Citation : 2023 Latest Caselaw 8347 Kant
Judgement Date : 24 November, 2023
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NC: 2023:KHC:42382
MFA No. 6115 of 2016
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
MISCELLANEOUS FIRST APPEAL NO. 6115 OF 2016 (CPC)
BETWEEN:
1. UNION OF INDIA
MINISTRY OF DEFENSE
SOUTH BLOCK
NEW DELHI-110 011
REPRESENTED BY ITS SECRETARY.
2. THE INDIAN AIR FORCE
410, AIR FORCE STATION
JALAHALLI WEST
BENGALURU-560 015
REPRESENTED BY ITS
AIR OFFICER COMMANDING.
3. THE AIR OFFICER COMMANDING
AIR FORCE STATION
Digitally signed JALAHALLI, BENGALURU-560 015.
by
DHANALAKSHMI
MURTHY 4. THE ESTATE OFFICER
Location: High AIR FORCE STATION
Court of
Karnataka JALAHALLI (WEST)
BENGALURU-560 015.
5. GARRISON ENGINEER
JALAHALLI EAST
BENGALURU-560 014.
...APPELLANTS
(BY SRI. B PRAMOD, ADVOCATE)
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MFA No. 6115 of 2016
AND:
1. SIDDARTHANAGAR VILLAGE
PANCHAYATH RESIDENTIAL
ASSOCIATION
PEENYA PLANTATION, JALAHALLI WEST
BENGALURU-560 015
REPRESENTED BY ITS
GENERAL SECRETARY.
2. MR. MADURAI
SON OF LATE SHANMUGAM
MAJOR
RESIDING AT NO.407
NEAR ANTHONY CHURCH
SIDDARTHANAGAR, JALAHALLI POST
BENGALURU-560 015.
3. MR. ANTHONY
MAJOR
RESIDING AT 2ND BLOCK
SIDDARTHANAGAR, JALAHALLI POST
BENGALURU-560 015.
4. MR. KEERTHI
MAJOR
R/AT NEAR BETHAL TELUGU CHURCH
SIDDARTHANAGAR, JALAHALLI POST
BENGALURU-560 015.
5. MR. AMULNATHA
MAJOR
HUMAN RIGHTS ACTIVIST
1ST BLOCK, SIDDARTHANAGAR
JALAHALLI POST, BENGALURU-560 015.
6. MR. SURESH
S/O. T.K. SHEKHAR
MAJOR
RESIDING AT NO.1015
4TH BLOCK, SIDDARTHANAGAR
JALAHALLI POST, BENGALURU-560 015.
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MFA No. 6115 of 2016
7. MR. SHIVAKUMAR
S/O. JAGANATHAN
AGED ABOUT 37 YEARS
RESIDING AT NO.542
PEENYA PLANTATION
SIDDARTHANAGAR, JALAHALLI POST
BENGALURU-560 015.
8. MR. GEORGE
S/O. PERUMAL
AGED ABOUT 44 YEARS
RESIDING AT NO.588
SIDDARTHANAGAR
PEENYA PLANTATION
SIDDARTHANAGAR, JALAHALLI POST
BENGALURU-560 015.
9. SMT. NAGARATHNA
W/O. VENKATESH
AGED ABOUT 35 YEARS
RESIDING AT NO.186
PEENYA PLANTATION
SIDDARTHANAGAR, JALAHALLI POST
BENGALURU-560 015.
10. MRS. JAIBOON
W/O. D. LALU,
AGED ABOUT 45 YEARS
RESIDING AT NO. 1
1ST BLOCK, SIDDARTHANAGAR
JALAHALLI POST, BENGALURU-560 015.
11. MRS. M. DEVI
W/O. MAHENDRAN
AGED ABOUT 45 YEARS
RESIDING AT NO.9
PEENYA PLANTATION RIGHT SIDE
JALAHALLI, BANGALORE NORTH
BANGALORE-560 013.
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MFA No. 6115 of 2016
12. MRS. SAGAYASELWI
W/O. ABRAHAM
AGED ABOUT 50 YEARS
RESIDING AT NO. 252
PEENYA PLANTATION RIGHT SIDE
JALAHALLI, BANGALORE NORTH
BANGALORE-560 015.
13. MRS. SHASHIKALA
W/O. K. JEEVAN
AGED ABOUT 47 YEARS
RESIDING AT NO. 83
PEENYA PLANTATION RIGHT SIDE
JALAHALLI, BANGALORE NORTH
BANGALORE-560 015.
14. MRS. MANJULA
W/O. T. KRISHNAN
AGED ABOUT 46 YEARS
RESIDING AT NO. 68
PEENYA PLANTATION RIGHT SIDE
JALAHALLI, BANGALORE NORTH
BANGALORE-560 015.
15. MRS. KAYALVILI
W/O. KRISHNAMURTHY
AGED ABOUT 45 YEARS
RESIDING AT NO.185
PEENYA PLANTATION
SIDDARTHNAGAR
BANGALORE NORTH
BANGALORE-560 015.
16. MR. D. KUMARESH
S/O. DHANRAJ
AGED ABOUT 41 YEARS
RESIDING AT NO.28
PEENYA PLANTATION
MAIN ROAD RIGHT SIDE
SIDDARTHNAGAR, JALAHALLI (WEST)
BANGALORE-560 015.
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17. MR. NAZEER
S/O. LALU
AGED ABOUT 27 YEARS
RESIDING AT NO.26
PEENYA PLANTATION
SIDDARTHNAGAR
JALAHALLI (WEST)
BANGALORE-560 015.
18. MR. PERIYANYAGAM A SATISH
S/O. ABRAHAM S
AGED ABOUT 26 YEARS
RESIDING AT NO.252
NEAR INFANT CHURCH MAIN ROAD
PEENYA PLANTATION
SIDDARTHNAGAR
BANGALORE-560 015.
19. MR. VENKATESH
S/O. DURGA,
AGED ABOUT 40 YEARS
RESIDING AT NO. 186
PEENYA PLANTATION RIGHT SIDE
SIDDARTHNAGAR
BANGALORE NORTH
BANGALORE-560 015.
20. MR. SIDDHARTHAN
S/O. LATE NATESHAN
AGED ABOUT 51 YEARS
RESIDING AT NO.211
NEAR INFANT CHURCH MAIN ROAD
PEENYA PLANTATION
SIDDARTHANAGAR
BANGALORE-560 015.
...RESPONDENTS
(BY SMT. R RADHA., ADVOCATE FOR R4, R7 TO R9
& R15, R10,R12, R17 TO R20:
NOTICE TO R1,R5,R6R11 & R12 ARE SERVED
AND UNREPRESENTED)
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MFA No. 6115 of 2016
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF THE
CPC, AGAINST THE ORDER DATED:25.04.2016 PASSED ON IA
NO.1 IN O.S.NO.463/16 ON THE FILE OF THE LX ADDITIONAL
CITY CIVIL & SESSIONS JUDGE, BENGALURU, DISMISSING IA
NO.1 FILED UNDER ORDER 39 RULE 1&2 OF CPC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellants submits that in
view of the subsequent development in the suit, this
appeal does not survive for consideration.
2. The submission is placed on record.
3. This appeal is dismissed as having become
infructuous.
Sd/-
JUDGE
CM
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