Smt Udigalada Ningamma vs Smt. Siddamma
2023 Latest Caselaw 1244 Kant

                                                -1-
                                                        RSA No. 943 of 2020




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 9TH DAY OF FEBRUARY, 2023

                                           BEFORE

                            THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 943 OF 2020 (PAR)

                   BETWEEN:

                   1.    SMT. UDIGALADA NINGAMMA
                         W/O LATE THAMMADISIDDAIAH
                         AGED ABOUT 69 YEARS

                   2.    SRI. PRAKASH
                         S/O LATE THAMMADISIDDAIAH
                         AGED ABOUT 42 YEARS

                   3.    SRI. RACHAIAH
                         S/O LATE THAMMADISIDDAIAH
                         AGED ABOUT 40 YEARS

                   4.    SMT. MANGALA
                         W/O MAHADEVAIAH
                         AGED ABOUT 37 YEARS
Digitally signed
by SHARANYA T
Location: HIGH     5.    SMT. DODDAMMA
COURT OF                 W/O CHANDRASHEKARA
KARNATAKA
                         AGED ABOUT 44 YEARS

                         R/AT OLD ADIJAMBAVA STREET,
                         RAMASAMUDRA, CHAMARAJANAGAR TOWN.
                                                         ...APPELLANTS

                                (BY SRI. ASHITH RAJ, ADVOCATE)

                   AND:

                   1.    SMT. SIDDAMMA
                         D/O LATE SALEMUGAIAH
                             -2-
                                     RSA No. 943 of 2020




2.   SMT. RACHAMMA
     D/O LATE SALEMUGAIAH

3.   SMT. BASAMMA
     D/O LATE SALEMUGAIAH

4.   SMT. NINGAMMA
     D/O LATE SALEMUGAIAH

     ALL ARE R/AT K.S.D. QUARTERS,
     NEAR POLICE STATION,
     CHAMARAJANAGAR TOWN-571313.

5.   SMT. DODDAMMA
     W/O HUNCHAIAH

6.   SMT. MARININGAMMA
     W/O LATE NINGAIAH

7.   SMT. NINGAMMA
     D/O LATE RACHAIAH

8.   SMT. SIDDAMMA
     D/O LATE RACHAIAH

     R/AT K.S.D. QUARTERS,
     NEAR POLICE STATION,
     CHAMARAJANAGAR TOWN-571313.
                                       ...RESPONDENTS

     THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 05.07.2017
PASSED IN RA.NO.45/2012 ON THE FILE OF THE SENIOR
CIVIL JUDGE AND CJM, CHAMARAJANAGAR, ALLOWING THE
APPEAL AND SETTING ASIDE THE JUDGMENT AND DECREE
DATED 03.11.2010 PASSED IN OS.NO.177/2006 ON THE FILE
OF    THE  ADDITIONAL    CIVIL  JUDGE    AND   JMFC.,
CHAMARAJANAGAR.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                -3-
                                           RSA No. 943 of 2020




                          JUDGMENT

This appeal was filed in the year 2020 and this Court

vide order dated 24.01.2023, granted two weeks time to

comply with the office objections, failing which to list the

matter for dismissal. Inspite of the same, office objections

are not complied with till date. Hence, the appeal is

dismissed for non-compliance of office objections.

Sd/-

JUDGE

ST