M/S Suri Auto Products vs Official Liquidator
2023 Latest Caselaw 2826 Kant

                                              -1-
                                                        OSA No. 13 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 2ND DAY OF JUNE, 2023

                                           PRESENT
                            THE HON'BLE MR JUSTICE ALOK ARADHE
                                             AND
                        THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                             ORIGINAL SIDE APPEAL NO. 13 OF 2022
                   BETWEEN:

                   M/S SURI AUTO PRODUCTS,
                   AT SY NO.42, MT SAGAR INDUSTRIAL ESTATE,
                   GOKUL ROAD, HUBLI - 580030,
                   REPRESENTED BY ITS PROPRIETOR,
                   MR ANIL JAGADISH SURI.
                                                                ...APPELLANT
                   (BY SRI DHARMATEJ, ADVOCATE FOR
                   SRI. MANU PRABHAKAR KULKARNI, ADVOCATE)

                   AND:

                   1.    OFFICIAL LIQUIDATOR,
                         ATTACHED TO HIGH COURT OF KARNATAKA
Digitally signed         AS LIQUIDATOR OF STAR SPIN AND TWIST
by BELUR
RANGADHAMA               MACHINERIES LTD., CORPOPRATE BHAVAN,
NANDINI                  12TH FLOOR, RAHEJA TOWERS,
Location: HIGH           M G ROAD, BANGALORE-560001.
COURT OF
KARNATAKA
                   2.    KARNATAKA INDUSTRIAL
                         AREAS DEVELOPMENT BOARD,
                         AT NO.49, 4TH AND 5TH FLOOR,
                         EAST WING, KHANIJA BHAVAN,
                         RACE COURSE ROAD, BANGALORE-560001,
                         REPRESENTED BY ITS SECRETARY,
                         ZONAL OFFICE AT PLOT NO.33/A,
                         LAKKAMANNAHALLI INDUSTRIAL AREA,
                         PUNE-BANGALORE ROAD, DHARWAD-580004.
                                -2-
                                            OSA No. 13 of 2022




3.   M J MEHTA AND CO.
     DHANRAJ MAHAL,
     CHATRAPATI SHVIAJI MAHARAJ MARG,
     BOMBAY-400039, REPRESENTED BY ITS PARTNER,K
     MR TAPAN MEHTA.
                                        ...RESPONDENTS

     THIS OSA IS FILED UNDER SECTION 4 OF KARNATAKA
HIGH COURT ACT, 1963 PRAYING TO SET ASIDE THE ORDER
DATED 27.11.2020 PASSED BY THE LEARNED SINGLE JUDGE IN
C.A.NO.240/2019, ARISING OUT OF COP NO.111/1998 (AT
ANNEXURE-A) AND ETC.,

    THIS OSA COMING ON FOR ORDERS                    THIS    DAY
ALOK ARADHE J., DELIVERED THE FOLLOWING:
                          JUDGMENT

Sri Dharmatej, learned counsel for the appellant

submits that appeal has become infructuous by efflux of time.

He has filed a memo in this regard.

2. Memo is placed on record.

3. In the result, appeal is dismissed as infructuous.

Sd/-

JUDGE

Sd/-

JUDGE

BRN