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Dodamahaboobsab S/O Hajaresab ... vs Hajiabdulgani S/O Dastgirisab ...
2023 Latest Caselaw 3263 Kant

Citation : 2023 Latest Caselaw 3263 Kant
Judgement Date : 14 June, 2023

Karnataka High Court
Dodamahaboobsab S/O Hajaresab ... vs Hajiabdulgani S/O Dastgirisab ... on 14 June, 2023
Bench: M.G.Umaj
                                       -1-
                                                  RP No. 100024 of 2021




             IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                    DATED THIS THE 14TH DAY OF JUNE, 2023

                                    BEFORE

                      THE HON'BLE MRS. JUSTICE M.G.UMA

                     REVIEW PETITION NO. 100024 OF 2021

            BETWEEN:

            1.   DADAMAHABOOBSAB,
                 S/O. HAJARESAB NAVALGUND,
                 AGED ABOUT 45 YEARS, OCC: PVT. DRIVER,
                 R/O: ANNIGERI, TQ: NAVALGUND,
                 DIST: DHARWAD.

            2.  CHANDUSAB S/O. HAJARESAB NAVALGUND,
                AGED ABOUT 48 YEARS, OCC: BUSINESS,
                R/O: ANNIGERI, TQ: NAVALGUND,
                DSIT: DHARWAD.
                                                    ...PETITIONERS
            (BY SRI C. S. SHETTAR, ADVOCATE)

            AND:

Digitally        HAJIABDULGANI S/O. DASTGIRISAB ISMAIL,
signed by        SINCE DECEASED BY HIS LRS.
VINAYAKA
BV
            1.   MOHAMMAD RAFIQ,
                 S/O. HAJIABDULGANISAB ISAMIAL,
                 61 YEARS, OCC: AGRIUCLTURE,
                 R/O: UDAY NAGAR ANNIGERI,
                 TQ: NAALGUND DIST: DHARWAD.

            2.   SHRI DADAFIR,
                 S/O. HAJIABDULGANISAB ISAMIAL,
                 61 YEARS, OCC: AGRIUCLTURE,
                 R/O: UDAY NAGAR ANNIGERI,
                 TQ: NAALGUND DIST: DHARWAD.
                           -2-
                                      RP No. 100024 of 2021




3.   SHRI NAJIR AHMED,
     S/O. HAJIABDULGANISAB ISAMIAL,
     41 YEARS, OCC: AGRICULTURE,
     R/O: UDAY NAGAR ANNIGERI,
     TQ: NAALGUND DIST: DHARWAD.

4.   SMT. MANNABI
     W/O. HAJIABDULGANISAB ISAMIAL,
     79 YEARS, OCC: HOUSE HOLD WORK,
     R/O: UDAY NAGAR ANNIGERI,
     TQ: NAALGUND DIST: DHARWAD.

5.   SMT. RAZIBEGUM,
     D/O. HAJIABDULGANISAB ISAMIAL,
     32 YEARS, OCC: AGRIUCLTURE,
     R/O: UDAY NAGAR ANNIGERI,
     TQ: NAALGUND DIST: DHARWAD.

6.   SMT. SALIMA,
     D/O. HAJIABDULGANISAB ISAMIAL,
     31 YEARS, OCC: AGRIUCLTURE,
     R/O: UDAY NAGAR ANNIGERI,
     TQ: NAALGUND DIST: DHARWAD.

     SHAMSHUDEEN S/O BABJAN KALASAD
     AGE ABOUT 49 YEARS, OCC: TRADER,
     R/O: GADAG.
     SINCE DECEASED BY LRS

7.   RIHANABEGUM W/O. SHAMSHUDEEN KALASAD,
     AGE ABOUT 55 YEARS,
     OCC: HOUSE HOLD WORK,
     R/O: GADAG-582101.

8.   YASHMIN W/O. MAIUDDIN KAMANGAR,
     AGE: 36 YEARS, OCC: HOUSE HOLD WORK,
     R/O: GADAG-582101.

9.   ANIS AHAMMAD S/O. SHAMSHUDEEN KALASAD,
     AGE: 33 YEARS, OCC: BUSINESS,
     R/O: GADAG - 582101.
                          -3-
                                  RP No. 100024 of 2021




10. SHA - HINABEGUM W/O. DAVALSAB DHARWAD,
    AGE:33 YEARS, OCC: HOUSE HOLD WORK,
    R/O: GADAG-582101.

11. NAVAZSHARIF S/O. SHAMSHUDDEN KALASAD,
    AGE:19 YEARS, OCC: STUDENT,
    R/O: GADAG-582101.

    SMT. PARVEEN BANU,
    S/O. MOHAMMEDRAFIQUE KALASAD,
    AGE:50 YEARS, OCC: HOUSE HOLD
    SINCE DECEASED BY HER LRS.

12. GOUSIA D/O. MOHAMMEDRAFIQUE KALASAD,
    AGE: 31 YEARS, OCC: NOT KNOWN,

13. NAZEERABEGUM S/O. MOHAMMEDRAFIQUE,
    AGE: 27 YEARS, OCC: NOT KNOWN.

14. SARFARAJ S/O. MOHAMMED RAFIQUE KALASAD,
    AGE:29 YEARS, OCC: NOT KNOWN,
    ALL ARE RESIDENT OF KHANTOT,
    GADAG-582 101.
                                        ...RESPONDENTS
(BY SRI ARUN L. NEELOPANT, ADVOCATE FOR R1 TO T6;
     SRI S.B. MALLIGAWAD, ADVOCATE FOR R1 TO R11)

    THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE
1 PF CPC., R/W 114 OF CPC., PRAYING THAT THIS HON'BLE
COURT BE PLEASED TO ALLOW THE ABOVE REVIEW PETITION
AND REVIEW AND RECALL THE JUDGMENT DATED 24.06.2019
PASSED IN RSA NO.5049/2011 PASSED BY THIS HON'BLE
COURT TO MEET THE INTEREST OF JUSTICE AND EQUITY.


    THIS REVIEW PETITION, COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:
                                  -4-
                                           RP No. 100024 of 2021




                           ORDER

Learned counsel for the petitioners filed a memo

seeking permission to withdraw the review petition with

liberty to approach the Hon'ble Apex Court.

Learned counsel for the respondents have no

objection.

Memo is placed on record.

Petition is dismissed as not pressed with liberty to

approach the Hon'ble Apex Court.

SD/-

JUDGE

RH

 
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