Anusuyamma vs Manja
2023 Latest Caselaw 8364 Kant

Karnataka High Court

Anusuyamma vs Manja on 24 November, 2023

                                            -1-
                                                        NC: 2023:KHC:43050
                                                     MFA No. 3539 of 2018




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 24TH DAY OF NOVEMBER, 2023

                                          BEFORE
                     THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
                MISCELLANEOUS FIRST APPEAL NO.3539 OF 2018(MV-I)

                BETWEEN:

                      ANUSUYAMMA,
                      W/O N.G.NAGARAJU,
                      R/O DURGAMBA
                      TEMPLE ROAD,
                      HULIYURU POST,
                      CHIKKANAHALLI,
                      TUMKUR DISTRICT.

                                                               ...APPELLANT
                (BY SRI. NAGARAJAPPA A., ADVOCATE (ABSENT))

                AND:

                1.    MANJA,
                      S/O HANUMEGOWDA,
Digitally             AGED ABOUT 33 YEARS,
signed by JAI
JYOTHI J              JODIGUBBI VILLAGE,
Location:             HALLIMYSORE HOBLI,
HIGH COURT
OF                    HOLENARASIPURA TALUK,
KARNATAKA
                      PRESENTLY R/AT
                      SHANTHIGRAMA HOBLI,
                      HASSAN TALUK.

                2.    BAJAJ ALLIANZ GENERAL
                      INSURANCE COMPANY LTD.,
                      G.E. PLAZA, AIRPORT ROAD,
                      YARAVADA, PUNE.
                      (POLICY NO.06.09.1710.1803.00000-258
                      VALID FROM 31.07.2008 TO 30.07.2009)
                                                             ...RESPONDENTS
                             -2-
                                        NC: 2023:KHC:43050
                                     MFA No. 3539 of 2018




     THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED.07.09.2013 PASSED IN MVC
NO.1144/2012 ON THE FILE OF THE 2ND ADDITIONAL
DISTRICT AND SESSIONS COURT AND ADDITIONAL MACT,
HASSAN, (FAST TRACK COURT, HASSAN), AWARDING
COMPENSATION OF RS.2,37,000/- WITH INTEREST AT 8
PERCENT P.A. FROM THE DATE OF PETITION TILL THE DATE OF
DEPOSIT.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

When the matter came up before this Court on

22.11.2023 as there was no representation on behalf of

both the parties and this matter was directed to be listed

on 24.11.2023 under the caption for dismissal. Today also

there is no representation on behalf of the appellant.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

RMS

CT:SNN