Sri Bhaskar N Shetty vs The Manager
2023 Latest Caselaw 2926 Kant

                                               -1-
                                                     NC: 2023:KHC:19609-DB
                                                           MFA No. 3504/2019




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                           DATED THIS THE 6TH DAY OF JUNE, 2023
                                            PRESENT
                          THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                              AND
                      THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                      MISCELLANEOUS FIRST APPEAL NO. 3504/2019 (MV-D)
                 BETWEEN:

                 1.    SRI BHASKAR N SHETTY
                       AGED ABOUT 47 YEARS
                       S/O NARAYANA SHETTY

                 2.    MASTER BHANUSH B SHETTY
                       AGED ABOUT 15 YEARS
                       S/O BHASKAR N SHETTY

                 3.    MASTER SHUBRATH B SHETTY
                       AGED ABOUT 12 YEARS,
                       S/O BHASKAR N SHETTY

                       APPELLANT NOS.2 & 3 ARE MINORS
                       REPRESENTED BY THEIR FATHER
                       BHASKAR N SHETTY
Digitally
signed by A K
CHANDRIKA              ALL ARE R/AT NO.225
Location: High
Court of               3RD CROSS, 2ND BLOCK, 3RD STAGE
Karnataka              BASAVESHWARANAGARA
                       BENGALURU - 560 079                   ... APPELLANTS

                 (BY SRI.JAGADEESH H T, ADVOCATE)
                 AND:

                 THE MANAGER
                 BMTC, SHANTHINAGAR
                 DOUBLE ROAD
                 BENGALURU - 560 010                          ... RESPONDENT

                 (BY SRI.D.VIJAYA KUMAR, ADVOCATE)
                                -2-
                                     NC: 2023:KHC:19609-DB
                                           MFA No. 3504/2019




     THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 28.12.2018       PASSED IN MVC
NO.4306/2017 ON THE FILE OF THE X ADDITIONAL JUDGE, COURT
OF SMALL CAUSES, MOTOR ACCIDENT CLAIMS TRIBUNAL,
BENGALURU (SCCH-16), PARTLY ALLOWING THE CLAIM PETITION
FOR   COMPENSATION     AND    SEEKING   ENHANCEMENT    OF
COMPENSATION.


     THIS APPEAL COMING ON FOR ORDERS              THIS   DAY,
K S MUDAGAL J., DELIVERED THE FOLLOWING:

                            JUDGMENT

Learned Counsel for the appellants submits memo for

withdrawal of the appeal.

2. Recording the memo the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

PKN