Nagappa S/O. Jinnappa Karennavar vs The Special Land Acquisition Officer
2023 Latest Caselaw 9711 Kant

Karnataka High Court

Nagappa S/O. Jinnappa Karennavar vs The Special Land Acquisition Officer on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                       -1-
                                                             NC: 2023:KHC-D:14388
                                                               MFA No. 103654 of 2018




                                   IN THE HIGH COURT OF KARNATAKA,
                                           DHARWAD BENCH

                              DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                 BEFORE

                           THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                           MISCELLANEOUS FIRST APPEAL NO.103654/2018(LAC)

                      BETWEEN:

                      1.   NAGAPPA S/O. JINNAPPA KARENNAVAR,
                           AGED ABOUT 9, OCC:AGRICULTURE,
                           R/O: HOLIINAGALAPUR, TQ:BAILHONGAL,
                           DIST:BELAGAVI - 580 001.

                      2.   SRI CHANDRASHEKHAR
                           S/O. KALLAPPA AWARADI,
                           R/O: HOLIINAGALAPUR,
                           TQ: BAILHONGAL,
                           DIST: BELAGAVI - 580 001.
                                                                         ...APPELLANTS
                      (BY SRI K. ANANDKUMAR, ADVOCATE)

                      AND:

                      1.   THE SPECIAL LAND ACQUISITION OFFICER
VIJAYALAKSHMI
                           MALAPRABHA NO.III DHARWAD - BAGALKOT,
M KANKUPPI
                           DIST:DHARWAD - 580 003.
Digitally signed by
VIJAYALAKSHMI M
KANKUPPI
Date: 2023.12.12      2.   THE EXECUTIVE ENGINEER,
13:22:13 +0530
                           M.L.B.C.C DIVISION NO.2,
                           KARNATAKA NIRAVARI NIGAM LTD.,
                           NAVILUTEERTH, TQ:SAVADATTI,
                           DIST:BELAGAVI - 591 126.
                                                                       ...RESPONDENTS

                           THIS MFA IS FILED UNDER SECTION 54(1) OF THE LAND
                      ACQUISITION ACT, PRAYING TO MODIFY THE JUDGMENT AND
                      DECREE DATED 21.06.2012 PASSED IN LAC NO.329/2011 BY
                      LEARNED SENIOR CIVIL JUDGE, BAILHONGAL AND ETC.,

                          THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                      COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:14388
                                      MFA No. 103654 of 2018




                           ORDER

Learned counsel for the appellant has filed a memo

for seeking to withdraw the appeal.

The memo is placed on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

SSP

CT-ASC