Citation : 2023 Latest Caselaw 9218 Kant
Judgement Date : 4 December, 2023
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NC: 2023:KHC:43620-DB
RFA No. 276 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF DECEMBER, 2023
PRESENT
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR. JUSTICE T.G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 276 OF 2023
BETWEEN:
1. SALMA BANU
D/O SYED MIRZA
AGED 35 YEARS
2. ASSMA BANU
D/O SYED MIRZA
AGED 33 YEARS
3. NAGINA BANU
D/O SYED MIRZA
AGED 32 YEARS
4. NAFFISA
D/O SYED MIRZA
AGED 31 YEARS
Digitally signed
by YASHODHA N APPELLANTS NO.1 TO 4 ARE
Location: HIGH RESIDING AT CHIKKABETTAHALLI VILLAGE
COURT OF VIDYARANYAPURA POST
KARNATAKA BENGALURU-560 097 ...APPELLANTS
(BY SHRI. C. SACHIN, ADVOCATE)
AND:
SRI. DODDAMUNIYAPPA
SINCE DECEASED BY HIS LRS
1. SMT. AKKAYAMMA
D/O LATE DODDAMUNIYAPPA
AGED 55 YEARS
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NC: 2023:KHC:43620-DB
RFA No. 276 of 2023
2. SMT. JALAMMA
D/O LATE DODDAMUNIYAPPA
AGED 50 YEARS
3. SMT. ANJINAMMA
D/O LATE DODDAMUNIYAPPA
AGED 48 YEARS
4. SRI. MUNIRAJU
S/O LATE DODDAMUNIYAPPA
AGED 45 YEARS
5. SRI. JAGADISH
S/O LATE DODDAMUNIYAPPA
AGED 40 YEARS
6. SMT. SHANTHAMMA
D/O LATE DODDAMUNIYAPPA
AGED 38 YEARS
7. SRI. RAMESH
S/O LATE SH. CHIKKAMUNIYAPPA
AGED 39 YEARS
8. SRI. CHANDRA
S/O LATE SH. CHIKKAMUNIYAPPA
AGED 37 YEARS
9. SRI. SHANKAR
S/O LATE SH. MUNIANJINAPPA
AGED 40 YEARS
10. ANAND
S/O LATE SH. MUNIANJINAPPA
AGED 36 YEARS
RESPONDENT NOS.1 TO 10 ARE
RESIDING AT CHIKKABETTAHALLI VILLAGE
YELAHANKA
BENGALURU NORTH TALUK
BENGALURU
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NC: 2023:KHC:43620-DB
RFA No. 276 of 2023
DURGESH
SINCE DEAD BY HIS LRS
11. SMT. KAVITHA
W/O LATE DURGESH
AGED 45 YEARS
12. SRI. PAVAN D
S/O LATE DURGESH
AGED 29 YEARS
13. VENKATESH
S/O LATE DURGESH
AGED 24 YEARS
RESPONDENTS NO.11-13 ARE
RESIDING AT NO.100
CHIKKABETTAHALLI VILLAGE,
AK COLONY, VIDYARANYAPURA POST
BENGALURU-560 097
SYED MIRZA
SINCE DEAD BY HIS LRS
14. SYED NISAR
S/O SYED MIRZA
MAJOR
15. TABASUM
D/O SYED MIRZA
MAJOR
RESPONDENTS NO.14 AND 15 ARE
RESIDING AT CHIKKABETTAHALLI VILLAGE
VIDYARANYAPURA POST
BENGALURU-560 097
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NC: 2023:KHC:43620-DB
RFA No. 276 of 2023
16. SMT. JAMEELA BANU
W/O SH. SYED JABBAR
AGED ABOUT 53 YEARS
RESIDING AT CHIKKABETTAHALLI VILLAGE
VIDYARANYAPURA POST
BENGALURU-560 097
17. SMT. VARALAKSHAMAMMA
W/O LATE MADDURAPPA @ RAJENDRA
AGED 70 YEARS
NO.111/1, NEAR URDU SCHOOL
VIDYARANYAPURA POST
BENGALURU-560 092
18. M. MUNIRAJU
S/O LATE MADDURAPPA @ RAJENDRA
AGED 44 YEARS
NO.111/1, NEAR URDU SCHOOL
VIDYARANYAPURA POST
BENGALURU-560 092
19. SMT. MUNIANJINAMMA
W/O POOJABAILAIAH
AGED ABOUT 80 YEARS
RESIDING AT SONDEKOPPA VILLAGE
DASANAPURA HOBLI
BENGALURU NORTH TALUK ...RESPONDENTS
(BY SHRI. K. NARASIMHA MURTHY, ADVOCATE FOR R1 TO R13;
SHRI. C.R. CHANDRASHEKAR, ADVOCATE FOR R14 TO R16;
SMT. RATNA BAI, ADVOCATE FOR R19;
R17 & R18 ARE SERVED)
THIS RFA IS FILED UNDER SECTION 96 R/W ORDER 41 RULE 1 OF
CPC., AGAINST THE JUDGMENT AND DECREE DATED 14.09.2022
PASSED IN OS No.689/2012 ON THE FILE OF THE XV ADDITIONAL
CITY CIVIL AND SESSIONS JUDGE, BENGALURU, DECREEING THE SUIT
FOR DECLARATION.
THIS RFA, COMING ON FOR ADMISSION, THIS DAY,
P.S.DINESH KUMAR, J., DELIVERED THE FOLLOWING:
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NC: 2023:KHC:43620-DB
RFA No. 276 of 2023
JUDGMENT
Shri C.Sachin, learned advocate for the appellants has
filed a memo of even date seeking leave to withdraw this
appeal.
2. Memo be kept in record. Leave granted. This
appeal is accordingly dismissed as withdrawn.
3. Registry is directed to refund court fee to the
appellants in accordance with law.
No costs.
Sd/-
JUDGE
Sd/-
JUDGE
YN
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