Smt Bhavya C vs Smt N Parvathamma
2023 Latest Caselaw 280 Kant

                                        -1-
                                               CRL.RP No. 1510 of 2016




               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 4TH DAY OF JANUARY, 2023

                                     BEFORE
                       THE HON'BLE MR JUSTICE R. NATARAJ
                CRIMINAL REVISION PETITION NO. 1510 OF 2016
             BETWEEN:

                SMT BHAVYA C
                W/O A VEEREGOWDA,
                AGED ABOUT 30 YEARS,
                R/AT NO. 35/A, SHIVAKRUPANILAYA,
                PERIKALMALLAPPA LAYOUT
                YELAHANKA NEW TOWN
                BENGALURU - 560 064.

                                                         ...PETITIONER
Digitally
signed by    (BY SRI. SUBRAMANYA .H.V - ADVOCATE)
SUMA
Location:    AND:
HIGH COURT
OF              SMT N PARVATHAMMA
KARNATAKA
                W/O N NANJAPPA,
                AGED ABOUT 57 YEARS,
                R/AT KUNTENANJAPPA STREET,
                BYATARAYANAPURA, BELLARY ROAD
                BENGALURU - 560 092.

                                                       ...RESPONDENT

             (BY SRI. PRAKASH T. HEBBAR - ADVOCATE)

                    THIS CRL.RP IS FILED UNDER SECTION 397 READ WITH
             SECTION 401 THE CODE OF CRIMINAL PROCEDURE, 1973
             PRAYING TO SET ASIDE THE JUDGMENT DATED 09.06.2011
                                -2-
                                       CRL.RP No. 1510 of 2016




BEFORE XII-ACMM, BANGALORE IN C.C.NO.15345/2007 AND
28.07.2016 BEFORE LXIV-ADDL. CITY CIVIL AND S.J., (CCH-
65), BANGALORE IN CRL.A.NO. 461/2011 AND THEREBY
ACQUIT THE PETITIONER.

      THIS CRL.RP, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:


                            ORDER

Learned counsel for the petitioner has filed a memo for

disposal of the Revision Petition as not pressed.

2. In view of the memo, the petition is dismissed as not

pressed.

Sd/-

JUDGE

KS