Karnataka High Court
Lakkappa S/O Basappa Dinnimani vs Allawwa W/O Mahadev Hanji on 17 July, 2023
Bench: Ashok S. Kinagi, Venkatesh Naik
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NC: 2023:KHC-D:7349-DB
RFA No. 100600 of 2019
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 17TH DAY OF JULY, 2023
PRESENT
THE HON'BLE MR JUSTICE ASHOK S. KINAGI
AND
THE HON'BLE MR JUSTICE VENKATESH NAIK T
REGULAR FIRST APPEAL NO. 100600 OF 2019 (PAR/POS)
BETWEEN:
1. SRI. LAKKAPPA S/O. BASAPPA DINNIMANI,
AGED ABOUT 60 YEARS, OCC: AGRICULTURE,
R/O: NAGNUR-591224, TAL: GOKAK,
BELAGAVI-DISTRICT.
2. SHRI. SIDDAPPA S/O. BASAPPA DINNIMANI
AGED ABOUT 56 YEARS, OCC: AGRICULTURE,
R/O: NAGNUR-591224, TAL: GOKAK,
BELAGAVI-DISTRICT.
POOJA
DEELIP 3. SHRI. BHIMAPPA S/O. BASAPPA DINNIMANI
SAVANUR AGED ABOUT 54 YEARS, OCC: AGRICULTURE,
Digitally signed by POOJA
DEELIP SAVANUR
Location: HIGHCOURT OF R/O: NAGNUR-591224, TAL: GOKAK,
KARNATAKA-DHARWAD
BENCH
Date: 2023.07.18 16:04:34
+0530
BELAGAVI-DISTRICT.
4. SHRI. KEMAPANNA S/O. BASAPPA DINNIMANI
AGED ABOUT 41 YEARS, OCC: AGRICULTURE
R/O: NAGNUR-591224, TAL: GOKAK,
BELAGAVI-DISTRICT.
...APPELLANTS
(BY SRI. CHETAN MUNNOLI, ADVOCATE)
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RFA No. 100600 of 2019
AND:
1. ALLAWWA W/O. MAHADEV HANJI
SINCE DECEASED R/BY HER LRS,
MAHADEV S/O. SHIVAPPA HANJI,
SINCE DECEASED HIS LRS,
GANGAPPA S/O. MAHADEV HANJI
AGED ABOUT 63 YEARS, OCC: AGRICULTURE
R/O: PATAGUNDI-591312, TAL: GOKAK,
DIST:BELAGAVI.
2. CHANNABASAPPA S/O.MAHADEV HANJI
AGED ABOUT 57 YEARS, OCC: JOB,
R/O: PATAGUNDI-591312,
TQ: GOKAK, DIST:BELAGAVI.
3. SMT. LAXMIBAI W/O. KEMPANNA DINNIMANI
AGED ABOUT 53 YEARS, OCC: HOUSEHOLD,
R/O: NAGANUR-591224, NOW AT PATAGUNDI-
591312, TQ: GOKAK, DIST:BELAGAVI.
4. BHIMAPPA S/O. MAHADEV HANJI
AGED ABOUT 48 YEARS, OCC: AGRICULTURE,
R/O: PATAGUNDI-591312,
TQ: GOKAK, DIST:BELAGAVI.
5. RAJSHREE W/O. ASHOK HULLOLI,
AGED ABOUT 39 YEARS, OCC:HOUSEHOLD,
R/O: SHIRAGANV (RAKSHI)
TQ: HUKKERI, DIST:BELAGAVI.
6. BASAPPA S/O RAMAPPA DINNIMANI
AGE: 76 YEARS, OCC:AGRICULTURE
R/O:NAGANUR-591224
TQ: GOKAK, DIST:BELAGAVI
6A SMT. GANGAVVA W/O. REVAPPA PATIL,
AGE: 67 YEARS, OCC: HOUSEHOLD WORK,
R/O. KATAKBHAVI-591222,
RAIBAG TALUK, BELAGAVI DISTRICT.
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RFA No. 100600 of 2019
6B SMT. PARVATI W/O. SHANKAR PATIL,
AGE: 65 YEARS, OCC: HOUSEHOLD WORK,
R/O. KATAKBHAVI-591222,
RAIBAG TALUK, BELAGAVI DISTRICT.
6C SMT. LAXMIBAI W/O. RAMAPPA MUNDIGANAL
AGE: 46 YEARS, OCC: HOUSEHOLD WORK,
R/O. KALLOLLI-591224, GOKAK TALUK,
BELAGAVI DISTRICT.
7. SHRI SHIVAPPA S/O. RAMAPPA DINNIMANI
SINCE DECEASED R/BY HIS LRS,
HIRAWWA W/O. SHIVANAPPA DINNIMANI,
AGED ABOUT 61 YEARS, OCC: AGRICULTURE,
R/O: PATAGUNDI-591312, TQ: GOKAK,
DIST: BELAGAVI.
8. TAYAWWA CLAIMS TO BE
W/O SHIVANAPPA DINNIMANI,
AGED ABOUT 50 YEARS, OCC: AGRICULTURE,
R/O: NAGNUR-591224, TQ: GOKAK, DIST: BELAGAVI.
9. GOURAWWA D/O. SHIVANAPPA DINNIMANI,
AGED ABOUT 22 YEARS, OCC:NIL,
R/O: NAGNUR-591224
TQ: GOKAK, DIST:BELAGAVI
10. RAMAPPA S/O. SHIVANAPPA DINNIMANI
AGED ABOUT 18 YEARS, OCC:NIL,
R/O: NAGNUR-591224, TQ: GOKAK, DIST: BELAGAVI.
11. IRAWWA W/O. BALAPPA CHANNAPPAGOAL @ PATIL
SINCE DECEASED R/BY HHIS LRS.
11A SRI. REVAPPA S/O. BALAPPA PATIL,
AGE: 70 YEARS, OCC: AGRICULTURIST,
R/O: KADAKBHAVI-591222,
RAIBAG TALUK, BELAGAVI-DISTRICT.
12. SATTEGOUDA S/O. CHANNAGOUDA HOSAMANI @
PATIL, AGED ABOUT 66 YEARS, OCC: AGRICULTURE,
R/O: KADAKBHAVI, TQ: RAIBAG, DIST: BELAGAVI.
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RFA No. 100600 of 2019
13. SHRI. SHANKAR S/O. CHANAGOUDA HOSAMANI @
PATIL, SINCE DECEASED BY LRS,
13A SMT. PARVATI W/O. SHANKAR HOSAMANI @ PATIL,
AGE: 65 YEARS, OCC: HOUSEHOLD WORK,
R/O: KATAKBHAVI-591222,
RAIBAG TALUK, BELAGAVI-DISTRICT.
13B SRI. MALAGOUDA S/O. SHANKAR HOSAMANI @
PATIL, AGE: 35 YEARS, OCC: AGRICULTURIST,
R/O: KATAKBHAVI-591222,
RAIBAG TALUK, BELAGAVI-DISTRICT.
SHRI. SIDDAGOUDA S/O. CHANAGOUDA HOSAMANI
@ PATIL, SINCE DECEASED BY HIS LRS,
14. SUSHILAWWA W/O.SIDDAGOUDA HOSAMANI @
PATIL, AGED ABOUT 56 YEARS, OCC: HOUSEHOLD,
R/O: KADAKBHAVI, TQ: RAIBAG, DIST: BELAGAVI.
15. BASAGOUDA S/O. SIDDAGOUDA HOSAMANI @
PATIL, AGED ABOUT 36 YEARS, OCC: AGRICULTURE,
R/O: KADAKBHAVI, TQ: RAIBAG, DIST:BELAGAVI.
16. MALAGOUDA S/O. SIDDAGOUDA HOSAMANI @
PATIL, AGED ABOUT 39 YEARS, OCC: AGRICULTURE,
R/O: KADAKBHAVI, TQ: RAIBAG, DIST: BELAGAVI.
17. MAHANTESH S/O. SIDDAGOUDA HOSAMANI @
PATIL, AGE: 28 YEARS, OCC: AGRICULTURE,
R/O: KADAKBHAVI, TQ: RAIBAG, DIST:BELAGAVI.
18. SHRI. NINGONDA S/O. CHINAGOUDA HOSAMANI @
PATIL, AGED ABOUT 51 YEARS, OCC: AGRICULTURE,
R/O: KADAKBHAVI, TQ: RAIBAG, DIST:BELAGAVI.
...RESPONDENTS
(R1 TO R4, R7 AND R17 - SERVICE HELD SUFFICIENT;
R6, R11 AND R13 - DECEASED;
R5, R6 (A) TO R6 (C), R8 TO R10, R11(A), R12, R13(A) AND
R13(B), R14 TO R16, R18 - SERVED AND UNREPRESENTED)
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NC: 2023:KHC-D:7349-DB
RFA No. 100600 of 2019
THIS RFA IS FILED UNDER SEC. 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DTD:01.02.2018 PASSED IN
O.S.NO.342/2013 ON THE FILE OF THE II ADDITIONAL SENIOR
CIVIL JUDGE, GOKAK, PARTLY DECREEING THE SUIT FILED
FOR PARTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR FURTHER ORDERS THIS
DAY, ASHOK S. KINAGI J., MADE THE FOLLOWING:
ORDER
After hearing the matter for some time, learned
counsel for the appellants seeks leave of the Court to
withdraw the appeal with liberty to file an application
under Order IX Rule 13 of Code of Civil Procedure.
Submission is placed on record.
Appeal is dismissed as withdrawn with the aforesaid
liberty.
In view of dismissal of the appeal, I.A.1/2020 and
I.A.2/2020 do not survive for consideration.
Sd/-
JUDGE
Sd/-
JUDGE
gab/ct-abn
