Karnataka High Court
Sri K H Srinivas vs State Of Karnataka on 20 December, 2023
Author: V Srishananda
Bench: V Srishananda
-1-
NC: 2023:KHC:46622
RFA No. 997 of 2014
C/W RFA No. 998 of 2014
RFA No. 999 of 2014
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE V SRISHANANDA
REGULAR FIRST APPEAL NO. 997 OF 2014
(PAR/INJ)
C/W
REGULAR FIRST APPEAL NO. 998 OF 2014,
REGULAR FIRST APPEAL NO. 999 OF 2014
IN RFA 997/2014
BETWEEN:
SRI K H SRINIVAS
AGED ABOUT 46 YEARS,
S/O SRI.K.L.SRIHARI,
RESIDING AT NO.54,
KANNAYAKANA AGRAHARA,
Digitally ANEKAL TALUK-562106
signed by R
MANJUNATHA ...APPELLANT
Location:
HIGH COURT (BY SRI. D.SELVAKUMAR, ADVOCATE FOR
OF
KARNATAKA SRI. MANJUNATH PRASAD H N., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
FOREST DEPARTMENT,
M.S.BUILDING,
DR.AMBEDKAR VEEDHI,
BANGALORE-560 001
-2-
NC: 2023:KHC:46622
RFA No. 997 of 2014
C/W RFA No. 998 of 2014
RFA No. 999 of 2014
2. THE CHIEF CONSERVATOR OF
FOREST OF KARNATAKA (GENERAL),
ARANYA BHAVAN, 18TH CROSS,
MALLESWARAM,
BANGALORE-560 003
3. THE BANGALORE METROPOLITAN
TASK FORCE, C/O MAHANAGARA PALIKE,
N.R.SQUARE,
BANGALORE-560 002
4. THE DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT,
BANGALORE-560001
5. THE DEPUTY CONSERVATOR OF FORESTS
FOREST DEPARTMENT,
AARANYA BHAVAN, 18TH CROSS,
MALLESHWARAM,
BANGALORE-560 003
6. THE ASSISTANT CONSERVATOR OF FORESTS
FOREST DEPARTMENT,
TANK SUB-DIVISION,
AARANYA BHAVAN, 18TH CROSS,
MALLESHWARAM,
BANGALORE-560 003
7. THE RANGE FOREST OFFICER
FOREST DEPARTMENT,
AARANYA BHAVAN, 18TH CROSS,
MALLESHWARAM,
BANGALORE-560 003
8. BANGALORE DEVELOPMENT AUTHORITY
T.CHOWDAIAH ROAD,
-3-
NC: 2023:KHC:46622
RFA No. 997 of 2014
C/W RFA No. 998 of 2014
RFA No. 999 of 2014
KUMARA KRUPA WEST,
BANGALORE-560 020
BY ITS COMMISSIONER
...RESPONDENTS
(BY SRI. AJAY KUMAR M., ADVOCATE FOR R8
SRI. T.P.MALIPATIL, AGA FOR R1 TO R7)
THIS RFA IS FILED U/SEC.9A6 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED26.02.2014 PASSED IN
O.S.319/2002 ON THE FILE OF THE XXVII-ADDL. CITY CIVIL
JUDGE, BENGALURU, DISMISSING THE SUIT FOR PERMANENT
INJUNCTION.
IN RFA 998/2014
BETWEEN
SRI K H RADHESHYAM
AGED ABOUT 44 YEARS,
S/O SRI.K.L.SRIHARI,
RESIDING AT NO.54,
KANNAYAKANA AGRAHARA,
ANEKAL TALUK-562106
...APPELLANT
(BY SRI. D.SELVAKUMAR, ADVOCATE FOR
SRI. MANJUNATH PRASAD H N., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
FOREST DEPARTMENT,
M.S.BUILDING,
DR.AMBEDKAR VEEDHI,
-4-
NC: 2023:KHC:46622
RFA No. 997 of 2014
C/W RFA No. 998 of 2014
RFA No. 999 of 2014
BANGALORE-560 001
2. THE CHIEF CONSERVATOR OF
FOREST OF KARNATAKA (GENERAL),
ARANYA BHAVAN, 18TH CROSS,
MALLESWARAM,
BANGALORE-560 003
3. THE BANGALORE METROPOLITAN
TASK FORCE, C/O MAHANAGARA PALIKE,
N.R.SQUARE, BANGALORE-560 002
4. THE DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT,
BANGALORE-560001.
5. THE DEPUTY CONSERVATOR OF FORESTS
FOREST DEPARTMENT,
AARANYA BHAVAN, 18TH CROSS,
MALLESHWARAM,
BANGALORE-560 003
6. THE ASSISTANT CONSERVATOR OF FORESTS
FOREST DEPARTMENT,
TANK SUB-DIVISION,
AARANYA BHAVAN, 18TH CROSS,
MALLESHWARAM,
BANGALORE-560 003
7. THE RANGE FOREST OFFICER
FOREST DEPARTMENT,
AARANYA BHAVAN, 18TH CROSS,
MALLESHWARAM,
BANGALORE-560 003
8. BANGALORE DEVELOPMENT AUTHORITY
T.CHOWDAIAH ROAD,
-5-
NC: 2023:KHC:46622
RFA No. 997 of 2014
C/W RFA No. 998 of 2014
RFA No. 999 of 2014
KUMARA KRUPA WEST,
BANGALORE-560 020
BY ITS COMMISSIONER
......RESPONDENTS
(BY SRI. AJAY KUMAR M., ADVOCATE FOR R8
SRI. T.P.MALIPATIL, AGA FOR R1 TO R7)
THIS RFA IS FILED U/SEC.96 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED26.02.2014 PASSED IN
O.S.319/2002 ON THE FILE OF THE XXVII-ADDL. CITY CIVIL
JUDGE, BENGALURU, DISMISSING THE SUIT FOR PERMANENT
INJUNCTION.
IN RFA 999/2014
BETWEEN
SRI K G GIRIDHAR
AGED ABOUT 40 YEARS,
S/O SRI. K.L. SWAMY,
R/AT NO. 54,
KANNAYAKANA AGRAHARA,
ANEKAL TALUK-562106
...APPELLANT
(BY SRI. HARIDAS BHAT V, ADVOCATE)
AND
1. STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY,
FOREST DEPARTMENT,
M.S. BUILDING,
DR. AMBEDKAR VEEDHI,
BANGALORE-560 001.
-6-
NC: 2023:KHC:46622
RFA No. 997 of 2014
C/W RFA No. 998 of 2014
RFA No. 999 of 2014
2. THE CHIEF CONSERVATOR OF
FOREST OF KARNATAKA (GENERAL),
ARANYA BHAVAN, 18TH CROSS,
MALLESWARAM,
BANGALORE-560 003.
3. THE BANGALORE METROPOLITAN
TASK FORCE, C/O. MAHANAGARA PALIKE,
N.R. SQUARE, BANGALORE-560 002.
4. THE DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT,
BANGALORE.
5. THE DEPUTY CONSERVATOR OF
FORESTS, FOREST DEPARTMENT,
AARANYA BHAVAN, 18TH CROSS,
MALLESHWARAM,
BANGALORE-560 003.
6. THE ASSISTANT CONSERVATOR
OF FORESTS, FOREST DEPARTMENT,
TANK SUB-DIVISION, AARANYA BHAVAN,
18TH CROSS, MALLESHWARAM,
BANGALORE-560 003.
7. THE RANGE FOREST OFFICER
FOREST DEPARTMENT,
AARANYA BHAVAN, 18TH CROSS,
MALLESHWARAM,
BANGALORE-560 003.
8. BANGALORE DEVELOPMENT AUTHORITY
T. CHOWDAIAH ROAD,
KUMARA KRUPA WEST,
-7-
NC: 2023:KHC:46622
RFA No. 997 of 2014
C/W RFA No. 998 of 2014
RFA No. 999 of 2014
BANGALORE-560 020.
BY ITS COMMISSIONER
....RESPONDENTS
(BY SRI. AJAY KUMAR M., ADVOCATE FOR R8
SRI. T.P.MALIPATIL, AGA FOR R1 TO R7)
THIS RFA IS FILED U/SEC.96 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED26.02.2014 PASSED IN
O.S.317/2002 ON THE FILE OF THE XXVII-ADDL. CITY CIVIL
JUDGE, BENGALURU, DISMISSING THE SUIT FOR PERMANENT
INJUNCTION.
THESE APPEALS, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the appellants in RFA
Nos.997/2014, 998/2014 and 999/2014 have filed a
memo. Memo reads as under:
"It is submitted that the above cases may
be dismissed as not pressed, in the interest of
justice."
NC: 2023:KHC:46622
2. In view of the memo, appeals stands dismissed as
not pressed.
Sd/-
JUDGE
MR
