Shantabai W/O Sidaraya Harakari vs Rajendra Govind Daivdnya
2023 Latest Caselaw 4263 Kant

                                                -1-
                                                       NC: 2023:KHC-K:5191
                                                          RSA No. 7220 of 2009




                                IN THE HIGH COURT OF KARNATAKA,

                                        KALABURAGI BENCH

                              DATED THIS THE 11TH DAY OF JULY, 2023

                                              BEFORE
                           THE HON'BLE MR. JUSTICE N.S.SANJAY GOWDA


                            REGULAR SECOND APPEAL NO. 7220 OF 2009
                      BETWEEN:

                      1.   SHANTABAI W/O SIDARAYA HARAKARI
                           AGE: MAJOR, OCC: H.H.WORK
                           R/O KASAGERI ONI
                           BIJAPUR-586101

                      2.   MURIGEMMA W/O SIDARAYA HARAKARI
                           AGE: MAJOR, OCC: H.H.WORK
                           R/O BEHIND DR. BIDARI RESIDENCE
                           BLDE HOSPITAL ROAD,
                           BIJAPUR-586101

                      3.   YAMANAKKA W/O MAHADEV INCHAGERI
Digitally signed by
                           AGE: MAJOR, OCC: H.H.WORK
RAMESH
MATHAPATI                  R/O NEAR MICRO OFFICE, SIDDESHWAR
Location: HIGH
COURT OF
KARNATAKA                  COLONY,BAGALKOT ROAD
                           BIJAPUR-586101

                      4.   KAMALA W/O SIDDU MANVE
                           AGE: MAJOR OCC: H.H.WORK
                           R/O BEHIND DR. BIDARI RESIDENCE
                           BLDE HOSPITAL ROAD
                           BIJAPUR-586101

                      5.   RENUKA W/O MALLINATH NIMGBARAGI
                           AGE: MAJOR, OCC: H.H.WORK,
                           R/O BEHIND DR.BIDARI RESIDENCE
                            -2-
                                 NC: 2023:KHC-K:5191
                                      RSA No. 7220 of 2009




     BLDE HOSPITAL ROAD,
     BIJAPUR-586101

6.   SRIDEVI W/O MAHADEV MAMADAPUR
     AGE: MAJOR OCC: H.H.WORK
     R/O BEHIND DR. BIDARI RESIDENCE
     BLDE HOSPITAL ROAD
     BIJAPUR-586101

7.   JAVAHAR S/O SIDARAYA HARAKARI
     AGE: MAJOR, OCC: AGRIL
     R/O BEHIND DR.BIDARI RESIDENCE
     BLDE HOSPITAL ROAD
     BIJAPUR-586101

8.   VIVEKANAND SIDARAYA HARAKARI
     AGE: MAJOR, OCC: STUDENT
     R/O BEHIND DR.BIDARI RESIDENCE
     BLDE HOSPITAL ROAD
     BIJAPUR-586101

9.   BABU S/O SIDARAYA HARAKARI
     AGE: MAJOR, OCC: STUDENT
     R/O BEHIND DR. BIDARI RESIDENCE
     BLDE HOSPITAL ROAD
     BIJAPUR-586101.

                                             ...APPELLANTS

(BY SRI UMESH V. MAMADAPUR, & SRI G.B.YADAV,
ADVOCATES)
AND:

RAJENDRA GOVIND DALVADYA
AGE: MAJOR, OCC: SERVICE
R/O BIJAPUR-586101

                                            ...RESPONDENT

(BY SMT RATNA N. SHIVAYOGIMATH, ADVOCATE)
                             -3-
                                  NC: 2023:KHC-K:5191
                                       RSA No. 7220 of 2009




     THIS RSA IS FILED U/S.100 OF CPC PRAYING TO SET
ASIDE THE JUDGMENT AND DECREE DATED 13.7.2009 MADE
IN R.A.   NO. 177/2005 PASSED     BY    THE   LEARNED   PRL.
DISTRICT JUDGE, BIJAPUR AND CONFIRMING THE JUDGMENT
AND DECREE DATED 28.7.2005 PASSED BY LEARNED PRL.
CIVIL JUDGE (SR.DN.) BIJAPUR IN O.S.NO.221/1995 AND ETC.

     THIS APPEAL, COMING ON FOR HEARING, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

There is no appearance on behalf of the appellants.

Left with no other alternative, the appeal is dismissed for

non-prosecution.

Sd/-

JUDGE

RK

CT:M