Karnataka High Court
Sri.Thippeswamy vs Sri.Honnurappa on 9 February, 2023
Bench: H.P.Sandesh
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RSA No. 753 of 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF FEBRUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
REGULAR SECOND APPEAL NO. 753 OF 2020 (PAR)
BETWEEN:
1. SRI.THIPPESWAMY
SON OF YENNAPPA,
SINCE DEAD BY HIS LRS.
1(a) SRI SIDDAGANGAMMA,
W/O LATE THIPPESWAMY,
AGED ABOUT 74 YEARS
1(b). SMT MANJULA
D/O LATE THIPPESWAMY,
AGED ABOUT 54 YEARS
1(c). VIJAYAMMA
D/O LATE THIPPESWAMY,
AGED ABOUT 54 YEARS
Digitally signed by
SHARANYA T 1(d). SMT PARVATHI
Location: HIGH D/O LATE THIPPESWAMY,
COURT OF
KARNATAKA AGED ABOUT 49 YEARS
1(e). SRI GOVINDARAJU
S/O LATE THIPPESWAMY,
AGED ABOUT 44 YEARS
1(f) SMT PUSHPAVATHI
D/O LATE THIPPESWAMY,
AGED ABOUT 70 YEARS
1(g). SRI MUDDU KRISHNA
S/O LATE THIPPESWAMY,
AGED ABOUT 38 YEARS
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RSA No. 753 of 2020
2. SRI THIMMANNA
S/O YENNAPPA,
AGED ABOUT 70 YEARS
3. SRI SOMANNA
S/O YENNAPPA,
SINCE DEAD BY HIS LRS.
3(a). SMT GANGAMMA,
W/O LATE SOMANNA
AGED ABOUT 64 YEARS
3(b). SMT GOWRAMMA
D/O LATE SOMANNA.
AGED ABOUT 46 YEARS
3(c). SMT LALITHAMMA
D/O LATE SOMANNA.
AGED ABOUT 44 YEARS
3(d) SMT LATHAMMA
D/O LATE SOMANNA.
AGED ABOUT 40 YEARS
3(e) SMT M KAVITHA
D/O LATE SOMANNA.
AGED ABOUT 40 YEARS
3(f). SMT SUNITHA
D/O LATE SOMANNA.
AGED ABOUT 38 YEARS
3(g). SRI S HARISHA
S/O LATE SOMANNA.
AGED ABOUT 34 YEARS
4. SMT BHEEMAKKA
D/O LATE YENNAPPA,
SINCE DEAD BY HER LRS.
4(a). SRI THIPPESWAMY
S/O KOLLARAPPA,
AGED ABOUT 44 YEARS
5. THIPPAMMA
W/O SANNARANGANNA,
AGED ABOUT 60 YEARS
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RSA No. 753 of 2020
ALL ARE R/O KARUVINAKATTE,
CHITRADURGA CITY.
6. SMT SHIVARUDRAMMA
W/O GULESWARA,
AGED ABOUT 55 YEARS
R/O KOTE EXTENSION,
C/O RADHAKRISHNA,
MOLAKALMURU TOWN
7. SRI MANJUNATHA
S/O PATHALINGAPPA,
AGED ABOUT 54 YEARS
R/O RAJENDRA NAGAR,
CHITRADURGA CITY
8. RAMESHA
S/O PATHALINGAPPA,
SINCE DEAD BY HIS LRS.
8(a). SMT LAKSHMIDEVI,
W/O LATE P RAMESHA,
AGED ABOUT 39 YEARS,
R/O THANIGEKAL VILLAGE,
HOSADURGA TALUK
...APPELLANTS
(BY SRI. S M ANEES AHMED, ADVOCATE)
AND:
1. SRI.HONNURAPPA
S/O GANGAPPA,
AGED ABOUT 65 YEARS
2. SRI CHANDRANNA
S/O GANGAPPA,
AGED ABOUT 64 YEARS
BOTH ARE R/O KARUVINAKATTE,
CHITRADURGA TOWN.
3. SRI PARAMESHWARAPPA
S/O THIMMAPPA,
AGED ABOUT 50 YEARS
R/O G.R. HALLY, CHITRADURGA CITY
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RSA No. 753 of 2020
4. SRI KESHAVAMURTHY,
S/O THIMMAPPA,
AGED ABOUT 40 YEARS.
5. SMT DEVAMMA
W/O THIMMAPPA,
AGED ABOUT 60 YEARS
R4 AND R5 ARE R/O OPP BASAVANNA TEMPLE,
RANGAIAHNA BAGILU, CHITRADURGA
6. SMT BASAMMA
W/O GANGAPPA,
SINCE DEAD BY HER LRS.
6(a). SMT SIDDAGANGAMMA,
W/O THIPPESWAMY,
AGED ABOUT 79 YEARS.
6(b). SMT PARVATHAMMA
W/O VEERABHADRAPPA,
AGED ABOUT 74 YEARS
6(c). SRI THIPPESWAMY
S/O GANGAPPA,
AGED ABOUT 69 YEARS
6(d). SMT CHANDRAMMA
W/O HANUMANTHAPPA,
AGED ABOUT 64 YEARS
6(e) SMT SUVARNAMMA
W/O THIPPESWAMY,
AGED ABOUT 59 YEARS.
6(f). SRI RAJANNA
S/O GANGAPPA,
AGED ABOUT 56 YEARS.
6(g). SRI RAMESH
S/O GANGAPPA,
AGED ABOUT 54 YEARS.
7. SMT RATHNAMMA
D/O GANGAPPA,
AGED ABOUT 68 YEARS
R/O MOLAKALMUR TOWN
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RSA No. 753 of 2020
8. SMT SHARADAMMA
D/O GANGAPPA,
SINCE DEAD BY HER LRS.
8(a). SMT VIJAYALAKSHMI,
D/O SHARADAMMA,
AGED ABOUT 50 YEARS
R/O KURUVINAKATTE CIRCLE,
NEAR AKKACHAMMA WELL,
CHITRADURGA TOWN
8(b). SMT CHANDRAMMA
S/O SHARADAMMA,
AGED ABOUT 54 YEARS,
R/O NARAYANAPURA CIRCLE,
KALYANADURGA TALUK,
ANANTHAPUR DIST,
AANDRA PRADESH
8(c). SMT GEETHAMMA
D/O SHARADAMMA,
AGED ABOUT 50 YEARS,
R/O GANDHI NAGAR,
CHALLAKERE TOWN
8(d). SRI NAGARAJA
S/O SHARADAMMA,
AGED ABOUT 44 YEARS,
R/O NEAR AKKACHAMMA WELL,
CHITRADURGA TOWN
8(e). SRI RAMESH
S/O SHARADAMMA,
AGED ABOUT 43 YEARS,
R/O NEAR AKKACHAMMA WELL,
CHITRADURGA TOWN
9. SMT SUSHEELAMMA
D/O GANGAPPA,
AGED ABOUT 64 YEARS,
R/O HARIHARA TOWN
10. SMT LALITHAMMA
D/O GANGAPPA,
AGED ABOUT 65 YEARS,
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RSA No. 753 of 2020
R/O BHAGATH SINGH NAGAR,
7TH CROSS, DAVANAGERE
...RESPONDENTS
THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 12.11.2019
PASSED IN RA NO.76/2015 ON THE FILE OF THE II
ADDL.SENIOR CIVIL JUDGE AT CHITRADURGA DISMISSING
THE APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 16.11.2015 PASSED IN OS NO.340/2009 ON THE FILE
OF THE II ADDL.CIVIL JUDGE AND JMFC, AT CHITRADURGA.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
This appeal was filed in the year 2020 and this Court
vide order dated 24.01.2023, granted two weeks time to
comply with the office objections on payment of cost of
Rs.1,500/- payable at the Registry, failing which to list the
matter for dismissal. Inspite of the same, cost is not paid and
the office objections are also not complied with till date.
Hence, the appeal is dismissed for non-compliance of office
objections.
Sd/-
JUDGE
ST
