Sanjeevaiah vs Puttalakshamma
2023 Latest Caselaw 5956 Kant

                                               -1-
                                                          NC: 2023:KHC:30443
                                                        RSA No. 929 of 2018




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 24TH DAY OF AUGUST, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 929 OF 2018 (RES)

                   BETWEEN:

                   1.    SANJEEVAIAH
                         S/O KEMPAIAH,
                         R/O JANATHA COLONY,
                         DIBBUR VILLAGE,
                         TUMKUR TALUK & DISTRICT.
                                                            ...APPELLANT

                              (BY SRI VIJAYAKUMAR S.C., ADVOCATE)
                   AND:

                   1.    PUTTALAKSHAMMA
                         W/O LATE ANJINAPPA,
                         AGED ABOUT 85 YEARS
Digitally signed
by SHARANYA T      2.    KRISHNAPPA
Location: HIGH
COURT OF                 S/O LATE ANJINAPPA,
KARNATAKA                AGED ABOUT 38 YEARS

                   3.    NARASIMHAMURTHY
                         S/O LATE ANJINAPPA,
                         AGED ABOUT 36 YEARS

                   4.    HARISH
                         S/O LATE ANJINAPPA,
                         AGED ABOUT 27 YEARS

                         RESPONDENTS NO.1 TO 4 ARE
                         RESIDENTS OF KUNTAMMANA THOTA,
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                                        NC: 2023:KHC:30443
                                       RSA No. 929 of 2018




     WARD NO.6, B.H.ROAD,
     TUMKUR-572 201.

5.   LENKAPPA
     S/O KEMPAIAH,
     AGED ABOUT 54 YEARS

6.   CHIKKAMMA
     W/O LATE PUTTAIAH
     AGED ABOUT 59 YEARS

7.   MANJUNATHA
     S/O LATE PUTTAIAH
     AGED ABOUT 50 YEARS

8.   BHADRESH
     S/O LATE PUTTAIAH
     AGED ABOUT 28 YEARS

9.   THE SPECIAL LAND ACQUISITION OFFICER
     HEMAVATHI CANAL ZONE,
     TUMAKURU-572201.
                                        ...RESPONDENTS
                   (BY SRI. .,ADVOCATE)
      THIS RSA IS FILED UNDER SECTION 100 OF CPC R/W.
SECTION 54(2) OF THE KARNATAKA LAND ACQUISITION ACT
PRAYING TO SET ASIDE THE JUDGMENT AND AWARD PASSED
BY THE LEARNED VI ADDL. DISTRICT AND SESSIONS JUDGE
AT   TUMAKURU   IN   R.A.NO.347/2016   DATED   17.07.2017
CONFIRMING THE JUDGMENT AND AWARD PASSED BY THE
LEARNED ADDL. SENIOR CIVIL JUDGE AND CJM TUMAKURU IN
L.A.C.NO.118/1997 DATED 30.01.2016.

      THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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                                         NC: 2023:KHC:30443
                                       RSA No. 929 of 2018




                         JUDGMENT

Learned counsel for appellant has filed a memo

stating that the present regular second appeal may be

converted to miscellaneous second appeal. In view of the

memo, permitted to convert the regular second appeal as

miscellaneous second appeal. For the statistical purpose the

R.S.A is disposed of.

Sd/-

JUDGE

RHS