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Smt.Tarawwa W/O Babugouda Patil vs Sheshappa Hanamntappa Devaraddi
2023 Latest Caselaw 7640 Kant

Citation : 2023 Latest Caselaw 7640 Kant
Judgement Date : 9 November, 2023

Karnataka High Court
Smt.Tarawwa W/O Babugouda Patil vs Sheshappa Hanamntappa Devaraddi on 9 November, 2023
Bench: H.P.Sandesh, Ramachandra D. Huddar
                                                -1-
                                                NC: 2023:KHC-D:13098-DB
                                                  RFA.CROB No. 100006 of 2019




                          IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 9TH DAY OF NOVEMBER, 2023

                                             PRESENT
                                THE HON'BLE MR JUSTICE H.P.SANDESH
                                                AND
                          THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                            RFA CROSS OBJ NO. 100006 OF 2019 (PAR/POS)


                   BETWEEN:

                   SMT. TARAWWA W/O. BABUGOUDA PATIL,
                   AGE:57 YEARS, OCC:AGRICULTURE,
                   R/O:HOOLIKATTI ONI YARAGATTI,
                   TQ:SAUNDATTI, DIST:BELAGAVI 591126.
                                                               ...CROSS OBJECTOR
                   (BY SRI. SANGRAM S. KULKARNI, ADVOCATE)

                   AND:

                   1.   SHESHAPPA HANAMNTAPPA DEVARADDI,
                        AGE:73 YEARS, OCC:OLD AGE,
                        R/O:YARAGATTI, TQ:SAUNDATTI,
                        DIST:BELAGAVI 591129.

                   2.   VENKAPPA S/O. HANAMNTAPPA DEVARADDI,
                        AGE:71 YEARS, OCC:AGRICULTURE,
                        R/O:YARAGATTI, TQ:SAUNDATTI,
YASHAVANT               DIST:BELAGAVI 591129.
NARAYANKAR
                   3.   KRISHNAPPA HANAMNTAPPA DEVARADDI,
                        AGE:67 YEARS, OCC:AGRICULTURE,
Digitally signed
by YASHAVANT            R/O:YARAGATTI, TQ:SAUNDATTI,
NARAYANKAR              DIST:BELAGAVI 591129.
Date: 2023.11.10
11:51:44 +0530
                   4.   RANGAPPA S/O. HANAMNTAPPA DEVARADDI,
                        AGE:61 YEARS, OCC:AGRICULTURE,
                        R/O:YARAGATTI, TQ:SAUNDATTI,
                        DIST:BELAGAVI 591129.

                   5.   SMT. BHAGWWA
                        W/O. HANAMANTAGOUDA PATIL,
                        AGE:53 YEARS, OCC:AGRICULTURE,
                        R/O:YARAGATTI, TQ:SAUNDATTI,
                                 -2-
                                 NC: 2023:KHC-D:13098-DB
                                  RFA.CROB No. 100006 of 2019




      DIST:BELAGAVI 591129.

6.    HANAMANTAPPA
      S/O. VENKAPPA DEVARADDI,
      AGE:47 YEARS, OCC:AGRICULTURE,
      R/O:YARAGATTI, TQ:SAUNDATTI,
      DIST:BELAGAVI 591129.
                                                 ...RESPONDENTS
(BY SRI. SANTOSH MALAGOUDAR, ADVOCATE FOR R4 AND R5;
    SMT. SHAILA BELLIKATTI, ADVOCATE FOR R6)

      THIS RFA.CROB IN RFA NO.100136/2014 FILED UNDER ORDER
41 RULE 22 OF CPC, 1908, PRAYING TO DECREE THE SUIT OF THE
PLAINTIFF IN ENTIRETY BY GRANTING HER 1/6TH SHARE IN THE
REMAINING SUIT SCHEDULE PROPERTIES BEARING SY.NO.S54, 367/1A
AND VPC NO.1290/B, IN THE INTEREST OF JUSTICE AND EQUITY.

     THIS PETITION, COMING ON FOR          ORDERS,   THIS   DAY,
H.P.SANDESH, J., MADE THE FOLLOWING:

                              JUDGMENT

Counsel for the cross-objector has filed a memo seeking

withdrawal of the cross-objection with a liberty to urge his

grounds invoking provisions under Order XLI Rule 33 of the

Code of Civil Procedure.

Memo is taken on record and the cross-objection is

dismissed as withdrawn reserving liberty as prayed for.

Sd/-

JUDGE

Sd/-

JUDGE YAN

 
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