Sri S T Shivashankar vs Chief Executive Officer
2023 Latest Caselaw 11421 Kant

Karnataka High Court

Sri S T Shivashankar vs Chief Executive Officer on 21 December, 2023

Author: N S Sanjay Gowda

Bench: N S Sanjay Gowda

                                       -1-
                                                   NC: 2023:KHC:46825
                                                   RP No. 505 of 2023




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                   DATED THIS THE 21ST DAY OF DECEMBER, 2023

                                     BEFORE
                   THE HON'BLE MR JUSTICE N S SANJAY GOWDA
                        REVIEW PETITION NO. 505 OF 2023
            BETWEEN:

            1.    SRI S T SHIVASHANKAR
                  ( S T SHIVASHANKAR)
                  S/O THIMMEGOWDA
                  AGED ABOUT 48 YEARS
                  R/AT K SHINGENAHALLI VILLAGE
                  DANGINAHALLI HOBLI
                  CHANNARAYAPTNA TALUK
                  HASSAN DISTRICT 573116

                  WORKING AS
                  THE BILL COLLECTYOR
                  NORANAKKI GRAM PANCHAYATH
                  NORANAKKI GATE POST
                  CHANANRAYAPATNA
                  HASSAN DISTRICT 573116
                                                        ...PETITIONER
Digitally
signed by   (BY SRI. BALARAJ A C., ADVOCATE)
KIRAN
KUMAR R
Location:
            AND:
HIGH
COURT OF    1.    CHIEF EXECUTIVE OFFICER
KARNATAKA
                  TALUK PANCHAYATH
                  CHANNARAYAPATNA
                  HASSAN DISTRICT 573116.

            2.    PANCHAYATH DEVELOPMENT OFFICER
                  NORANAKKI GRAMA PANCHAYATH
                  NORANAKKI GATE POST
                  CHANNARYAPATNA
                  HASSAN DISTRICT 573116.
                           -2-
                                      NC: 2023:KHC:46825
                                      RP No. 505 of 2023




3.   THE PRESIDENT
     NORANAKKI GRAM PANCHAYATH
     NORANAKKI GATE POST
     CHANNARAYAPATNA
     HASSAN DISTRICT 573116.

4.   SRI P N SOMASHEKARA
     S/O NANJE GOWDA, AGED 46 YEARS
     R/AT PADUVANAHALLI VILLAGE
     N BINDENAHALLI POST
     DANDINGANAHALLI HOBLI
     CHANNARAYAPATNA TALUK
     HASSAN DISTRICT 573116

     WORKING AS WATERMAN
     NORAHAKKI GRAMA PANCHAYATH
     NORANAKKI GATE POST
     BENDENAHALLI 573116
                                         ...RESPONDENTS
(BY SRI. B.RAVINDRANATH, AGA)

     THIS REVIEW PETITION FILED UNDER ORDER XLVII RULE
1(a) READ WITH SECTION 114 OF THE CODE OF CIVIL
PROCEDURE, 1908 PRAYING TO CLL FOR THE RECORDS OF
W.P.No.2819 OF 2021 (S-RES) DISPOSED ON 07.09.2023 AND
REVIEW THE JUDGMENT DATED:07.09.2023 AND BE PLEASED
TO RESTORE THE WRIT PETITION ON FILE TO AFFORD
REASONABLE OPPORTUNITY TO THE PETITIONER THE FILE HIS
STATEMENT OF OBJECTIONS AND TO CONTEST THE WRIT
PETITION ON MERITS, ETC.

     THIS REVIEW PETITION, COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:

                        ORDER

1. Heard.

2. No grounds.

NC: 2023:KHC:46825

3. Review Petition is rejected.

4. In view of disposal of Review Petition, I.A. for stay

does not survive for consideration and is, accordingly,

disposed of.

Sd/-

JUDGE

HNM