Karnataka High Court
Sanmati W/O. Bahubali Patil vs Tavanappa Kallappa Buddannavar on 9 June, 2023
Bench: M.G.Umaj
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RFA No. 100061 of 2014
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 9TH DAY OF JUNE, 2023
BEFORE
THE HON'BLE MRS. JUSTICE M.G.UMA
REGULAR FIRST APPEAL NO.100061/2014 (PAR/POS)
BETWEEN:
1. SMT. SANMATI W/O. BAHUBALI PATIL,
AGE: 65 YEARS, OCC: HOUSEHOLD WORK,
R/O. BASAVAN KUDACHI,
TQ AND DIST: BELGAUM.
2. SMT. SATAI W/O. ASHOK HANDOOR,
AGE:.62 YEARS, OCC: HOUSEHOLD WORK,
R/O: ITAGI VILLAGE,
TQ AND DIST: BELGAUM.
3. SMT. PREMA W/O. PARIS PATIL
AGE: 60 YEARS, OCC: HOUSEHOLD WORK,
R/O: GOJAGE VILLAGE,
TQ AND DIST: BELGAUM.
...APPELLANTS
(BY SRI SHREEVATSA SURESH HEGDE, ADVOCATE)
Digitally
signed by AND:
ROHAN
HADIMANI
T
1. SHRI TAVANAPPA KALLAPPA BUDDANNAVAR,
AGE: 57 YEARS, OCC: AGRICULTURE
R/O: H NO. 107/108, LOHAR GALLI,
ANGOL, BELGAUM- 590 001.
2. SHRI RAJU KALLAPPA BUDDANNAVAR,
AGE: MAJOR, OCC: AGRICULTURE
R/O.H NO. 107/108, LOHAR GALLI, ANGOL,
BELGAUM - 590 001.
3. SMT. RAJASHRI YALLAPPA BUDDANNAVAR,
AGE: 49 YEARS, OCC: HOUSEHOLD WORK,
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RFA No. 100061 of 2014
R/O.H NO. 107/108, LOHAR GALLI,
ANGOL, BELGAUM - 590 001.
4. SMT. ASHWINI D/O. YALLAPPA BUDDANNAVAR
AGE: 24 YEARS, OCC: STUDENT
R/O.H NO. 107/108, LAHOR GALLI, ANGOL,
BELGAUM - 590 001.
5. SHRI ADARSH S/O. YALLAPPA BUDDANNAVAR,
AGE: 21 YEARS, OCC: STUDENT,
R/O.H NO. 107/108, LOHAR GALLI,
ANGOL, BELGAUM 590 001.
6. SMT. ASHA D/O. PARIS BUDDANNAVAR
AGE: 27 YEARS, OCC: UNKOWN,
R/O.H NO. 107/108, LAHOR GALLI,
ANGOL, BELGAUM 590 001.
7. SMT. ANANTMATI PARIS BASTAWADKAR,
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O: HALAGA BASTAWAD,
TAL AND DIST: BELGAUM.
8. SHRI APPAYYA PARIS PATIL,
AGE: MAJOR, OCC: AGRICULTURE
R/O. TANAJI GALLI,
ANGOL, BELGAUM 590 001.
9. SHRI ANNAPPA PARIS PATIL,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: TANAJI GALLI,
ANGOL, BELGAUM 590 001.
10. SMT. GANGU W/O. PARIS PARMAJ
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O: MAJAGAON, BELGAUM 590 001.
11. SMT. GUNAKKA
AGE: YEARS, OCC: HOUSEWIFE
R/O CHIKKADINKOPPA,
TQ: KHANAPUR
DIST: BELGAUM 590 001.
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RFA No. 100061 of 2014
12. ASSISTANT COMMISSIONER,
BELGAUM SUB DIVISION,
BELGAUM 590 001.
13. SHRI CHANDRAKANT JINNAPPA BUDDANNAVAR,
AGE: 53 YEARS, OCC AGRICULTURE,
R/O: SUBHASH GALLI, ANGOL
BELGAUM 590 001.
14. SHRI DEVAPPA JINNAPPA BUDDANNAVAR,
AGE: MAJOR, OCC AGRICULTURE,
R/O: SUBHASH GALLI, ANGOL
BELGAUM 590 001.
15. SMT. VIMAL W/O. BHIKAJI SAVANT,
AGE: MAJOR, OCC: PENSIONER,
R/O. C/O. B. R SAVANT, AT: AROW,
POST: MOODGERI,
DIST: KARWAR 581 301.
16. SHRI SANJAY PARASHURAM SOMANACHE
AGE: 50 YEARS, OCC: ENGINNER
R/O. H NO. 139/2, ZARI GALLI,
ANGOL, BELGAUM 590 001.
17. SHRI MANIK PADMAPPA DESAI,
AGE: MAJOR, OCC: PENSIONER,
R/O. NO. 306/B, ROY ROAD,
TILAKWADI, BELGAUM 590 001.
...RESPONDENTS
THIS RFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DATED 07.07.2012
PASSED IN O.S.NO.90/2000 ON THE FILE OF THE I ADDL.
SENIOR CIVIL JUDGE, BELGAUM, DECREEING THE SUIT FILED
FOR DECLARATION, PARTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
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RFA No. 100061 of 2014
ORDER
Learned counsel for the appellants is absent. No
representation.
Process fee is not furnished for issuance of notice to
the respondents.
The order sheet dated 26.05.2023 reads as under;
"Learned counsel for the appellant is absent. No
representation is made. Process fee is not furnished for
issuance of notice on the appeal and the I.A. The appeal
is of the year. I do not find any reason to adjourn the
matter, however, to afford a final opportunity list the
matter on 09.06.2023."
Inspite of that, there is no compliance.
The appellants are not interested in prosecuting the
appeal. Hence, the appeal is dismissed for default i.e. for
non-prosecution.
SD/-
JUDGE
RH
