Citation : 2023 Latest Caselaw 1585 Kant
Judgement Date : 24 February, 2023
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WA No. 176 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF FEBRUARY, 2023
PRESENT
THE HON'BLE MR PRASANNA B. VARALE, CHIEF JUSTICE
AND
THE HON'BLE MR JUSTICE ASHOK S.KINAGI
WRIT APPEAL NO. 176 OF 2022 (SCST)
BETWEEN:
1. SRI. KADRIYAPPA
S/O LATE MUNIYAPPA
SINCE DEAD BY HIS LR'S
1(A) SMT MUNIYAMMA
W/O. LATE. KADRIYAPPA,
AGED ABOUT 55 YEARS
Digitally signed
by R DEEPA 1(B) SMT. CHIKKATHAYAMMA
Location: High
Court of W/O. LATE KADRIYAPPA,
Karnataka
AGED ABOUT 53 YEARS
1(C) SRI. CHANDRAKUMAR
S/O. LATE. KADRIYAPPA,
AGED ABOUT 27 YEARS,
1(D) SMT MUNILAKSHMAMMA
D/O. LATE KADRIYAPPA,
AGED ABOUT 23 YEARS
ALL ARE R/AT SURADENAPURA VILLAGE,
HESSARAGATTA HOBLI,
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WA No. 176 of 2022
BANGALORE NORTH ADDL TALUK,
BANGALORE.
ALL ARE REP. BY THEIR GPA HOLDER
SRI. BETTAIAH,
S/O. BETTE GOWDA,
AGED ABOUT 71 YEARS,
R/AT NO. 29 AND 30, 7TH 'A' CROSS,
23RD MAIN ROAD, JP NAGAR, 2ND PHASE,
BANGALORE - 560 078
...APPELLANTS
(BY SRI. B RAVINDRANATH., ADVOCATE)
AND:
1. THE DEPUTY COMMISSIONER
BANGALORE DISTRICT
BANGALORE 560 001
2. THE ASSISTANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
BANGALORE 560 001
3. SHRI K D SATHYANARAYANA
S/O LATE K DEVIPRASAD
4. SMT JYOTHI SATHYANARAYANA
W/O SRI. K.D. SATHYANARAYANA
AGED MAJOR,
RESPONDENT 3 AND 4 ARE R/A NO.4,
1ST CROSS, 25 FEET ROAD
SARASWATHIPURA EXTENSION
ULSOOR
BANGALORE-560008
5. SRI MUNIYAPPA
S/O LATE MINIMARAPPA A
AGE MAJOR
6. SRI HANUMAPPA
AGE MAJOR
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WA No. 176 of 2022
7. SMT GANGAMMA
W/O LATE THIPPAIAH,
AGE MAJOR
8. SMT VENKATALAKSHMAMMA
W/O LATE RAJANNA,
AGE MAJOR
9. SHRI MUNIKRISHNAPPA
S/O LATE CHIKKADASAPPA,
AGE MAJOR
RESPONDENTS 5 TO 9 ARE
R/O SURADENAPURA VILLAGE,
HESARAGHATTA HOBLI 560 073
BANGALORE NORTH (ADDL) TALUK
10. SHRI T S BYLAPPA
S/O LATE SIDDARAMAIAH
AGE MAJOR
R/O CHOKKANAHALLI VILLAGE,
BANGALORE NORTH TALUK
BANGALORE 560 073
11. SHRI C K KARIYAPPA
S/O KUSHALAPPA
AGE MAJOR
R/O GONIKOPPA
DAKSHINA KODAGU
KODAGU DISTRICT 571 236
12. SHRI K SITHARAM
AGE MAJOR
NO 47/1, 5TH MAIN ROAD
CHAMARAJPET
BANGALORE 560 018
...RESPONDENTS
(BY MS. PRIYA KALE, ADVOCATE FOR
SRI. B. RAVINDRANATH, ADVOCATE FOR C/R-1
SRI. RAJASHEKAR S., AGA FOR R1 AND R2)
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WA No. 176 of 2022
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961, PRAYING TO ALLOW
THIS WRIT APPEAL AND TO SET ASIDE THE ORDER PASSED BY
THE LEARNED SINGLE JUDGE DATED 31.01.2020 IN WRIT
PETITION No.44524/2013 PASSED BY THIS HON'BLE COURT
AND ETC.
THIS WRIT APPEAL COMING ON FOR ORDERS THIS DAY,
CHIEF JUSTICE, DELIVERED THE FOLLOWING:
JUDGMENT
Learned Additional Government Advocate accepts
notice for the respondents.
2. The order passed by learned Single Judge in
W.P.44524/2013 dated 31.01.2020 is under challenge in
the present writ appeal.
3. The order impugned in the aforesaid writ petition
was challenged by various persons and all the said writ
petitions were dismissed. The writ appeal in
W.A.No.189/2022 filed against the same order was also
dismissed by this Court vide order dated 27.01.2023.
As such, we see no reason to take a different view other
than the view adopted by us in the order dated
WA No. 176 of 2022
27.01.2023, passed in the said writ appeal. As such, the
present appeal is dismissed.
Sd/-
CHIEF JUSTICE
Sd/-
JUDGE
SSB
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