State Bank Of India vs Mr Pachiyappan V
2023 Latest Caselaw 3426 Kant

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                                                    NC: 2023:KHC:20762
                                                       MFA No. 3738 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 16TH DAY OF JUNE, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                   MISCELLANEOUS FIRST APPEAL NO. 3738 OF 2023 (CPC)

                   BETWEEN:

                   1.    STATE BANK OF INDIA
                         RETAIL ASSET CENTRAL PROCESSING
                         CENTRE (RACPC)
                         REP. BY ITS CHIEF MANAGER
                         SRI K.C. MANJUNATH
                         S/O. K. CHANDRASHEKAR
                         AGED ABOUT 51 YEARS
                         NO.97, RAILWAY PARALLEL ROAD
                         KUMARA PARK WEST
                         BEGALURU-560 020.
                                                             ...APPELLANT

                                (BY SRI M.K.SHIVARAM, ADVOCATE)
                   AND:

Digitally signed
by SHARANYA T      1.    MR. PACHIYAPPAN V.,
Location: HIGH           S/O. SRI VENKATARAMAN
COURT OF
KARNATAKA                AGED ABOUT 48 YEARS
                         NO.51, K.NO.11,
                         7TH CROSS, HOSAPALYA
                         NEAR MUNESHWARA TEMPLE
                         BENGALURU-560 068.
                                                             ...RESPONDENT

                        THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
                   AGAINST THE ORDER DATED 01.04.2023 PASSED IN
                   MISC.NO.920/2022 ON THE FILE OF THE VII ADDITIONAL CITY
                   CIVIL AND SESSIONS JUDGE, BENGALURU, CCH.NO.19,
                   DISMISSING THE PETITION FILED UNDER ORDER 9, RULE 4 OF
                   CPC.
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                                       NC: 2023:KHC:20762
                                          MFA No. 3738 of 2023




    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

Learned counsel for the appellant has filed a memo

seeking permission of this Court to convert this appeal into Writ

Petition

2. In view of the memo, the learned counsel for the

appellant is permitted to convert this appeal into Writ petition.

For statistical purpose, the appeal stands disposed of.

Sd/-

JUDGE

ST