Shri. Shivanand Shidrai Hosamane vs The Special Land Acquisition Officer
2023 Latest Caselaw 9715 Kant

Karnataka High Court

Shri. Shivanand Shidrai Hosamane vs The Special Land Acquisition Officer on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                              -1-
                                                                      NC: 2023:KHC-D:14392
                                                                        MFA No. 104358 of 2017




                                             IN THE HIGH COURT OF KARNATAKA,
                                                     DHARWAD BENCH

                                         DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                             BEFORE

                                      THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                      MISCELLANEOUS FIRST APPEAL NO.104358/2017(LAC)

                                 BETWEEN:

                                 SHRI SHIVANAND SHIDRAI HOSAMANE,
                                 AGE: ABOUT 45 YEARS,
                                 OCC: AGRICULTURE,
                                 R/O: MOLE, TAL: ATHANI,
                                 DIST: BELAGAVI,
                                 PIN CODE: 591322.
                                                                                    ...APPELLANT
                                 (BY SRI VITTHAL S. TELI, ADVOCATE)

                                 AND:

                                 1.   THE SPECIAL LAND
                                      ACQUISITION OFFICER,
                                      HIPPARAGI PROJECT,
                                      ATHANI-591304.

                                 2.   THE EXECUTIVE ENGINEER,
              Digitally signed
              by
                                      KARNATAKA NIRAVARI NIGIAM NIYAMIT,
              VIJAYALAKSHMI

                                      H.B.C. DIVISION,
VIJAYALAKSHMI M KANKUPPI
M KANKUPPI
              Date:
              2023.12.12
              13:23:02 +0530

                                      ATHANI-591304.
                                                                                ...RESPONDENTS


                                       THIS MFA IS FILED UNDER SECTION 54(1) OF LAND
                                 ACQUISITION ACT, 1894 PRAYING TO MODIFYING THE JUDGMENT
                                 AND AWARD JUDGMENT AND AWARD IN LAC NO.332/2011 DATED
                                 10.01.2013, PASSED BY THE ADDITIONAL SENIOR CIVIL JUDGE AND
                                 JMFC., ATHANI, AND ETC.,

                                     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                                 COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:14392
                                     MFA No. 104358 of 2017




                           ORDER

Today the matter is listed for compliance of office

objections for 7th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

SSP

CT-ASC