Smt. Lakshmamma vs Lakshmamma
2023 Latest Caselaw 8776 Kant

Karnataka High Court

Smt. Lakshmamma vs Lakshmamma on 28 November, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                                -1-
                                                          NC: 2023:KHC:42866
                                                        MFA No. 7005 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 28TH DAY OF NOVEMBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 7005 OF 2023 (CPC)
                   BETWEEN:

                   1.    SMT. LAKSHMAMMA
                         W/O LATE LAKSHMAIAH
                         AGED ABOUT 75 YEARS.

                   2.    NARAYANASWAMY
                         S/O LATE LAKSHMAIAH
                         AGED ABOUT 47 YEARS,

                   3.    YASHODAMMA (KAVITHA)
                         D/O LATE LAKSHMAIAH
                         AGED ABOUT 40 YEARS
                         ALL ARE R/AT LAKKUR VILLAGE & POST
                         LAKKUR HOBLI, MALUR TALUK
                         KOLAR DISTRICT-563160.
                                                               ...APPELLANTS
Digitally signed   (BY SRI. SHRAVAN S LOKRE.,ADVOCATE)
by
DHANALAKSHMI
MURTHY             AND:
Location: High
Court of
Karnataka          1.    LAKSHMAMMA
                         W/O LATE KITAPPA
                         AGED ABOUT 80 YEARS
                         R/AT LAKKUR VILLAGE & HOBLI
                         MALUR TALUK, KOLAR DISTRICT-563160.

                   2.    MUNIRATHNAMMA
                         D/O LATE KITTAPPA
                         AGED ABOUT 55 YEARS
                         R/AT BYALAHALLI VILLAGE
                           -2-
                                      NC: 2023:KHC:42866
                                    MFA No. 7005 of 2023




     NESGERE POST, KASABA HOBLI
     MALUR TALUK, KOLAR DISTRICT-563160.

3.   SOWBHAGYAMMA
     D/O LATE KITAPPA
     W/O RAJGOPAL GOWDA
     AGED ABOUT 50 YEARS
     R/AT LAKKUR VILLAGE & HOBLI
     MALUR TALUK, KOLAR DISTRICT-563160.

4.   PREMAMMA
     W/O LATE ERAPPA
     AGED ABOUT 82 YEARS
     R/AT LAKKUR VILLAGE & HOBLI
     MALUR TALUK, KOLAR DISTRICT -563160.

5.   SARASWASTHAMMA
     D/O LATE ERAPPA
     W/O NARAYANASWAMY
     AGED ABOUT 52 YEARS
     R/AT BYLAHALLI, KASABA HOBLI
     MALUR TALUK-563160.

6.   NARAYANASWAMY
     S/O LATE ERAPPA
     AGED ABOUT 48 YEARS
     R/AT LAKKUR VILLAGE & HOBLI
     MALUR TALUK, KOLAR DISTRICT-563160.

7.   KRISHNAVENI
     D/O LATE ERAPPA
     AGED ABOUT 46 YEARS
     R/AT LAKKUR HOBLI, MALUR TALUK
     KOLAR DISTRICT -563160.

8.   MANJULA
     D/O LATE ERAPPA
     W/O RAJANNA
     AGED ABOUT 40 YEARS
     R/AT SAMPANGERE VILLAGE
                           -3-
                                     NC: 2023:KHC:42866
                                   MFA No. 7005 of 2023




     LAKKUR HOBLI, MALUR TALUK
     KOLAR DISTRICT -563160.

9.   SUJATHA
     D/O LATE ERAPPA
     AGED ABOUT 38 YEARS
     R/AT ALAMBADI VILLAGE
     LAKKUR HOBLI, MALUR TALUK
     KOLAR DISTRICT-563160.

10. MANJUNATH
    S/O LATE ERAPPA
    AGED ABOUT 36 YEARS
    R/AT LAKKUR VILLAGE
    LAKKUR HOBLI, MALUR TALUK
    KOLAR DISTRICT-563160.

11. THE LAND ACQUISITION OFFICER
    ACQUISITION OF LAND FOR
    NATIONAL HIGHWAY
    NO. 687/3, NEERUBHAVI
    KEMPANNA LAYOUT, HEBBAL
    NO. 25, 2ND CROSS
    BENGALURU-560024.
                                        ...RESPONDENTS
(BY SRI.VISWESHWARAIAH., ADVOCATE FOR C/R1 TO R7
R9 & R10)
     THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF THE
CPC, AGAINST THE ORDER DATED:23.08.2023 PASSED ON IA
NO.2 IN O.S.NO.279/2022 ON THE FILE OF THE SENIOR CIVIL
JUDGE, JMFC, MALUR,   DISMISSING IA NO.2 FILED U/O.39
RULE 1 AND 2 R/W SEC.151 OF CPC.

     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
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                                       NC: 2023:KHC:42866
                                     MFA No. 7005 of 2023




                         JUDGMENT

The learned counsel for the appellants has filed a

memo dated 28.11.2023 stating that the appeal may

be dismissed as not pressed.

The memo is placed on record.

Accordingly, the appeal is dismissed as not

pressed.

Sd/-

JUDGE

DM