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Smt. Gayathri K Angani vs Sri.Kishore Angani
2023 Latest Caselaw 8013 Kant

Citation : 2023 Latest Caselaw 8013 Kant
Judgement Date : 21 November, 2023

Karnataka High Court

Smt. Gayathri K Angani vs Sri.Kishore Angani on 21 November, 2023

                                             -1-
                                                       CRL.RP No. 666 of 2021
                                                           NC: 2023:KHC:41758




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 21ST DAY OF NOVEMBER, 2023

                                          BEFORE
                           THE HON'BLE MS JUSTICE J.M.KHAZI
                     CRIMINAL REVISION PETITION NO.666 OF 2021
                   BETWEEN:

                      SMT. GAYATHRI K ANGANI
                      W/O KISHORE ANGANI
                      AGED ABOUT 35 YEARS,
                      FLAT NO.104, DOOR NO.81
                      VANDANA GRAND, 13TH CROSS
                      VENKATAPUR EXTENSION
                      KORAMANGALA 1ST BLOCK,
                      BENGALURU - 560 034
                                                                ...PETITIONER
                   (BY SMT. RAJESWARI B R, ADVOCATE)

                   AND:

                      SRI. KISHORE ANGANI
                      S/O SRI RAMACHANDRA RAO
                      AGED ABOUT 40 YEARS,
Digitally signed      R/AT FLAT NO.A-1506, BRIGADE GATEWAY
by MADHURI S          DR. RAJAKUMAR ROAD,
Location: High        MALLESHWARAM
Court of
Karnataka             BENGALURU - 560 010
                                                               ...RESPONDENT
                   (BY SMT. SMITHA N, ADVOCATE)

                        THIS CRL.RP IS FILED UNDER SECTION 397 R/W 401 OF
                   CR.P.C PRAYING TO SET ASIDE THE ORDER PASSED DATED
                   13.01.2021 PASSED BY THE LVIII ADDITIONAL CITY CIVIL AND
                   SESSIONS JUDGE (CCH-59) AT BENGALURU IN CRL. APPEAL
                   NO.2184/2018 AND THE JUDGMENT IV MMTC AT BENGALURU
                   PASSED    IN  CRL.MISC.NO.90/2016    AND   ALLOW     THE
                   CRL.MISC.NO.90/2016 IN THE INTEREST OF JUSTICE.
                             -2-
                                    CRL.RP No. 666 of 2021
                                         NC: 2023:KHC:41758




     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:

                         ORDER

Learned counsel for the petitioner has filed a memo

seeking permission of this Court to withdraw the petition.

The aforesaid memo is taken on record.

Accordingly, the petition is dismissed as withdrawn.

Sd/-

JUDGE

MDS

 
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