Karnataka High Court
Yallappa Dyamappa Guggari vs Gouravva W/O Hanamant Guggari on 11 December, 2023
Author: H.P.Sandesh
Bench: H.P.Sandesh
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NC: 2023:KHC-D:14514-DB
RFA No. 100132 of 2014
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 11TH DAY OF DECEMBER, 2023
PRESENT
THE HON'BLE MR JUSTICE H.P.SANDESH
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
REGULAR FIRST APPEAL NO. 100132 OF 2014 (PAR/POS)
BETWEEN:
1. SHRI. YALLAPPA DYAMAPPA GUGGARI,
@ NAIKAR,
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O: BUDIGOPPA-591 126,
TQ: SAUNDATTI, DIST: BELGAUM.
2. SMT. MALLAVVA W/O. DYAMAPPA GUGGARI,
@ NAIKAR,
AGE: 88 YEARS, OCC: HOUSEHOLD,
R/O: BUDIGOPPA - 591 126,
TQ: SAUNDATTI, DIST: BELGAUM.
3. SMT. YALLAVVA W/O. SHIVAPPA KADAKOL,
AGE: 61 YEARS, OCC: HOUSEHOLD,
R/O: BADLI - 591 117,
Digitally signed
by SAROJA
HANGARAKI
Location:
HIGH COURT
SAROJA OF
HANGARAKI KARNATAKA
DHARWAD
BENCH
TQ: SAUNDATTI, DIST: BELGAUM.
Date:
2023.12.15
13:30:01
+0530
4. SMT. SIDDAVVA W/O. DYAMANAIK NAIKAR,
AGE: 55 YEARS, OCC: HOUSEHOLD,
R/O: JAKABAL - 591 117,
TQ: SAUNDATTI, DIST: BELGAUM.
5. SHRI. NAGAPPA DYAMAPPA GUGGARI
@ NAIKAR,
AGE: 51 YEARS, OCC: AGRICULTURE,
R/O: BUDIGOPPA - 591 126,
TQ: SAUNDATTI, DIST: BELGAUM.
6. SHRI. BASAVARAJ DYAMAPPA GUGGARI
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NC: 2023:KHC-D:14514-DB
RFA No. 100132 of 2014
@ NAIKAR,
AGE: 47 YEARS, OCC: AGRICULTURE,
R/O: BUDIGOPPA - 591 126,
TQ: SAUNDATTI, DIST: BELGAUM.
7. SMT. MUTTAVVA
W/O. HONNAPPA DAGAPPANAVAR,
AGE: 44 YEARS, OCC: HOUSEHOLD,
R/O: YARAZARVI, TQ: SAUNDATTI,
DIST: BELGAUM,
NOW AT BUDIGOPPA - 591 126
TQ: SAUNDATTI, DIST: BELGAUM.
8. SMT. KENCHAVVA
W/O. MARUTI KADAMMANAVAR,
AGE: 41 YEARS, OCC: HOUSEHOLD,
R/O: TORANAGATTI-591 114,
TQ: RAMDURG, DIST: BELGAUM.
9. FAKIRAVVA W/O. MARUTI GANIYAL,
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: TORANAGATTI-591 114,
TQ: RAMDURG, DIST: BELGAUM.
9(A). SRI. GANGAPPA MARUTI GANIYAL
AGE: MAJOR, OCC: AGRICULTURE.
9(B). SMT. SOUJANYA MARUTI GANIYAL
AGE: MAJOR, OCC: HOUSEHOLD WORK,
ALL RESIDENTS OF VILLAGE,
BUDIGOPPA, TAL: SAUNDATTI,
DIST: BELAGAVI-591126.
...APPELLANTS
(BY SRI. AKSHAY KATTI AND SRI. ANAND ASTEKAR,
ADVOCATES)
AND:
1. GOURAVVA W/O. HANAMANT GUGGARI,
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NC: 2023:KHC-D:14514-DB
RFA No. 100132 of 2014
@ NAIKAR,
AGE: 78 YEARS, OCC: HOUSEHOLD,
R/O: YARAGATTI-591 129,
TQ: SAUNDATTI, DIST: BELGAUM.
2. SHRI. VENKAPPA HANAMANT GUGGARI
@ NAIKAR,
AGE:53 YEARS, OCC: AGRICULTURE,
R/O: YARAGATTI - 591 129,
TQ: SAUNDATTI, DIST: BELGAUM.
3. SHRI. NAGAPPA HANAMANT GUGGARI
@ NAIKAR,
AGE: 51 YEARS, OCC: AGRICULTURE,
R/O: YARAGATTI - 591 129,
TQ: SAUNDATTI, DIST: BELGAUM.
3(A). SMT. SHANTAVVA
W/O. NAGAPPA GUGGARI @ NAIKAR,
AGE: APPROX. 45 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD WORK.
3(B). SRI. HANAMANT
S/O. NAGAPPA GUGGARI @ NAIKAR,
AGE: APPROX. 30 YEARS, OCC: SERVICE.
3(C). SRI. IRANNA
S/O. NAGAPPA GUGGARI @ NAIKAR,
AGE: APPROX. 28 YEARS, OCC: AGRICULTURE.
3(D). SRI. SUNIL
S/O. NAGAPPA GUGGARI @ NAIKAR,
AGE: APPROX. 25 YEARS, OCC: AGRICULTURE.
ALL R/O: YARAGATTI, TAL: RAMDURG,
DIST: BELAGAVI-591129.
4. SHRI. YALLAPPA
S/O. HANAMANT GUGGARI @ NAIKAR,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: YARAGATTI - 591 129,
TQ: SAUNDATTI, DIST: BELGAUM.
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RFA No. 100132 of 2014
5. SHRI. FAKIRAPPA HANAMANT GUGGARI
@ NAIKAR,
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O: YARAGATTI - 591 129,
TQ: SAUNDATTI, DIST: BELGAUM.
6. SHRI. ARJUN HANAMANT GUGGARI
@ NAIKAR,
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: YARAGATTI-591129,
TQ: SAUNDATTI, DIST: BELGAUM.
7. SHRI. RAMANNA HANAMANT GUGGARI
@ NAIKAR,
AGE: 37 YEARS, OCC: AGRICULTURE,
R/O. YARAGATTI-591129,
TQ: SAUNDATTI, DIST: BELGAUM.
8. SHRI. LAXMAN HANAMANT GUGGARI
@ NAIKAR,
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O. YARAGATTI-591129,
TQ: SAUNDATTI, DIST: BELGAUM.
9. SMT. RUKAMAVVA W/O. HANAMANT
GADEMMANAVAR,
AGE: 45 YEARS, OCC: HOUSEHOLD,
R/O. TORANAGATTI-591114,
TQ: RAMDURG, DIST: BELGAUM.
10. YALLAVVA W/O. SHIVANAIK KAMBOOLI
AGE: 39 YEARS, OCC: HOUSEHOLD,
R/O. KOLAVI-591344,
TQ: GOKAK, DIST: BELGAUM.
GANGAMMA W/O. BHIMARAYA GUGGARI
@ NAIKAR, SINCE DECEASED BY HIS LRS.,
11. SOMAPPA DYAMAPPA GUGGARI @ NAIKAR
AGE: 22 YEARS, OCC: STUDENT
R/O. YARAGATTI-591129,
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RFA No. 100132 of 2014
TQ: SAUNDATTI, DIST: BELGAUM.
12. SHIVANAIK DYAMAPPA GUGGARI
@ NAIKAR,
AGE: 17 YEARS, OCC: STUDENT,
R/O. YARAGATTI-591129,
TQ: SAUNDATTI, DIST: BELGAUM,
RESPONDENT 12 BEING MINOR,
R/BY HIS GUARDIAN BROTHER
SOMAPPA -RESPONDENT NO.11.
HANAMANT DYAMAPPA GUGGARI
@ NAIKAR, SINCE DECEASED BY HIS LRS.,
RESPONDENTS 11 & 12
13. KRISHNAPPA S/O. LATE BHIMARAYA
GUGGARI @ NAIKAR,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O. YARAGATTI-591129,
TQ: SAUNDATTI, DIST: BELGAUM.
14. SHRI. FAKIRAPPA S/O. LATE BHIMARAYA
GUGGARI @ NAIKAR,
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O. YARAGATTI-591129,
TQ: SAUNDATTI, DIST: BELGAUM.
15. SMT. LAXMAVVA W/O. BHIMAPPA PATIL
AGE: 51 YEARS, OCC: HOUSEHOLD,
R/O. TORANGATTI-591114,
TQ: RAMDURG, DIST: BELGAUM.
16. SMT. KRISHNAVVA W/O. RAMAPPA GUGGARI
AGE: 73 YEARS, OCC: HOUSEHOLD,
R/O. BUDIGOPPA-591126,
TQ: SAUNDATTI, DIST: BELGAUM.
17. SMT. LAXMAVVA W/O. RAMCHANDRA NAIKAR
AGE: 46 YEARS, OCC: HOUSEHOLD,
R/O. VADDARATTI-591513,
TQ: GOKAK, DIST: BELGAUM.
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RFA No. 100132 of 2014
18. SHRI. NAIKAPPA RAMAPPA GUGGARI
@ NAIKAR,
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O. BUDIGOPPA-591126,
TQ: SOUNDATTI, DIST: BELGAUM.
19. SHRI. HANAMANT RAMAPPA GUGGARI
@ NAIKAR,
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O. BUDIGOPPA-591126,
TQ: SOUNDATTI, DIST: BELGAUM.
20. SHRI. DYAMANNA RAMAPPA GUGGARI
@ NAIKAR,
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O. BUDIGOPPA-591126,
TQ: SOUNDATTI, DIST: BELGAUM.
21. SHRI. MARUTI RAMAPPA GUGGARI @ NAIKAR
AGE: 39 YEARS, OCC: AGRICULTURE,
R/O. BUDIGOPPA-591126,
TQ: SOUNDATTI, DIST: BELGAUM.
22. SMT. NINGAVVA
W/O. NAGAPPA GUDDADAMANI,
AGE: 40 YEARS, OCC: HOUSEHOLD,
R/O. MYAKALAMARADI-591163,
TQ: BAILHONGAL, DIST: BELGAUM.
23. YALLAVVA
W/O. FAKIRAPPA GUGGARI @ NAIKAR,
AGE: 73 YEARS, OCC: HOUSEHOLD,
R/O. TORANAGATTI-591114,
TQ: RAMDURG, DIST: BELGAUM.
...RESPONDENTS
(BY SMT. SHAILA BELLIKATTI, ADV. FOR R16 AND R17;
SRI. H.M.DHARIGOND, ADV. FOR R18 TO R23;
(R1, R2, R4, R5 TO R11 AND R13 TO R15-HELD SUFFICIENT;
(R3(A) TO R3(D)-APPEAL ARE DISMISSED)
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NC: 2023:KHC-D:14514-DB
RFA No. 100132 of 2014
THIS RFA IS FILED UNDER ORDER 41 RULE 1 R/W.
SEC.96 OF CPC., 1908, AGAINST THE JUDGMENT AND DECREE
DATED 29.04.2014 PASSED IN O.S.NO.84/2011 ON THE FILE
OF THE SENIOR CIVIL JUDGE, SAUNDATTI, DISMISSING THE
SUIT FILED FOR PARTITION AND SEPARATE POSSESSION.
THIS RFA, COMING ON FOR FINAL HEARING, THIS DAY,
SANDESH, J., DELIVERED THE FOLLOWING:
JUDGMENT
Appellants' counsel is absent. So also, respondents'
counsel is also absent.
Appeal is dismissed for non-prosecution.
Sd/-
JUDGE
Sd/-
JUDGE
KMS
