Sri.Bhaskar Reddy S/O Sri Malla Reddy vs Sri.Jambanna S/O Sri Dodda Basappa
2023 Latest Caselaw 8617 Kant

Karnataka High Court

Sri.Bhaskar Reddy S/O Sri Malla Reddy vs Sri.Jambanna S/O Sri Dodda Basappa on 27 November, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                        -1-
                                              NC: 2023:KHC-D:13825
                                                MFA No. 101621 of 2019




                        IN THE HIGH COURT OF KARNATAKA,
                                DHARWAD BENCH

                    DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                      BEFORE

                 THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                 MISCELLANEOUS FIRST APPEAL NO.101621/2019(WC)

            BETWEEN:

            SRI BHASKAR REDDY
            S/O. SRI MALLA REDDY,
            AGE: 33 YEARS, OCC: EX-CLEANER,
            R/O: BANDIMOTE,
            BALLARI-583101.
                                                            ...APPELLANT
            (BY SRI BASHKAR REDDY, ADVOCATE)

            AND:

            1.   SRI JAMBANNA S/O. SRI DODDA BASAPPA,
                 SINCE DECEASED BY HIS LEGAL HEIR SMT.
                 OWNER IN MINI LORRY BEARING REGISTRATION
                 NO.KA-25/D-444,
                 R/O: SOMASAMUDRA VILLAGE,
                 BALLARI TALUK AND DISTRICT-583102.
Digitally
signed by   2.   THE MANAGER,
BHARATHI         M/S BAJAJ ALLIANZ GENERAL INSURANCE
HM               COMPANY LIMITED,
                 SEETHARAMA COMPLEX, DOUBLE ROAD,
                 BALLARI-583201.
                                                        ...RESPONDENTS

                  THIS MFA IS FILED UNDER SECTION 30(1) OF THE
            EMPLOYEE'S COMPENSATION ACT, 1923, PRAYING TO SET ASIDE
            THE IMPUGNED JUDGMENT AND AWARD DATED 31.08.2018 PASSED
            BY THE COURT OF THE PRINCIPAL SENIOR CIVIL JUDGE AT BALLARI
            IN E.C.A.NO.573/2014 AND ETC.,


                 THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
            COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:13825
                                     MFA No. 101621 of 2019




                          ORDER

Today the matter is listed for compliance of office

objections for 5th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

SSP

CT-ASC