K. K. Shekar vs K. K. Sathyanarayana
2023 Latest Caselaw 954 Kant

                                         -1-
                                                    MFA No. 4073 of 2022




                IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 16TH DAY OF JANUARY, 2023

                                      BEFORE
                 THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
              MISCELLANEOUS FIRST APPEAL NO. 4073 OF 2022 (ISA)


              BETWEEN:

              K. K. SHEKAR
              S/O. LATE SRI. K. S. KRISHNAN
              AGED ABOUT 66 YEARS
              RESIDING AT NO. 460
              18TH MAIN, 4TH T BLOCK
              JAYANAGAR
              BENGALURU-560 041.

                                                            ...APPELLANT

              (BY SMT. RASHMI T., ADV. FOR
Digitally signed SRI. R MADHUSUDHANA REDDY.,ADV.)
by
DHANALAKSHMI AND:
MURTHY
Location: High   1. K. K. SATHYANARAYANA
Court of
Karnataka            SINCE DEAD BY HIS LRS.
                  1(a) SUNDARA K.S.
                  WIFE OF LATE K.K. SATYANARAYANA
                  AGED ABOUT 74 YEARS


              1(b)RAJESH. K. S.
                  SON OF LATE K. K. SATYANARAYANA
                  AGED ABOUT 52 YEARS
                  RESIDING AT NO. 460
                  18TH MAIN, 4TH T BLOCK
                  JAYANAGAR
                  BENGALURU-560 041.
                            -2-
                                       MFA No. 4073 of 2022




2.   K. K. SANATH KUMAR
     SINCE DEAD BY HIS LRS.,

     2(a) K. S. KISHORE KUMAR
     S/O. SRI. K. K. SANATH KUMAR
     AGED ABOUT 61 YEARS


2(b) H. ANITHA
     D/O. K. K. SANATH KUMAR
     W/O. HARISH
     AGED ABOUT 49 YEARS
     ALL ARE RESIDING AT NO. 29/1
     NEW NO.45, 10TH MAIN ROAD
     2ND CROSS, 7TH BLOCK
     BANASHANKARI 3RD STAGE
    4TH PHASE, BENGALURU-560 085.

3.   GOWRAMMA
     W/O. K. M. PARTHA SARATHI
     D/O. K. S. KRISHNAN
     AGED ABOUT 80 YEARS
     RESIDING AT NO. 92
     SRI VENKATESH BHAVANAM
     7TH STREET, TATABAD
     COIMBATORE, TAMIL NADU-641 012.

4.   NIRMALA
     W/O. A.A. KANAKARAJ
     D/O. K. S. KRISHNAN
     AGED ABOUT 70 YEARS
     RESIDING AT NO. 563, B 1ST MAIN
     9TH CROSS, J. P. NAGAR
     3RD PHASE, BENGALURU-560 078.

5.   UMA
     W/O. PONNAMBALAM
     D/O. LATE K. S. KRISHNAN
     AGED ABOUT 69 YEARS
     RESIDING AT NO. 263-B,
                             -3-
                                      MFA No. 4073 of 2022




     THAMMANNA SETTY ROAD
     ARASIPALYAM, SALEM-636 009.

6.   S. L. RAMAKRISHNA (DEAD)


7.   ARCHAN
     S/O. S. L. RAMAKRISHNA
     AGED ABOUT 40 YEARS
     RESIDING AT NO. 848
     MITRA NILAYA, 100 FEET ROAD
     INDIRA NAGAR, BENGALURU-560 038.

                                           ...RESPONDENTS

(BY SRI. B VACHAN.,ADVOCATE FOR C/R1 & R2)

     THIS MFA IS FILED UNDER SECTION 299 INDIAN
SUCCESSION ACT, 1925 AGAINST THE ORDER DATED
07.02.2022 PASSED IN P AND S.C.NO. 184/2014 ON THE FILE
OF LXV ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, C/c I
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU
(CCH-2), DISMISSING THE PETITION FILED UNDER SECTION
276 OF INDIAN SUCCESSION ACT.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                        JUDGMENT

Learned counsel appearing for the appellant has filed

a memo dated 17.11.2022 seeking leave of this Court to

withdraw these appeals.

Memo is taken on record.

MFA No. 4073 of 2022

In view of the above, the above appeals are

dismissed as withdrawn.

Sd/-

JUDGE

HA