Karnataka High Court
S Narayanappa vs Sri Siddappa on 24 November, 2023
Author: V Srishananda
Bench: V Srishananda
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NC: 2023:KHC:42720
RFA No. 30 of 2008
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE V SRISHANANDA
REGULAR FIRST APPEAL No.30 OF 2008 (PAR)
BETWEEN:
1. S NARAYANAPPA
S/O S SIDDAPPA
AGED ABOUT 59 YRS
RESIDING AT VIBHUTHIPURA VILLAGE
MARATHAHALLI POST
KRISHNARAJAPURAM HOBLI
BANGALORE SOUTH TALUK
SINCE DEAD BY LEGAL REPRESENTATIVES
(a) SMT.ANNAMMA
W/O LATE S.NARAYANAPPA
AGED ABOUT 66 YEARS
R/AT 2ND MAIN
BASAVANAGARA(FLOUR MILL)
MARATHALLI POST
BENGALURU - 560 037.
Digitally
signed by R
MANJUNATHA
Location:
(b) SRI N.PARAMESHA
HIGH COURT
OF
S/O LATE S.NARAYANAPPA
KARNATAKA AGED ABOUT 35 YEARS
R/AT 2ND MAIN
BASAVANAGARA (FLOUR MILL)
MARATHALLI POST
BENGALURU - 560 037.
(c) SMT.LAKSHMI.N
D/O LATE S.NARAYANAPPA
W/O M.GOVINDRAJ
AGED ABOUT 49 YEARS
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RFA No. 30 of 2008
R/AT NO.158, 3RD BLOCK
9TH CROSS, THYAGARAJNAGAR
BENGALURU - 560 028
(d) SMT.NAGAVENI.N
D/O LATE S.NARAYANAPPA
W/O MUNINAGARAJ
AGED ABOUT 47 YEARS
R/AT P-8-A-106,
PLOT NO.8, 9TH MAIN
JEEVANBHIMANAGAR
BENGALURU - 560 075
(e) SMT.PADMAVATHI.N
D/O LATE S.NARAYANAPPA
W/O M.SRINIVAS
AGED ABOUT 45 YEARS
R/AT No.158, 3rd BLOCK
9TH CROSS, THYAGARAJNAGAR
BENGALURU - 560 028
(f) SMT.SARASWATHI
D/O LATE S.NARAYANAPPA
W/O LATE G.CHANDRASHEKAR
AGED ABOUT 43 YEARS
R/AT NO.2, 2ND MAIN
BASAVANAGARA (FLOUR MILL)
MARATHALLI POST
BENGALURU - 560 037.
(g) SMT.MANGALA GOWRI
D/O LATE S.NARAYANAPPA
W/O M.GOPAL
AGED ABOUT 38 YEARS
R/AT NO.130, VADDARA PALYA
UTTHARAHALLI
SUBRAMANYAPURA POST
BENGALURU - 560 061.
(h) SMT.PARVATHI.N
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RFA No. 30 of 2008
D/O LATE S.NARAYANAPPA
W/O M.LOKESH
AGED ABOUT 37 YEARS
R/AT NO.94, MAHANTHALINGAPURA
JIGANI HOBLI, ANEKAL TALUK
BANNERGHATTA POST
BENGALURU - 560 105.
(i) SMT.JYOTHI.N
D/O S.NARAYANAPPA
W/O MOHAN KUMAR.S
AGED ABOUT 36 YEARS
R/AT No.347, SHIVANAPALYA
KENGERI SATELLITE TOWN
BENGALURU - 560 060
...APPELLANTS
(BY SRI RAMALINGAM P H, ADVOCATE)
AND:
1. SRI SIDDAPPA
S/O KOPPADA RAMAIAH
R/O BASAVANAGARA I CROSS
MARATHAHALLI POST
BANGALORE -560 037
SINCE DECEASED BY HIS LRS
THE APPELLANT AND THE RESPONDENT
NO.2 TO 12
2. SRI SAMPANGI RAMAIAH
S/O SRI SIDDAPPA
AGED ABOUT 48 YEARS
R/AT NO.44, KODIHALLI MAIN ROAD
INDIRANAGAR POST
BANGALORE -560 008
3. SRI RAMAIAH
S/O SIDDAPPA
AGED ABOUT 48 YEARS
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RFA No. 30 of 2008
R/AT NO.44, KODIHALLI MAIN ROAD
INDIRANAGAR POST
BANGALORE -560 008
a. SMT MUNIVENKATAMMA
W/O LATE S RAMAIAH
AGED ABOUT 40 YEARS
b. SRI RAGHURAM R
S/O LATE S RAMAIAH
AGED ABOUT 23 YEARS
c. SRI ARUNKUMAR R
S/O LATE S RAMAIAH
AGED ABOUT 23 YEARS
d. SMT PUSHPALATHA R
D/O LATE S RAMAIAH
AGED ABOUT 19 YEARS
RESIDING AT NO.2468/A, 2ND CROSS,
HAL III STAGE, KONENA AGRAHARA
VIMANAPURA POST
BANGALORE -17
4. SRI ANJANAPPA
S/O SIDDAPPA
AGED ABOUT 40 YEARS
R/AT BASAVANAGARA 1ST CROSS
MARATHAHALLI POST
BANGALORE-560 037
5. SRI GOVINDARAJU
S/O SIDDAPPA
AGED ABOUT 36 YEARS
R/AT BASAVANAGARA 1ST CROSS
MARATHAHALLI POST
BANGALORE - 560 037
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RFA No. 30 of 2008
6. SMT RAMAKKA
D/O SIDDAPPA
AGED ABOUT 56 YEARS
R/AT NO.44, KODIHALLI MAIN ROAD
INDIRANAGAR POST
BANGALORE -560 038
SINCE DEAD BY LEGAL REPRESENTATIVES
(a) SMT.SUSHEELA
D/O LATE RAMAKKA
AGED ABOUT 45 YEARS
(b) SMT.MUNILAKSHMI
D/O LATE RAMAKKA
AGED ABOUT 44 YEARS
(c) SRI NANJUNDA
S/O LATE RAMAKKA
AGED ABOUT 43 YEARS
(d) SRI NAGARAJ
S/O LATE RAMAKKA
AGED ABOUT 35 YEARS
(e) SRI SRINIVASA
S/O LATE RAMAKKA
AGED ABOUT 33 YEARS
LEGAL REPRESENTATIVES No.(a) to (e)
ARE RESIDING AT No.44,
KODIHALLI MAIN ROAD
INDIRANAGAR POST
BENGALURU - 560 038.
(f) SRI PILLARAJU
S/O LATE RAMAKKA
AGED ABOUT 28 YEARS
RESIDING AT No.110/2
KRISHNAPPA BUILDING
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RFA No. 30 of 2008
GANGAMMA TEMPLE ROAD
KODIHALLI
BENGALURU - 560 008
7. SMT MUNIYAMMA
AGED ABOUT 47 YEARS
R/O NO.44, KODIHALLI MAIN ROAD
INDIRANAGAR POST
BANGALORE -560 038
8. SRI P SHYAMRAJU
S/O P NARASARAJU
AGED ABOUT 55 YEARS
NO.343, 4TH MAIN
UPPER PALACE ORCHARDS
SADASHIVANAGAR
BANGALORE -560 080
...RESPONDENTS
(BY SRI K M JAGANATH, ADVOCATE FOR R2, R4 AND R5;
SRI K.S.NARAYANA SWAMY, ADVOCATE FOR R3 (A TO D);
SRI H.S.RAMA MURTHY, ADVOCATE FOR R6 (c) AND R7;
R6 (A TO F) -SERVED;
VIDE ORDER DATED 22.07.2010 APPEAL AGAINST R6 STANDS
ABATED; R8 SERVED;
R1 DEAD AND R2 TO R8 ARE LEGAL REPRESENTATIVES OF
DECEASED R1)
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 22.9.2007 PASSED IN O.S.NO.6669/2000 ON
THE FILE OF THE I ADDL. CITY CIVIL AND SESSIONS JUDGE,
BANGALORE (CCH-2), DISMISSING THE SUIT FOR PARTITION
AND SEPARATE POSSESSION.
THIS REGULAR FIRST APPEAL COMING ON FOR HEARING,
THIS DAY, THE COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC:42720
RFA No. 30 of 2008
JUDGMENT
In the morning session, junior of Sri P.H.Ramalingam,
counsel was present. At his request, matter was passed over
to afternoon session.
In the afternoon session, there is no representation for
the appellants.
Appeal is dismissed for non prosecution.
Sd/-
JUDGE
kcm
