLI,
     GANDHI NAGAR, TAL: BELAGAVI,
     DIST: BELAGAVI-591308.

4.   SMT.RJASHREE W/O ASHOK GOURANNA
     AGE: 49 YEARS, OCC: HOUSEHOLD,
     R/O: OPP: MAHARASTRA BANK BASAVANA GALLI,
     TAL: BELAGAVI, DIST: BELAGAVI-591308.

5.   SMT.SUNITA W/O CHANDULAL KHANDOL
     AGE: 47 YEARS, OCC: HOUSEHOLD,
     R/O: OPP: MAHARASTRA BANK BASAVANA GALLI,
     TAL: BELAGAVI, DIST: BELAGAVI-591308.

6.   SANJU APPASAB CHOUGALE
     AGE: 44 YEARS, OCC: AGRICULTURE
     R/O: OPP: MAHARASTRA BANK BASAVANA GALLI,
     TAL: BELAGAVI, DIST: BELAGAVI-591308.

7.   SMT.ANJANA W/O BABU KADEMANI
     AGE: 49 YEARS, OCC:HOUSEHOLD,
     R/O LAXMI GALLI, ANAGOL,
     TAL: BELAGAVI, DIST: BELAGAVI-591308
                                            ...RESPONDENTS
(R1, R3, R5, R6 AND R7-NOTICE SERVED;
R2-DISMISSED AS ABATED; R4-HELD SUFFICIENT)

     THIS RFA IS FILED UNDER SEC.96 READ WITH ORDER 41
RULE 1 OF CPC., AGAINST THE JUDGMENT AND DECREE DTD:
16.09.2017 PASSED IN O.S.NO.43/2013 ON THE FILE OF THE
PRINCIPAL SENIOR CIVIL JUDGE AND CHIEF JUDICIAL
MAGISTRATE, BELAGAVI, DECREEING THE SUIT FILED FOR
PARTITION AND SEPARATE POSSESSION.
                               -3-
                                    NC: 2023:KHC-D:11963
                                      RFA No. 100423 of 2017




    THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            ORDER

Learned counsel for the appellants has filed a memo

seeking leave of the Court to withdraw the appeal.

Memo is accepted.

Appeal is dismissed as withdrawn.

Sd/-

JUDGE

PMP