Karnataka High Court
Sri Jerome Albuqurque vs Smt Eveline Albuquerque on 24 February, 2023
Bench: H.P.Sandesh
-1-
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF FEBRUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
REGULAR SECOND APPEAL NO.1114 OF 2018 (DEC/INJ)
CONNECTED WITH
REGULAR SECOND APPEAL NO. 863 OF 2018 (DEC/INJ)
IN MFA No.1114/2018
BETWEEN:
1. SMT. THERESA ALBUQUERQUE
D/O LATE SANTANA ALBUQUERQUE
AGED ABOUT 76 YEARS
R/AT TARIKAMBLA, BAJPE
MANGALURU TALUK-574142, D.K.
Digitally signed by
SHARANYA T
Location: HIGH
COURT OF 2. SMT. BENEDICTA ALBUQUERQUE
KARNATAKA
D/O LATE SANTANA ALBUQUERQUE
AGED ABOUT 73 YEARS
R/AT TARIKAMBLA, BAJPE
MANGALURU TALUK-574142 D.K.
3. SMT. ANJELINA ALBUQUERQUE
D/O LATE SANTANA ALBUQUERQUE
AGED ABOUT 70 YEARS
R/AT TARIKAMBLA, BAJPE
MANGALURU TALUK-574142 D.K.
-2-
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
APPELLANT Nos.1 TO 3 ARE
REP BY THEIR GPA HOLDER
CLIFFORD PEREIRA
S/O JOHN PEREIRA
AGED ABOUT 40 YEARS
R/AT TARIKAMBLA, BAJPE
MANGALURU TALUK-574142, D.K
...APPELLANTS
(BY SMT. SRUTI CHAGANTI, ADVOCATE)
AND:
1. SMT. EVELINE ALBUQUERQUE
D/O LATE SANTANA ALBUQUERQUE
AGED ABOUT 82 YEARS
R/AT NEAR CHECK POST
TARIKAMBLA, BAJPE
MANGALURU, D.K.
REP. BY THEIR GPA HOLDER
MELWIN SALDANHA
AGED ABOUT 47 YEARS
R/AT NEAR CHECK POST
TARIKAMBLA, BAJPE
MANGALURU TALUK-574142, D.K.
NOW DEAD AND REP BY HER LRS 1(A) TO 1(G)
A HENRY PINTO
S/O ELIAS PINTO
AGED ABOUT 65 YEARS
D.NO.1-187, DIVYA DEEP
KATEEL ROAD
BAJPE POST AND VILLAGE
MANGALURU
CECILIA PINTO
B
W/O CYRIL ROCKY D'SOUZA
-3-
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
AGED ABOUT 64 YEARS
3-5/30, ROCILLA, VIHAR NAGAR
MAROLI, MANGALURU-575005
C WALTER PINTO
S/O ELIAS PINT
AGED ABOUT 62 YEARS
# 1-184, KATEEL ROAD
BAJPE POST AND VILLAGE
MANGALURU
D LETITIA PINTO
W/O LATE CYRIL PINTO
AGED ABOUT 53 YEARS
#17-15-1204/2, KAPRIGUDDA
BEN APARTMENT, ATTAVARA
MANGALURU-575001
E CRYSHEL ELISHA PINTO
D/O LATE CYRIL PINTO
AGED ABOUT 24 YEARS
#17-15-1204/2, KAPRIGUDDA
BEN APARTMENT, ATTAVARA
MANGALURU-575001
F CELINE MATHIAS @ PINTO
C/O ARTHUR VICTOR MATHIAS
AGED ABOUT 57 YEARS
#2-528(4), ARADHAN
THARIKAMBLA, VTC:BAJPE
BAJPE POST - 574142
MANGALURU
G ANITHA THELMA SALDANHA
C/O MELWYN DENIS SALDANHA
AGED ABOUT 47 YEARS
2-524/9, ASHIYANA, ABHIMAN
-4-
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
POPE LAYOUT, NEAR BAJPE POLICE STATION
KOLAMBE, BAJPE POST - 574142
MANGALURU
2. SMT. THERESA ALBUQUERQUE
W/O LATE ELISA ALBUQUERQUE
AGED ABOUT 86 YEARS
R/AT MESEZ COLONY
NO. 62, THOKUR, KULAI POST
MANGALURU TALUK-574142, D.K.
NOW DEAD AND REP. BY HER LRS
RESPONDENT No.3 TO 7
3. SRI JOSEPH ALBUQUERQUE
S/O LATE ELISAS ALBUQUERQUE
AGED ABOUT 66 YEARS
R/AT ST. JOSEPH ARCADE
OPP: BAJPE CHURCH, BAJPE POST
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.2 V/O DATED 20.01.2023
4. SMT. ELIZABETH DSOUZA
W/O VALERIAN DSOUZA
AGED ABUOT 62 YEARS
R/AT PRAJWAL HOUSE
SUNKADAKATTE MAIN ROAD
KOLAMBE POST, VIA BAJPE
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.2 V/O DATED 20.01.2023
5. SMT. CHRISTINE DSOUZA
W/O NAVEEN DSOUZA
AGED ABOUT 57 YEARS
R/AT COLIN VILLA
DOOR NO.1-127
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
NEAR KALAVAR CHURCH
KALAVAR POST, VIA BAJPE
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.2 V/O DATED 20.01.2023
6. SRI ROBERT ALBUQUERQUE
S/O LATE ELISA ALBUQUERQUE
AGED ABOUT 54 YEARS
R/AT ST. JOSEPH ARCADE
OPP: BAJPE CHURCH, BAJPE POST
MANGALURU TALUK-574142 D.K.
NOW RESIDING AT:
ADKABARA HOUSE
BEHIND STATE BANK, BAJPE POST
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.2 V/O DATED 20.01.2023
7. SRI MAXIM ALBUQUERQUE
S/O LATE ELISA ALBUQUERQUE
AGED ABOUT 50 YEARS
THOKUR, KULAI POST
MANGALURU TALUK-574142.. D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.2 V/O DATED 20.01.2023
8. SMT. MAGDALINE ALBUQUERQUE
W/O LATE PASCAL ALBUQUERQUE
ADULT
R/AT KARANACHIL HOUSE
KARAMBR, BAJPE POST
MANGALURU TALUK-574142. D.K.
NOW DEAD AND REP. BY HER LRS
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
9. SMT. HELEN @ EMMY ALBUQUERQUE
D/O LATE PASCAL ALBUQUERQUE
ADULT
R/AT KARANACHIL HOUSE, KARAMBR
BAJPE POST, MANGALURU TALUK-574142. D.K.
NOW RESIDING AT :
W/O MOURICE D COSTA
ANTHONY KATTE, KARAMBAR
MALAVOOR VILLAGE, BAJPE POST
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.8 V/O DATED 20.01.2023
10. SRI FEDRIC ALBUQUERQUE
S/O LATE PASCAL ALBUQUERQUE
ADULT
R/AT KALAWARU VILLAGE
MANGALURU TALUK-574142, D.K.
NOW RESIDING AT:
ESHWARAKATTE HOUSE
NEAR POST OFFICE
MUDPERAR
MANGALURU TALUK-574166, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.8 V/O DATED 20.01.2023
11. SRI VINCENT ALBUQUERQUE
S/O LATE PASCAL ALBUQUERQUE
ADULT
R/AT KALAWARU VILLAGE
MANGALURU TALUK-574142, D.K.
NOW RESIDING AT:
DOOR NO.6-45,
MULOOR VILLAGE,KINNI KAMBLA POST
MANGALORE-574151.
LEGAL REPRESENTATIVE OF
RESPONDENT No.8 V/O DATED 20.01.2023
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
12. SRI JOHN ALBUQUERQUE
S/O LATE SANTANA ALBUQUERQUE
ADULT
R/AT KALAWARU VILLAGE
MANGALURU TALUK-574142, D.K.
13. SRI JEROME ALBUQUERQUE
S/O LATE SANTANA ALBUQUERQUE
ADULT
R/AT KALAWARU VILLAGE
MANGALURU TALUK-574142, D.K.
NOW RESIDING AT :
EDEN, ERAMEPADAU HOUSE
MUDEPERAR POST,
MANGALURU TALUK-574166, D.K.
14. KARNATAKA INDUSTRIAL AREA DEVELOPMENT
BOARD (KIADB)
BALKAMPADY
MANGALURU TALUK-574142, D.K.
REP. BY DISBURSEMENT INCHARGE
...RESPONDENTS
(BY SMT. AKSHATA SHARMA, ADV FOR R1(A-G);
SRI CYRIL PRASAD PAIS, ADVOCATE FOR
R3 TO R7, R9, R10;
SRI CLIFTON D'ROZARIO, ADVOCATE FOR R13;
R11 - SD AND UNREPRESENTED;
NOTICE TO R14 IS D/W)
THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 20.01.2018
PASSED IN R.A.NO.10/2016 ON THE FILE OF THE II
ADDITIONAL SENIOR CIVIL JUDGE AND CJM,
MANGALURU, D.K.
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
IN MFA No.863/2018
BETWEEN:
SRI JEROME ALBUQURQUE
S/O LATE SANTANA ALBUQURQUE
ADULT
R/AT KALAWARU VILLAGE
MANGALURU THALUK, D.K
PRESENTLY R/AT 'EDEN',
ERAME PADAU HOUSE
MUDE PERAR POST
MANGALORE - 574 166
...APPELLANT
(BY SRI MAITREYI KRISHNAN, ADVOCATE)
AND:
1. SMT. EVELINE ALBUQUERQUE
D/O LATE SANTANA ALBUQUERQUE
AGED ABOUT 82 YEARS
R/AT CHECK POST
TARIKAMBLA, BAJPE
MANGALURU, D.K.
REP. BY THEIR GPA HOLDER
MELWIN SALDANHA
AGED ABOUT 47 YEARS
R/AT NEAR CHECK POST
TARIKAMBLA, BAJPE
MANGALURU TALUK-574142, D.K.
1A HENRY PINTO
S/O ELIAS PINTO
AGED ABOUT 65 YEARS
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
D.NO.1-187, DIVYA DEEP
KATEEL ROAD
BAJPE POST AND VILLAGE
MANGALURU
1B CECILIA PINTO
W/O CYRIL ROCKY D'SOUZA
AGED ABOUT 64 YEARS
3-5/30, ROCILLA, VIHAR NAGAR
MAROLI, MANGALURU-575005
WALTER PINTO
1C
S/O ELIAS PINT
AGED ABOUT 62 YEARS
# 1-184, KATEEL ROAD
BAJPE POST AND VILLAGE
MANGALURU
1D LETITIA PINTO
W/O LATE CYRIL PINTO
AGED ABOUT 53 YEARS
#17-15-1204/2, KAPRIGUDDA
BEN APARTMENT, ATTAVARA
MANGALURU-575001
1E CRYSHEL ELISHA PINTO
D/O LATE CYRIL PINTO
AGED ABOUT 24 YEARS
#17-15-1204/2, KAPRIGUDDA
BEN APARTMENT, ATTAVARA
MANGALURU-575001
1F CELINE MATHIAS @ PINTO
C/O ARTHUR VICTOR MATHIAS
AGED ABOUT 57 YEARS
#2-528(4), ARADHAN
THARIKAMBLA, VTC:BAJPE
- 10 -
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
BAJPE POST - 574142
MANGALURU
1G ANITHA THELMA SALDANHA
C/O MELWYN DENIS SALDANHA
AGED ABOUT 47 YEARS
2-524/9, ASHIYANA, ABHIMAN
POPE LAYOUT, NEAR BAJPE POLICE STATION
KOLAMBE, BAJPE POST - 574142
MANGALURU
2. SMT. THERESA ALBUQUERQUE
D/O LATE SANTANA ALBUQURQUE
AGED ABOUT 74 YEARS
R/AT TARIKAMBLA, BAJPE
MANGALURU, D.K.
3. SMT. BENEDICTA ALBUQUERQUE
D/O LATE SANTANA ALBUQUERQUE
AGED ABOUT 71 YEARS
R/AT TARIKAMBLA, BAJPE
MANGALURU TALUK-574142 D.K.
4. SMT. ANJELINA ALBUQUERQUE
D/O LATE SANTANA ALBUQUERQUE
AGED ABOUT 68 YEARS
R/AT TARIKAMBLA, BAJPE
MANGALURU TALUK-574142 D.K
No.2 TO 4 ARE REP. BY
THEIR GPA HOLDER
CLIFFORD PEREIRA
S/O JOHN PEREIRA
AGED ABOUT 40 YEARS
R/AT TARIKAMBLA, BAJPE
MANGALURU, D.K.
- 11 -
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
5. SMT. THERESA ALBUQUERQUE
W/O LATE ELISA ALBUQUERQUE
AGED ABOUT 86 YEARS
R/AT MESEZ COLONY
NO. 62, THOKUR, KULAI POST
MANGALURU TALUK-574142, D.K.
[R6 TO R10 NARE THE LRS OF THE DECEASED
R5 V/O DATED 07.09.2022]
6. SRI JOSEPH ALBUQUERQUE
S/O LATE ELISAS ALBUQUERQUE
AGED ABOUT 66 YEARS
R/AT ST. JOSEPH ARCADE
OPP: BAJPE CHURCH, BAJPE POST
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.5 V/O DATED 07.09.2022
7. SMT. ELIZABETH DSOUZA
W/O VALERIAN DSOUZA
AGED ABUOT 62 YEARS
R/AT PRAJWAL HOUSE
SUNKADAKATTE MAIN ROAD
KOLAMBE POST, VIA BAJPE
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.5 V/O DATED 07.09.2022
5. SMT. CHRISTINE DSOUZA
W/O NAVEEN D/SOUZA
AGED ABOUT 49 YEARS
R/AT COLIN VILLAGE
DOOR NO.1-127
NEAR KALAVAR CHURCH
KALAVAR POST, VIA BAJPE
MANGALURU TALUK
- 12 -
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
LEGAL REPRESENTATIVE OF
RESPONDENT No.5 V/O DATED 07.09.2022
9. SRI ROBERT ALBUQUERQUE
S/O LATE ELISA ALBUQUERQUE
AGED ABOUT 54 YEARS
R/AT ST. JOSEPH ARCADE
OPP: BAJPE CHURCH, BAJPE POST
MANGALURU TALUK-574142 D.K.
NOW RESIDING AT:
ADKABARA HOUSE
BEHIND STATE BANK, BAJPE POST
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.5 V/O DATED 07.09.2022
10. SRI MAXIM ALBUQUERQUE
S/O LATE ELISA ALBUQUERQUE
AGED ABOUT 50 YEARS
THOKUR, KULAI POST
MANGALURU TALUK-574142.. D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.5 V/O DATED 07.09.2022
11. SMT. MAGDALINE ALBUQUERQUE
W/O LATE PASCAL ALBUQUERQUE
ADULT
R/AT KARANACHIL HOUSE
KARAMBR, BAJPE POST
MANGALURU TALUK-574142. D.K.
RESPONDENT No.12, 13, 14 ARE THE LRS OF
DECEASED R11, AMENDED V/O DT.07.09.2022
12. SMT. HELEN @ EMMY ALBUQUERQUE
D/O LATE PASCAL ALBUQUERQUE
ADULT
- 13 -
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
R/AT KARANACHIL HOUSE, KARAMBR
BAJPE POST, MANGALURU TALUK-574142. D.K.
NOW RESIDING AT :
W/O MOURICE D COSTA
ANTHONY KATTE, KARAMBAR
MALAVOOR VILLAGE, BAJPE POST
MANGALURU TALUK-574142, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.11 V/O DATED 07.09.2022
13. SRI FEDRIC ALBUQUERQUE
S/O LATE PASCAL ALBUQUERQUE
ADULT
R/AT KALAWARU VILLAGE
MANGALURU TALUK-574142, D.K.
NOW RESIDING AT:
ESHWARAKATTE HOUSE
NEAR POST OFFICE
MUDPERAR
MANGALURU TALUK-574166, D.K.
LEGAL REPRESENTATIVE OF
RESPONDENT No.11 V/O DATED 07.09.2022
14. SRI VINCENT ALBUQUERQUE
S/O LATE PASCAL ALBUQUERQUE
ADULT
R/AT KALAWARU VILLAGE
MANGALURU TALUK-574142, D.K.
NOW RESIDING AT:
DOOR NO.6-45,
MULOOR VILLAGE,KINNI KAMBLA POST
MANGALORE-574151.
LEGAL REPRESENTATIVE OF
RESPONDENT No.11 V/O DATED 07.09.2022
15. SRI JOHN ALBUQUERQUE
S/O LATE SANTANA ALBUQUERQUE
ADULT
- 14 -
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
R/AT KALAWARU VILLAGE
MANGALURU TALUK-574142, D.K.
ARE LRS OF DECEASED RESPONDENT No.15
AMENDED V/O DT.20.01.2023
16. KARNATAKA INDUSTRIAL AREA
DEVELOPMENT BOARD (KIADB)
BAIKAMPADY
MANGALURU, D.K.
REP. BY DISBURSEMENT INCHARGE
...RESPONDENTS
(BY SMT. AKSHATA SHARMA, ADV FOR R1(A-G);
SRI CYRIL PRASAD PAIS, ADVOCATE FOR
R6 TO R10, R12, R13;
SMT. SRUTI CHAGANTI, ADVOCATE FOR R2-R4;
R14 AND R16 - SD AND UNREPRESENTED)
THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 20.01.2018
PASSED IN R.A.NO.10/2016 ON THE FILE OF THE II
ADDITIONAL SENIOR CIVIL JUDGE AND CJM,
MANGALURU, D.K.
THESE APPEALS COMING ON FOR ORDERS THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
- 15 -
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
JUDGMENT
The appellants and the respondents and their
respective counsel in both the appeals are present.
2. The parties have filed the joint compromise
petition under Order XXIII Rule 3 of CPC wherein they
have settled the issues between the parties.
3. The parties have agreed that the entire
compensation in respect of item No.2 of the plaint
schedule property with interest and other benefits after
deducting a net amount of Rs.2,00,000/- shall be paid to
the legal representatives of Pascal Albuqurque, the
respondent Nos.12 to 14/defendant Nos.3 to 5.
4. The parties have agreed that the entire
compensation in respect of item No.3 of the plaint
schedule property with interest and other benefits after
deducting a net amount of Rs.2,00,000/- shall be paid to
Joseph Albuquerque, defendant No.1) (b) who is the
respondent No.6 herein.
- 16 -
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
5. The parties have agreed that the entire
compensation in respect of item No.4 of the plaint
schedule property with interest and other benefits shall be
paid to the legal heirs of Elias Albutquerque, defendant
No.1(b), (c), (d), (e), (f) who are respondent No.6, 7, 8, 9
and 10 in this appeal
6. The parties have agreed that the total amount
of Rs.8,00,000/- so deducted from item No.1 to 4 is to be
paid to the respondent No.1 to 4/plaintiff No.1 to 4 in
equal share of Rs.2,00,000/-.
7. The parties have understood the contents of the
compromise entered between them and also admitted the
terms of the compromise. Hence, the appeals are allowed
in terms of the compromise arrived between the parties.
8. The registry is directed to draw the decree in
terms of the compromise petition. The ranking of the
- 17 -
RSA No. 1114 of 2018
C/W RSA No. 863 of 2018
parties mentioned in the compromise petition is in terms
of R.S.A.No.863/2018.
9. Registry is directed to refund the Court fee in
accordance with law.
Sd/-
JUDGE
SN
