Sri Jagadeesh S/O. Basappa Goundi vs Sri Amrut S/O Suresh Kalburgi
2023 Latest Caselaw 9194 Kant

Karnataka High Court

Sri Jagadeesh S/O. Basappa Goundi vs Sri Amrut S/O Suresh Kalburgi on 4 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                               -1-
                                                                     NC: 2023:KHC-D:14088
                                                                       MFA No. 101864 of 2022




                                               IN THE HIGH COURT OF KARNATAKA,
                                                       DHARWAD BENCH

                                          DATED THIS THE 4TH DAY OF DECEMBER, 2023

                                                            BEFORE

                                       THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                      MISCELLANEOUS FIRST APPEAL NO.101864/2022(MV-I)

                                 BETWEEN:

                                 SRI JAGADEESH S/O. BASAPPA GOUNDI,
                                 AGE: 30 YEARS, OCC: EMPLOYEE,
                                 R/O: 2ND CROSS, SAHADEV NAGAR,
                                 OLD-HUBBALLI, HUBBALLI - 580 024.
                                                                                   ...APPELLANT
                                 (BY SRI ANJANEYA M., ADVOCATE)

                                 AND:

                                 1.    SRI AMRUT S/O. SURESH KALBURGI,
                                       AGE: 37 YEARS, OCC: BUSINESS,
                                       R/O: NEAR VIVEKANANDA SCHOOL,
                                       ARVIND NAGAR, HUBBALLI,
                                       TQ: HUBBALLI, DIST: DHARWAD - 580 024.

                                 2.   THE NEW INDIA ASSURANCE COMPANY LIMITED
                                      BY ITS DIVISIONAL OFFICE,
              Digitally signed
              by
              VIJAYALAKSHMI
VIJAYALAKSHMI M KANKUPPI
M KANKUPPI
                                      SHRINATH COMPLEX,
                                      NEW COTTON MARKET,
              Date:
              2023.12.08
              12:45:41 +0530


                                      HUBBALLI-580029
                                                                             ...RESPONDENTS
                                 (BY SMT. PREETI SHASHANK, ADVOCATE FOR R2)

                                      THIS MFA IS FILED UNDER SECTION 173 (1) OF MOTOR
                                 VEHICLES ACT, 1988, PRAYING TO CALL FOR THE RECORDS HEAR
                                 THE PARTIES AND MAY KINDLY BE MODIFIED THE JUDGMENT AND
                                 AWARD DATED 11.03.2022 BY ENHANCING THE COMPENSATION IN
                                 MVC NO.153/2020, PASSED BY THE I ADDITIONAL SENIOR CIVIL
                                 JUDGE AND MOTOR ACCIDENT CLAIMS TRIBUNAL, HUBBALLI, BY
                                 ALLOWING THIS APPEAL WITH COST AND ETC.,

                                     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                                 COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:14088
                                     MFA No. 101864 of 2022




                           ORDER

Learned counsel for the appellant has filed a memo

seeking to withdraw the appeal.

Memo is placed on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

SSP

CT-ASC