Citation : 2023 Latest Caselaw 8922 Kant
Judgement Date : 29 November, 2023
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NC: 2023:KHC:43164-DB
RFA No. 585 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 29TH DAY OF NOVEMBER, 2023
PRESENT
THE HON'BLE MR JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 585 OF 2019 (PAR)
BETWEEN:
1. SMT. MUNIYAMMA
W/O LATE VENKATASWAMY
D/O LATE MUNISHAMI @
MUNCHAPPA AND LATE MUNIYAMMA
AGED ABOUT 60 YEARS
R/O 5TH CROSS, NEAR GANGAMMA
TEMPLE, BOVI COLONY
AMBEDKAR NAGAR, KOLAR-563 101
2. SMT.VENKATAMMA
W/O SRINIVASA
D/O LATE MUNISHAMI @
MANCHAPPA @ LATE MUNIYAMMA
AGED ABOUT 59 YEARS
R/O THAMBALAHALI VILLAGE
MADANAPALLI TALUK, CHITTOOR
DIST, ANDHRA PRADESH-610 002
Digitally signed by MALA
KN
3. SMT.LAKSHMAMMA
Location: HIGH COURT
OF KARNATAKA W/O THIMMARAJU, D/O LATE MUNISHAMI
@ MANCHAPPA @ LATE MUNIYAMMA
AGED ABOUT 55 YEARS
R/O BWSSB, RACE COURSE
MAIN ROAD, BANGALORE-560 002
REP. BY GPA HOLDER
SHRI.MANJUNATH.V
S/O LATE VENKATASWAMY
AGED ABOUT 42 YEARS
R/AT R/O 5TH CROSS
NEAR GANGAMMA TEMPLE
BOVI COLONY, AMBEDKAR NAGAR
KOLAR-563 101 ...APPELLANTS
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NC: 2023:KHC:43164-DB
RFA No. 585 of 2019
(BY SRI. SHANMUKHAPPA, ADV. AND
SRI. T. S. HARISH, ADV. [ABSENT])
AND:
1. SMT. NARAYANAMMA
W/O LATE MUNISHAMI @ MUNCHAPPA
AGED 90 YEARS
R/AT KURUBARAPETE
3RD CROSS, KOLAR TOWN-631 011
2. SRI.MANJUNATH
S/O LATE GANGAPPA
GRAND SON OF LATE MUNISHAMI @
MUNCHAPPA & LATE MUNIYAMMA
AGED ABOUT 33 YEARS
R/AT CHELLURU ROAD
CHINTAMANI TOWN-563 125
CHIKKABALLAPUR DISTRICT
3. SMT.BINDU
D/O LATE GANGAPPA
GRAND SON OF LATE MUNISHAMI @
MUNCHAPPA @ LATE MUNIYAMMA
AGED ABOUT 32 YEARS
R/AT AKSHAYA NAGAR
HINDUPUR TOWN, ANANTAPURA DIST.,
ANDHRA PRADESH-631 001
4. SRI.K.V.RAJANNA
S/O LATE VENKATARAVANAPPA @
DRIVER C VENKATARAMAIAH
R/AT 3RD CROSS, KURUBARAPETE
KOLAR TOWN-563 101
5. SRI.BALARAM @ BALANNA
H/O LATE JAYAMMA
AGED ABOUT 65 YEARS
R/AT 3RD CROSS, KURUBARAPETE
KOLAR TOWN-563 101
6. SMT.GUNASHEELA
D/O BALARAM @ BALANNA @
LATE JAYAMMA, R/AT 3RD CROSS
KURUBARAPETE, KOLAR TOWN-563 101
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NC: 2023:KHC:43164-DB
RFA No. 585 of 2019
7. SMT.SUMA
D/O BALARAM @ BALANNA @
LATE JAYAMMA, R/AT 3RD CROSS
KURUBARAPETE, KOLAR TOWN-563 101
8. SRI.KUMAR
S/O BALARAM @ BALANNA @
LATE JAYAMMA, AGED ABOUT 33 YEARS
R/AT 3RD CROSS, KURUBARAPETE
KOLAR TOWN-563 101
9. SMT.PADMAMMA
W/O LATE V NARAYANASWAMY
AGED ABOUT 45 YEARS
R/AT 3RD CROSS, KURUBARAPETE
KOLAR TOWN-563 101
10. SRI.ARUN KUMAR
S/O LATE V NARAYANASWAMY
AGED ABOUT 26 YEARS
C/O K V RAJANNA,R/AT 3RD CROSS
KURUBARAPETE, KOLAR TOWN-563 101
11. SMT.VIJIYAMMA
W/O NAGARAJ, AGED ABOUT 60 YEARS
D/O C VENKATARAMAIAH
R/AT 3RD CROSS, KURUBARAPETE
KOLAR TOWN-563 101
12. SRI.K.NARAYANASWAMY
S/O KARI AJJAPPA
AGED ABOUT 45 YEARS
R/AT BASAVANTTHA VILLAGE
KASABA HOBLI, KOLAR TALUK-563 101
13. SMT.RATHNAMMA
W/O LATE K.M GURUNATH
AGED ABOUT 64 YEARS
14. SMT.PADMAVATHI
D/O LATE K.M GURUNATH
W/O LATE ASHWATH
AGED ABOUT 47 YEARS
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NC: 2023:KHC:43164-DB
RFA No. 585 of 2019
15. SRI.MANJUNATH
S/O LATE K.M GURUNATH
AGED ABOUT 42 YEARS
16. SRINIVAS @ CHINNI
S/O LATE K.M GURUNATH
AGED ABOUT 40 YEARS
RESPONDENT NOS.13 TO 16 ARE
R/AT 2ND MAIN ROAD
KURUBARAPETE KOLAR TOWN-563 101
17. SRI.VENKATAPPA
S/O MUNIYAPPA
AGED ABOUT 72 YEARS
RETIRED CMC EMPLOYEE
R/AT NO.1551, NEW COLONY
BANGARPETE ROAD
KOLAR TOWN-563 101
18. SMT. LAKSHMIDEVI
D/O LATE NARAYANAPPA @
IDLI VENKATAMMA,
AGED ABOUT 49 YEARS, R/AT NO.1306
PANCHAMUKHI ANJANEYA SWAMY TEMPLE
KURUBARAPETE, 1ST MAIN ROAD
KOLAR TOWN-563 101 ...RESPONDENTS
(BY SRI.M.S.VENUGOPAL, ADV. FOR R4; R12 SERVED;
SRI. K.RAGHAVENDRA, ADV. FOR R13 TO 16;
SRI.B.V.ANANDA, ADV. FOR R17 & R18;
VIDE ORDER DATED 14.09.2023 SERVICE OF NOTICE
TO R1, R2, R3, R5 TO R11 ARE HELD SUFFICIENT)
THIS RFA IS FILED UNDER ORDER 41 RULE 1 READ
WITH SECTION 96 OF CPC., AGAINST THE JUDGMENT AND
DECREE DATED 12.10.2018 PASSED IN OS.NO.308/2015 ON
THE FILE OF THE IIND ADDITIONAL SENIOR CIVIL JUDGE AND
JMFC., KOLAR, DISMISSING THE SUIT FOR PARTITION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
P.S.DINESH KUMAR J., DELIVERED THE FOLLOWING:
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NC: 2023:KHC:43164-DB
RFA No. 585 of 2019
JUDGMENT
This appeal is of the year 2019. None appears
for the appellants.
2. The appeal is dismissed for non-
prosecution.
No costs.
Sd/-
JUDGE
Sd/-
JUDGE
PA CT:HS
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