Sri Beeregowda vs Smt Ammayamma
2023 Latest Caselaw 4350 Kant

                                              -1-
                                                    NC: 2023:KHC:24060
                                                      WP No. 14205 of 2023



                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 12TH DAY OF JULY, 2023

                                           BEFORE

                       THE HON'BLE MR JUSTICE KRISHNA S DIXIT

                       WRIT PETITION NO. 14205 OF 2023 (GM-FC)

                   BETWEEN:

                   SRI. BEEREGOWDA,
                   S/O LATE BASAVEGOWDA,
                   AGED ABOUT 64 YEARS,
                   R/O 4TH CROSS, HALE MARUTHI NAGARA
                   ARASIKERE TOWN,
                   HASSAN DISTRICT 573 103.
                   (SENIOR CITIZEN BENEFIT NOT CLAIMED)
                                                              ...PETITIONER
                   (BY SRI. R P SOMASHEKHARAIAH.,ADVOCATE)

                   AND:

                   SMT. AMMAYAMMA,
                   W/O BEEREGOWDA,
                   AGED ABOUT 54 YEARS,
Digitally signed
by SHARADA         R/OF HALAGENAHALLI MUDUDI DHAKALE,
VANI B             GANDSI HOBLI, ARASIKERE TALUK,
Location: HIGH     HASSAN DISTRICT 573 103.
COURT OF                                                     ...RESPONDENT
KARNATAKA

                          THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF

                   THE CONSITUTION OF INDIA, PRAYING TO QUASH THE ORDER

                   DTD 01/06/2023 MADE IN IA NO II IN MC NO 48/2021 ON THE

                   FILE OF THE SENIOR CIVIL JUDGE, AND JMFC, ARASIKERE,

                   UNDER ANNEXURE-G.
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                                          NC: 2023:KHC:24060
                                               WP No. 14205 of 2023




     THIS PETITION COMING ON FOR PRELIMINARY HEARING

THIS DAY, THE COURT MADE THE FOLLOWING:

                            ORDER

The subject matter of this Writ Petition is

substantially similar to the one in W.P.No.13533/2023

(GM-FC) between MR. AROGYA RAJU vs MRS. JIVANAMMA

@ SHILPA & ANOTHER, disposed off by this Court on

11.07.2023.

2. The Division Bench of this Court in W.A.Nos.

932-933/1974 between A.V.VINODA & ANOTHER Vs.

STATE OF KARNATAKA BY ITS COMMISSIONER &

SECRETARY disposed of on 11.12.1974, has held that the

Court should treat the like-cases alike, there being no

derogatory circumstances.

In view of the above, this Writ Petition being devoid

of merits is liable to be rejected and accordingly it is, costs

having been made easy.

NC: 2023:KHC:24060 WP No. 14205 of 2023

The Registry shall send a copy of this judgment to

the Respondent-wife and to the learned judge of the Court

below through Speed Post, immediately.

Sd/-

JUDGE Bsv