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Smt. Annamary vs Sri. Francis
2023 Latest Caselaw 9699 Kant

Citation : 2023 Latest Caselaw 9699 Kant
Judgement Date : 7 December, 2023

Karnataka High Court

Smt. Annamary vs Sri. Francis on 7 December, 2023

Author: P.S.Dinesh Kumar

Bench: P.S.Dinesh Kumar

                                                -1-
                                                           NC: 2023:KHC:44295-DB
                                                             RFA No. 860 of 2019




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                              PRESENT
                          THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
                                                 AND
                   THE HON'BLE MR. JUSTICE T.G. SHIVASHANKARE GOWDA
                         REGULAR FIRST APPEAL NO. 860 OF 2019 (PAR)
                   BETWEEN:

                   1.    SMT. ANNAMARY
Digitally signed         D/O FRANCIS
by YASHODHA N            W/O INFANT VIJAY
Location: HIGH           AGED 29 YEARS
COURT OF
KARNATAKA                RESIDING AT NO.5, 5TH CROSS
                         RAMACHANDRA LAYOUT
                         LINGARAJAPURA
                         BANGALORE-560 084

                   2.    SRI. ANTHONY
                         S/O FRANCIS
                         AGED 27 YEARS
                         RESIDING AT NO.63, MESTRIPALYA
                         ST.ANNE'S CHURCH STREET
                         RACHENAHALLI, AC POST
                         BANGALORE-560 084                              ...APPELLANTS

                   (BY SHRI. J. VASANTH ADITHYA, ADVOCATE)

                   AND:

                   1.    SRI. FRANCIS
                         S/O LATE RAYAPPA
                         AGED 55 YEARS
                         RESIDING AT NO.63, MESTRI PALYA
                         ST.ANNE'S CHURCH STREET
                         RACHENAHALLI, AC POST
                         BANGALORE-560 045
                             -2-
                                       NC: 2023:KHC:44295-DB
                                           RFA No. 860 of 2019




2.   SRI. K. GANGAPPA
     S/O LATE SIVARAMAIAH
     AGED 75 YEARS
     RESIDING AT NO.13
     PUTTANA COMPOUND
     ASHWATHNAGAR
     SANJAYNAGAR POST
     BANGALORE-560 094

3.   SRI. K.N. RAO
     S/O LATE K.V. RAO
     AGED 60 YEARS
     RESIDING AT NO.2
     LAKEVIEW DEFENCE COLONY
     JALAHALLI WEST
     BANGALORE-560 015

4.   SRI. CHINNANNA @ CHINNAPPA
     S/O SRI. BAGEPPA
     AGED 65 YEARS
     RESIDING AT MESTRI PALYA
     ST.ANNE'S CHURCH STREET
     RACHENAHALLI, AC POST
     BANGALORE-560 045

5.   SMT. R. SUGUNA
     W/O SRI. REDDY VEERANNA
     AGED 45 YEARS
     RESIDING AT NO.140
     "KARTHIK", 10TH MAIN
     5TH CROSS, RMV EXTENSION
     BANGALORE-560 080                            ...RESPONDENTS

 (R1 - SERVED;
  VIDE ORDER DATED 13.02.2023 SERVICE IS
  NOTICE TO R2 & R3 ARE HELD SUFFICIENT)

      THIS RFA IS FILED UNDER SECTION 96 OF THE CPC, AGAINST THE
JUDGMENT     AND     DECREE   DATED    01.10.2018    PASSED   IN
O.S.NO.2392/2013 ON THE FILE OF THE XLIII ADDITIONAL CITY CIVIL
AND SESSION JUDGE, BENGALURU, REJECTING PLAINT UNDER ORDER
VII RULE 11 OF CPC FOR PARTITION AND SEPARATE POSSESSION.
     THIS   RFA, COMING     ON    FOR   ORDERS,       THIS   DAY,
P.S.DINESH KUMAR, J., DELIVERED THE FOLLOWING:
                               -3-
                                         NC: 2023:KHC:44295-DB
                                              RFA No. 860 of 2019




                           JUDGMENT

Shri J.Vasanth Adithya, learned advocate for the

appellants has filed a memo of even date seeking leave to

withdraw this appeal.

2. Memo be kept in record. Leave granted. This appeal

is dismissed as withdrawn.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

YN

 
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