Karnataka High Court
Smt Dulcina Vaz vs Mr Robert Pinto on 14 July, 2023
Bench: Shivashankar Amarannavar
-1-
NC: 2023:KHC:24653
RSA No. 659 of 2009
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 14THDAY OF JULY, 2023
BEFORE
THE HON'BLE MR JUSTICE SHIVASHANKAR AMARANNAVAR
REGULAR SECOND APPEAL NO. 659 OF 2009 (PAR)
BETWEEN:
1. SMT. DULCINA VAZ
W/O LATE JACOB VAZ
AGE 81N YEARS
R/AT POITHAJE
NARIKOMBU VILLAGE
BANTWAL TALUK, D.K.
2. SMT. EVALIN VAZ
D/O LATE JACOB VAZ
W/O JOSEPH REGO
AGE 56 YEARS
R/AT NETHODI, SARLAI VILLAGE
MOODABIDRI TALUK, D.K.
3. MRS. HILDA VAZ
D/O LATE JACOB VAZ
AGE 52 YEARS
R/O POITHAJE, NARIKOMBU VILLAGE
BANTWAL TALUK, D.K.
Digitally signed by
LAKSHMINARAYANA
MURTHY RAJASHRI 4. MR. GILBERT VAZ
Location: HIGH
COURT OF S/O LATE JACOB VAZ
KARNATAKA AGE 50 YEARS
R/AT BOLANTHUR, NARIKOMBU VILLAGE
BANTWAL TALUK D.K.
5. MRS. VELARIAN VAZ
D/O LATE JACOB VAZ
W/O RAPHAD
AGE 47 YEARS
R/AT PAITHAJE
NARIKOMBU VILLAGE
BANTAWAL TALUK D.K.
-2-
NC: 2023:KHC:24653
RSA No. 659 of 2009
6. PRIYA VEERA D'SOUZA
D/O LATE SMT. JULIANA VAZ
AGE: YEARS
R/AT NETHADI
SURLAI VILLAGE
MOODABIDRI TALUK, D.K.
7. SUNITHA DORA D'SOUZA
D/O LATE SMT. JULIANA VAZ
AGE: YEARS
R/AT NETHADI, SURLAI VILLAGE
MOODABIDRI TALUK D.K.
8. ROSAHN D'SOUZA
S/O LATE SMT. JULIANA VAZ
AGE: YEARS
R/AT NETHADI, SURLAI VILLAGE
MOODABIDRI TALUK D.K.
9. MR. HILARY VAZ
S/O LAWRANCE VAZ
AGE 79 YEARS
POITHAJE, NARIKOMBU VILLAGE
BANTWAL TALUK D.K.
10. MR. ALOYSIUS VAZ
S/O LAWRANCE VAZ
AGE: 71 YEARS
R/AT POITHAJE, NARIKOMBU VILLAGE
BANTWAL TALUK D.K.
11. MRS. CICILIA BARBOZA
W/O LATE HENRY BARBOZA
AGE: 74 YEARS
R/AT POITHAJE, NARIKOMBU VILLAGE
BANTWAL TALUK D.K.
...APPELLANTS
(BY SMT. LAKSHMI DEVI K., ADVOCATE FOR
SRI. PRASANNA V R., ADVOCATE-PH)
AND:
1. MR. ROBERT PINTO
S/O LATE JEROME PINTO
AGE 49 YEARS
R/AT KONKODAY, KUVETTU VILLAGE
BELTHANGADI TALUK D.K.
-3-
NC: 2023:KHC:24653
RSA No. 659 of 2009
2. MRS. BENNY D'SOUZA
W/O JOHN D'SOUZA
AGE 58 YEARS
R/O THODAMBILA, KALLIGE VILLAGE
BELTHANGADY TALUK D.K.
3. SMT. CILINE SEQUEIRA
W/O MOURICE SEQUEIRA
AGE 54 YEARS
R/AT MACWIN, KANDOOR VILLAGE
KINNIKAMBLE POST, MANGALORE TALUK D.K.
4. MRS. IRINE LOUIS
W/O JOHN LOUIS
AGE 55 YEARS
R/AT GURUPURA KAIMABA
GURUPURA VILLAGE, MANGALORE TALUK D.K.
5. MR. TITUS PINTO
S/O LATE JEROME PINTO
AGE 53 YEARS
R/AT "PINTO VILLA"
KUVETTU VILLAGE, MADDADKA
BELTHANGADI TALUK D.K.
6. MR. LEO PINTO
S/O LATE JEROME PINTO
AGE 51 YEARS
R/AT KONKODAY
KUVETTU VILLAGE
BELTHANGADI TALUK D.K.
7. MR. RICHARD PINTO
S/O LATE JEROME PINTO
AGE:47 YEARS
R/AT ROTTAGUDDE, MARIPALLA LOCALITY
THUMBE VILLAGE, BANTWAL TALUK D.K.
8. MRS. MONICA PINTO
W/O LATE RICHARD WALDER
AGE 49 YEARS
R/O KOLPEDABAILU HOUSE
SABARABAILU POST
BELTHANGADII TALUK D.K.
-4-
NC: 2023:KHC:24653
RSA No. 659 of 2009
9. MR. WALTER PINTO
S/O LATE JEROME PINTO
AGE 40 YEARS
C/O TITUS PINTO, R/AT PINTO VILLA
KUVETTU VILLAGE, MADDADAKA
BELTHANGADI TALUK D.K.
10. MR. STANY PINTO
S/O LATE JEROME PINTO
AGE 41 YEARS
R/AT STANGEN
KANADKA HOUSE
SHAKTHINAGAR POST
PADAVU VILLAGE
MANGALORE TALUK, D.K.
11. MR. DOLPHY PINTO
S/O LATE JEROME PINTO
AGE 39 YEARS
R/AT TWIN HOME
ADUMAROLI LOCALITY
KULSHEKAR POST, MAROLI VILLAGE
MANGALORE TALUK, D.K.
12. MR. BONA VICTOR VAS
S/O LAWRANCE VAZ
AGE 81 YEARS
R/AT POITHAJE, NARIKOMBU VILLAGE
BANTWAL TALUK D.K.
SINCE DEAD BY HIS LRS
a. MRS. ROMANA VAS
W/O LATE BONA VICTOR VAS
AGE: MAJOR
B. GRACY VAS
D/O LATE BONA VICTOR VAS
AGED ABOUT 53 YEARS
C. VIOLET VAS
D/O LATE BONA VICTOR VAS
AGED ABOUT 51 YEARS
D. HERALD VAS
S/O LATE BONA VICTOR VAS
AGED ABOUT 49 YEARS
-5-
NC: 2023:KHC:24653
RSA No. 659 of 2009
E. JACINTHA VAS
D/O LATE BONA VICTOR VAS
AGED ABOUT 47 YEARS
F. EDWARD VAS
S/O LATE BONA VICTOR VAS
AGED ABOUT 45 YEARS
G. GEORGE VAS
S/O LATE BONA VICTOR VAS
AGED ABOUT 43 YEARS
H. LIZZY VAS
D/O LATE BONA VICTOR VAS
AGED ABOUT 41 YEARS
I. RONALD VAS
S/O LATE BONA VICTOR VAS
AGED ABOUT 39 YEARS
RESPONDENTS NO.12(A) TO (I) ARE ALL
RESIDING AT POITHAJE HOUSE
NARIKOMBU POST AND VILLAGE
BANTWAL TALUK
D.K. DISTRICT-574231
...RESPONDENTS
(RESPONDENTS NO.1 TO 11-SERVED;
RESPONDENT NO.12 (A-F AND H)-SERVICE HELD SUFFICIENT;
RESPONDENT NO.12 (G & I)-SERVED)
THIS RSA IS FILED UNDER SECTION 100 OF CPC, AGAINST
THE JUDGEMENT & DECREE DATED 04.2.2009 PASSED IN
R.A.NO.10/2008 THE FILE OF THE III ADDL. DISTRICT JUDGE, D.K.,
MANGALORE, DISMISSING THE APPEAL AND CONFIRMING THE
JUDGEMENT AND DECREE DATED 26.10.2007 PASSED IN
O.S.NO.116/2006 (OLD NO.349/2004) ON THE FILE OF THE CIVIL
JUDGE (SR.DN.) & JMFC., BANTWAL, D.K.
THIS RSA, COMING ON FOR ORDERS, THIS DAY, THE COURT
DELIVERED THE FOLLOWING:
JUDGMENT
A memo for withdrawal has been filed by the learned
counsel for the appellants stating that there is an amicable
NC: 2023:KHC:24653
RSA No. 659 of 2009
settlement between the parties. The said memo is signed by
appellant No.4 and enclosed with the affidavit of appellant
No.4.
The said memo is taken on record.
In view of the said memo, the appeal is dismissed as
withdrawn.
Sd/-
JUDGE
SR
