Citation : 2023 Latest Caselaw 5983 Kant
Judgement Date : 28 August, 2023
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NC: 2023:KHC-D:9581-DB
RFA No. 100597 of 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 28TH DAY OF AUGUST, 2023
PRESENT
THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
REGULAR FIRST APPEAL NO. 100597 OF 2022 (PAR/POS)
BETWEEN:
1. SRI. SHEKHAR S/O. BHIMAPPA MALI,
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
VINAYAKA DIST: BAGALKOT, PIN CODE-587301.
BV
2. SMT. SAVITRI W/O. PRAKASH TIGANIBIDARI,
Digitally signed by AGE: 53 YEARS, OCC: HOUSEHOLD WORK,
VINAYAKA B V
Location: DHARWAD
R/O: KADAPATTI, TALUKA: JAMKHANDI,
Date: 2023.08.30
13:55:50 -0700
DIST: BAGALKOT, PIN CODE-587119.
3. SMT. RUPA W/O. BASAPPA MALI,
AGE: 39 YEARS, OCC: HOUSEHOLD WORK,
R/O: HONAWAD, TALUKA/DIST: VIJAYAPUR,
PIN CODE-586130.
4. YUVARAJ S/O. BASAPPA MALI,
AGE: 12 YEARS, OCC: NIL.
5. PRITHAVIRAJ S/O. BASAPPA MALI,
AGE: 14 YEARS, OCC: NIL,
(PLAINTIFF NO. 4 AND 5 ARE MINORS
R/BY THEIR NATURAL MOTHER PLAINTIFF NO. 3)
6. SURESH S/O. BHIMAPPA MALI,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
7. SMT. MALAWWA W/O. MALLAPPA NIMBARAGI,
AGE: 44 YEARS, OCC: HOUSEHOLD WORK,
R/O: NAVALGI, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587311.
8. SMT. GEETA W/O. PUNDALIK KUNGOD,
AGE: 44 YEARS, OCC: HOUSEHOLD WORK,
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NC: 2023:KHC-D:9581-DB
RFA No. 100597 of 2022
R/O: HALLUR, TALUKA: ATHANI,
DIST: BELAGAVI, PIN CODE-587143.
9. SMT. SHOBHA W/O. HANAMANT MALI,
AGE: 39 YEARS, OCC: HOUSEHOLD WORK,
R/O: MAGESTIC AREA, BANGALORE-09.
...APPELLANTS
(BY SRI. SANGAMESH S. GHULAPPANAVAR, ADVOCATE)
AND:
1. SRI. MALLAPPA S/O. SHIVAPPA MALI,
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: NIDONI, TALUKA/DIST: VIJAYAPUR,
PIN-586112.
2. SRI. SADASHIV S/O. CHANNAPPA MALI,
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
3. SRI. SHRISHAIL S/O. CHANNAPPA MALI,
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
4. SMT. DODDAWWA W/O. GURAPPA MALI,
AGE: 54 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
5. SRI. HANAMANT S/O. CHANNAPPA MALI,
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
6. SRI. NAGAPPA S/O. CHANNAPPA MALI,
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
7. SMT. CHANDRAWWA W/O. HOLEPPA MALI,
AGE: 63 YEARS, OCC: HOUSEHOLD WORK,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
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NC: 2023:KHC-D:9581-DB
RFA No. 100597 of 2022
8. SRI. LAXMAN S/O. HOLEPPA MALI,
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
9. SRI. SABU S/O. HOLEPPA MALI,
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
10. SMT. TULAJABAI W/O. LAXMAN MALI,
AGE: 38 YEARS, OCC: H.H WORK & AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
11. SMT. NEELAWWA D/O. SHIVAPPA MALI,
AGE: 53 YEARS, OCC: HOUSEHOLD WORK,
R/O: NIDONI, TALUKA/DIST: VIJAYAPUR,
PIN CODE-586113.
12. SMT. SUNANDA D/O. SHIVAPPA MALI,
AGE: 48 YEARS, OCC: HOUSEHOLD WORK,
R/O: NIDONI, TALUKA/DIST: VIJAYAPUR,
PIN CODE-586113.
13. SMT. BHARATIBAI D/O. SHIVAPPA MALI,
AGE: 44 YEARS, OCC: HOUSEHOLD WORK,
R/O: NIDONI, TALUKA/DIST: VIJAYAPUR,
PIN CODE-586113.
14. SMT. KAVITA W/O. CHANDRASHEKHAR MALI,
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
15. SRI. MAHADEV S/O. BHIMAPPA KOMPI,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O: NAGANUR, TALUKA: JAMKHANDI,
DIST: BAGALKOT, PIN CODE-587301.
...RESPONDENTS
THIS RFA IS FILED UNDER ORDER 41 RULE 1 READ WITH
SECTION 96 OF CPC., AGAINST THE JUDGMENT AND DECREE DATED
11.04.2022 PASSED IN O.S.NO.92/2018 ON THE FILE OF THE
ADDITIONAL SENIOR CIVIL JUDGE JAMKHANDI, DISMISSING THE
SUIT FILED FOR PARTITION AND SEPARATE POSSESSION.
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NC: 2023:KHC-D:9581-DB
RFA No. 100597 of 2022
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
SREENIVAS HARISH KUMAR J., PASSED THE FOLLOWING:
ORDER
Appellants' counsel files a memo stating that since the
valuation of the appeal is below Rs. 10 lakhs, he wants to
prefer appeal before the District Court.
Memo is placed on record.
Appeal is dismissed as withdrawn giving liberty to the
appellant to present the appeal before the District Court.
Return the appeal memo and certified copy of the impugned
judgment.
30 (thirty) days time from today is granted for
presentation of the appeal before the District Court.
Sd/-
JUDGE
Sd/-
JUDGE BVV
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