Karnataka High Court
The Union Of India vs Nayakar Bibijan Peersab on 3 January, 2023
Bench: Ravi V.Hosmani
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MFA No. 102644 of 2018
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 3RD DAY OF JANUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE RAVI V.HOSMANI
MISCELLANEOUS FIRST APPEAL NO. 102644 OF 2018 (LAC-)
BETWEEN:
THE UNION OF INDIA
REPRESENTED BY ITS GENRAL MANAGER,
THROUGH THE DEPUTY CHIEF ENGINEER,
(CONSTRUCTIONS DEPARTMENT),
SOUTH WESTERN RAILWAY, HUBBALLI.
...PETITIONER
(BY SHRI ANURADHA DESHPANDE, ADVOCATE)
AND:
1. NAYAKAR BIBIJAN PEERSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
2. NAYAKAR MAHABUBI SAIDUSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
ANNAPURNA DIST: DHARWAD.
CHINNAPPA
DANDAGAL
3. NAYAKAR PYARIJAN BABUSAB
Digitally signed by
ANNAPURNA CHINNAPPA
AGE:MAJOR, OCC:AGRICULTURE,
DANDAGAL
Location: High court of R/O. INGALAHALLI, TQ:HUBBALLI.
Karnataka, Dharwad Bench,
Dharwad
Date: 2023.01.17 11:05:32 - DIST: DHARWAD.
0800
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MFA No. 102644 of 2018
4. NAYAKAR PEERSAB BABUSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
5. NAYAKAR MAHAMMADGOUS BABUSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
6. NAYAKAR SHABBIRSAB BABUSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
7. NAYAKAR RAJESAB BABUSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
8. NAYAKAR DAVALSAB PEERSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
9. NAYAKAR MOHAMMADSAB PEERSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
10. NAYAKAR HUSSAINSAB PEERSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
11. ANNIGE JAITUNABI DAVALSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
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MFA No. 102644 of 2018
12. JANJAL BIBIJAN MAKTUMSAB
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
DIST: DHARWAD.
13. KAMADOLI AMINABI MAHAMMADRAFIQ
AGE:MAJOR, OCC:AGRICULTURE,
R/O. INGALAHALLI, TQ:HUBBALLI.
BY THEIR P. A. HOLDER
NAYAKAR PAYARIJAN BABUSAB.
DIST: DHARWAD.
14. SPEICAL LAND ACQUISITION OFFICER
CUM ASSISTANT COMMISSIONER,
NEAR DEPUTY COMMISSIONER OFFICE, DHARWAD.
15. CHIEF SECRETARY
GOVERNMENT OF KARNATAKA,
BANGALORE-560001.
16. DEPUTY COMMISSIONER
DHARWAD.
...RESPONDENTS
THIS MFA FILED U/SEC.54(1) OF LAND ACQUISITION
ACT, 1984, AGAINST THE JUDGMENT ANDAWARD DATED
06.12.2014 PASSED IN LAC.NO.41/2020 ON THE FILE OF THE
I-ADDITIONAL SENIOR CIVIL JUDGE AND MEMBER, ADITIONAL
MOTOR ACCIDENAT CLAIMES TRIBUNAL, HUBBALLI,
AWARDING COMMPENSATION OR RS.35,687/- PER GUNTA.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
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MFA No. 102644 of 2018
ORDER
Learned counsel for the appellant has filed a memo
stating that appellant is not pressing the appeal.
2. Memo is taken on record.
3. Accordingly, appeal is dismissed as withdrawn.
4. It is submitted that in similar matter in MFA
no.102650/2018, directions for refund of Court fee were
issued. Similar directions are issued in this appeal also.
Sd/-
JUDGE
AM
