Murughendra Fishing Co Coperative ... vs The State Of Karnataka And Ors
2023 Latest Caselaw 9205 Kant

Karnataka High Court

Murughendra Fishing Co Coperative ... vs The State Of Karnataka And Ors on 4 December, 2023

Author: R.Devdas

Bench: R.Devdas

                                                -1-
                                                  NC: 2023:KHC-K:8968-DB
                                                        WA No. 200146 of 2023




                                 IN THE HIGH COURT OF KARNATAKA,
                                        KALABURAGI BENCH
                             DATED THIS THE 4TH DAY OF DECEMBER, 2023

                                             PRESENT

                                THE HON'BLE MR. JUSTICE R.DEVDAS
                                                AND
                                 THE HON'BLE MR. JUSTICE C M JOSHI

                             WRIT APPEAL NO. 200146 OF 2023 (CS-RES)

                      BETWEEN:

                           MURUGHENDRA FISHING CO-OPERATIVE SOCIETY,
                           MAMADAPUR, TQ: BABALESHWAR,
                           DIST: VIJAYAPURA,
                           REPRESENTED BY ITS PRESIDENT
                           SANGANNA S/O VITHAL NAYAK,
                           AGED ABOUT:     YEARS,
                           OCC: FISH EATERY
                           R/O MAMADAPUR VILLAGE,
                           TQ: BABALESHWAR, DIST: VIJAYAPURA.

                                                                  ...APPELLANT
Digitally signed by
SOMANATH              (BY SRI. SHRAVAN KUMAR MATH, ADVOCATE)
PENTAPPA MITTE
Location: High
                      AND:
Court of Karnataka
                      1.   THE STATE OF KARNATAKA,
                           REPRESENTED BY ITS SECRETARY,
                           DEPARTMENT OF ANIMAL HUSBANDRY
                           AND FISHERIES,
                           VIHDAN SOUDHA, AMBEDKAR VEEDHI,
                           BENGLAURU-560001.

                      2.   THE DIRECTOR OF FISHERIES,
                           3RD FLOOR, PODIUM BLOCK,
                           VISHVESHWARAYYA TOWER,
                           DR. B.R AMBEDKAR VEEDHI,
                           BENGALURU-560001.
                            -2-
                             NC: 2023:KHC-K:8968-DB
                                     WA No. 200146 of 2023




3.   JOINT DIRECTOR OF FISHERIES,
     MATSYA BHAVAN,
     RAMATEERTHA NAGAR,
     BELAGAVI.

4.   DEPUTY DIRECTOR OF FISHERIES,
     NEAR B.S.N.L,
     VIJAYAPURA-586101.

5.   SENIOR ASSISTANT DIRECTOR,
     DEPARTMENT OF FISHERIES,
     NEAR B.S.N.L, VIJAYAPURA-586101.

6.   ASSISTANT DIRECTOR OF FISHERIES,
     VIJAYAPURA-586101.

                                           ...RESPONDENTS

     THIS WRIT APPEAL IS FILED U/SEC. 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO, SET ASIDE THE
FINAL ORDER DATED 23.08.2023 PASSED BY THE LEARNED
SINGLE JUDGE IN WRIT PETITION NO.202361 OF 2023 AND TO
FURTHER ALLOW THE WRIT PETITION AS PRAYED FOR, IN THE
INTEREST OF JUSTICE.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
R.DEVDAS, J., DELIVERED THE FOLLOWING:


                       JUDGMENT

R.DEVDAS J., (ORAL);

Learned counsel for the appellant has filed a memo

dated 29.11.2023 stating that the prayer made in the writ

appeal has become infructuous and therefore the appellant

may be permitted to withdraw the appeal.

NC: 2023:KHC-K:8968-DB

2. The memo is taken on record subject to all just

exceptions.

3. Accordingly, the writ appeal stands dismissed

as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

MSR