M/S Suparna Plastics Pvt Ltd vs Kinesh Kumar V Zalavadia
2023 Latest Caselaw 3616 Kant

                                              -1-
                                                      NC: 2023:KHC:21635
                                                             OS No. 1 of 2016




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 22ND DAY OF JUNE, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                                 ORIGINAL SUIT NO. 1 OF 2016
                   BETWEEN:

                   M/S SUPARNA PLASTICS PVT LTD
                   A COMPANY INCORPORATED
                   UNDER COMAPANIES ACT 1956
                   HAVING ITS OFFIC AT NO.C-184
                   2ND STAGE PEENYA INDL ESTATE
                   BANGALORE-560058
                   REPRESENTED BY ITS
                   MR ARUN BHAT
                   AGED 27 YEARS.
                                                                ...PETITIONER
                   (BY SRI. HARIKRISHNA S HOLLA.,ADVOCATE)

                   AND:

                   1.    KINESH KUMAR V ZALAVADIA
Digitally signed
by                       L-75 GUJARAT HOUSING BOARD
DHANALAKSHMI             AKSHARA MARG
MURTHY                   RAJKOT GUJARAT INDIA.
Location: High
Court of
Karnataka          2.    VISHAL PATEL
                         980/1 SOUMAN GOUDAR HOUSE
                         1ST FLOOR, 11TH MAIN
                         3RD BLOCK RAJAJINAGAR
                         BANGALORE-560010.

                   3.    ICON POLYMERS
                         MR VIRAL PATEL
                         NO.16, REVABHAI ESTATE
                         1, SURAIYA ROAD
                                 -2-
                                        NC: 2023:KHC:21635
                                              OS No. 1 of 2016




      OPPOSITE BHIMNATH HOTEL
      CTM, AHMEDABAD-380026
      GUJARAT,INDIA.

4.    EAGLE POLYMERS
      BHUPENDRA PATEL
      SURVEY NO.211, PLOT NO.7
      ESSAN ROAD, VERAVAL (SHAPAR)
      TA KOTDA SANGANI, N H 8B
      DIST RAJKOT (GUJARAT).

5.    LAXIS MARKETING PVT LTD
      PLOT NO.27, PANCHAJANYA ESTATE
      B/H, DHANDAL FACTORY
      OPP KATHAWADA G.I.D.C.
      NR DEVBHOOMI ESTATE, ODHAV
      AHMADABAD-382415.

                                         ...RESPONDENTS
(BY SRI. NAGARAJ DAMODAR N SONAL., ADVOCATE FOR R1:
SRI. C.S. SUDHEER, ADVOCATE FOR R2 & R3:
NOTICE TO R4 & R5 SERVED & UNREPRESENTED)


       THIS O.S IS FILED UNDER ORDER 7 RULE 1 & 2 R/W
SECTION 26 OF CPC R/W SECTION 22 OF DESIGNS ACT, 2000,
PRAYING THAT THIS HON'BLE COURT MAY BE PLEASED TO 1.
GRANTING     PERMANENT    INJUNCTION      RESTRAINING    FIRST
DEFENDANT, THEIR SERVANTS OR AGENTS OR ANY ONE
CLAIMING THROUGH THEM FOR INFRINGEMENT OF DESIGN AS
AND    FOR   OF   PLAINTIFF'S    WELL    ESTABLISHED    DESIGN
MOULDED PLASTICS ITEMS BALL VALVE AND ETC.,

       THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,

THE COURT MADE THE FOLLOWING:
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                                    NC: 2023:KHC:21635
                                           OS No. 1 of 2016




                         JUDGMENT

The learned counsel for the plaintiff has filed a memo

dated 22.6.2023 stating that plaintiff seeks permission of

this Court to withdraw the suit.

The memo is placed on record.

Accordingly, the suit is dismissed as withdrawn.

Sd/-

JUDGE

DM